Md. Aslam Sirajuddin @ Babumiya vs Hussaina Begum And Ors
2022 Latest Caselaw 1383 Kant

                         1




       IN THE HIGH COURT OF KARNATAKA,
              KALABURAGI BENCH

 DATED THIS THE 31st DAY OF JANUARY, 2022

                     BEFORE

       THE HON'BLE MRS. JUSTICE J.M.KHAZI

              R.P.No.200012/2019

Between:

Md. Aslam Sirajuddin @ Babumiya
S/o Sirajuddin,
Age 38 years. Occ. Pointsman-B,
Working at Railway Department, Wadi (Jn.)
R/o 5-993/61D/3, Ring Road,
Near Moghal Garden Function Hall,
Mehaboob Nagar,Kalaburagi,
And also at Mirza Building, Marati Galli,
Wadi (Jn.) Tq. Chittapur,
Dist. Kalaburagi-585 103.

                                ...Review Petitioner

(BY Smt. Anita M. Reddy, Advocate)

AND

  1.    Hussaina Begum W/o Md. Aslam Sirajudin @
        Babumiya, age 37 years. Occ. House hold.

  2.    Madiha Anam D/o Md. Aslam Sirajuddin
        @ Babumiya, age 11 years. Minor.
                             2




  3.     Shabina Anam D/o Md. Aslam Sirajuddin
         @ Babumiya, age 09 years. Minor.

  4.     Md. Azmat Hussain S/o Md. Aslam Sirajuddin
         @ BAbumiya age 06 years. Minor.

       Respondents No.2 to 4 are minors.
       U/g of their natural mother petitioner No.1.
       All are R/o 5-993/61D/3, Ring Road,
       Near Moghal Garden Hall MaheboobNagar,
       Kalaburagi-585 103.


                                       ...RESPONDENTS



    THIS REVIEW PETITON FILED U/S. 47 RULE 1 OF
THE CPC       PRAYING TO REVIEW THE ORDER DATED
09.10.2018 PASSED         BY THIS COURT IN RPFC
NO.200022/2018 AND ALLOW THE SAME.


       THIS   REVIEW    PETITION    COMING    ON      FOR
HEARING ON INTERLOCUTORY APPLICATION, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:-


                       JUDGMENT

The leaned counsel for Review Petitioner has

filed memo seeking permission to withdraw the review

petition.

In view of the Memo, the Review Petition is

dismissed as withdrawn.

Sd/-

JUDGE ard