The Chief Engineer And Anr vs Syed Patel S/O Maheboob Patel ...
2022 Latest Caselaw 1245 Kant

                             1




          IN THE HIGH COURT OF KARNATAKA
                  KALABURAGI BENCH

      DATED THIS THE 27TH DAY OF JANUARY, 2022

                         BEFORE

         THE HON'BLE MRS. JUSTICE J.M.KHAZI

              MSA No.200175/2021 (LAC)

BETWEEN:

1.     THE CHIEF ENGINEER
       KNNL IPC, ZONE, KALABURAGI,
       DIST. KALABURAGI.

2.     THE EXECUTIVE ENGINEER
       KNNL BNT DIVISION NO.1, KALABURAGI,
       DIST. KALABURAGI.
                                             ...APPELLANTS

(BY SRI.SUDARSHAN M, ADVOCATE)

AND
1.     SYED PATEL S/O MAHEBOOB PATEL
       DECEASED BY HIS LRS

1A)    MODINBEE W/O LATE SYED PATEL,
       AGE. MAJOR, OCC. AGRICULTURE,

1B)    REHAMAN PATEL S/O LATE SYED PATEL
       AGE. MAJOR, OCC. AGRICULTURE,


2.     SHAMRAO S/O SHANKANNA
       AGE. MAJOR, OCC. AGRICULTURE,

       ALL R/O. TOTNALLI VILLAGE, TALUK, SEDAM,
       DISTRICT KALABURAGI.
                            2




3.    THE SPECIAL LAND ACQUISITION OFFICER,
      M & MIP, KALABURAGI.

4.    THE DEPUTY COMMISSIONER,
      KALABURAGI.
                                        ......RESPONDENTS


       THIS MSA FILED U/S. 54(2) OF THE LAND ACQUISITION
ACT, PRAYING TO, SET ASIDE THE IMPUGNED JUDGMENT AND
AWARD DATGED 22.09.2017 PASSED IN LACA NO.492/2017 BY
THE COURT OF I ADDL. DISTRICT AND SESSIONS JUDGE,
KALABURAGI AND ETC.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:-

                      JUDGMENT

Learned counsel appearing for the appellants has

filed a memo seeking withdrawal of the appeal.

In view of the same, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

msr