Anand vs Chitra
2022 Latest Caselaw 1156 Kant

                           1




     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 25TH DAY OF JANUARY, 2022

                        BEFORE

        THE HON'BLE MR. JUSTICE P. KRISHNA BHAT

                M.F.A. NO.130/2021 (MV)

BETWEEN :

1.     ANAND
       S/O.LATE EDGAR JULIUS
       AGED ABOUT 47 YEARS.

2.     AMITH JULIUS
       S/O.LATE EDGAR JULIUS
       AGED ABOUT 44 YEARS.

3.     ANITHA JULIUS
       D/O. LATE EDGAR JULIUS
       AGED ABOUT 32 YEARS.

ALL ARE R/AT. 1ST CROSS ROAD,
RAKSHANAPURAM, HASSAN-573201.
                                          ... APPELLANTS

(SRI H.J. ANANDA, ADVOCATE)

AND :

1.     CHITRA
       W/O. GANGADHARA
       MAJOR,
       R/AT. MANJUSHETTY COMPOUND
       NEAR ROTARY CLUB, ATTAVARA
       MANGALORE - 575003.
                             2




2.    THE BRANCH MANAGER
      FUTURE GENERAL INDIA
      INSURANCE COMPANY LIMITED,
      2ND FLOOR, EMPIRE MALL,
      M.G. ROAD, MANGALORE-575003.
                                        ... RESPONDENTS

     THIS MFA IS FILED U/S. 173(1) OF THE MOTOR
VEHICLES ACT AGAINST THE JUDGMENT AND AWARD
DATED 08.07.2019 PASSED IN MVC NO.505/2018 ON THE
FILE OF II ADDITIONAL DISTRICT AND SESSIONS JUDGE
AND ADDITIONAL MACT, HASSAN, PARTLY ALLOWING THE
CLAIM PETITION FOR COMPENSATION AND SEEKING
ENHANCEMENT OF COMPENSATION.

    THIS MFA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING :

                       JUDGMENT

Learned counsel for the appellants has filed a Memo

seeking to withdraw the appeal.

2. Placing the Memo on record, the appeal is

dismissed as withdrawn.

Sd/-

JUDGE

hnm