Citation : 2022 Latest Caselaw 2920 Kant
Judgement Date : 21 February, 2022
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF FEBRUARY, 2022
BEFORE
THE HON'BLE MR.JUSTICE M.G.S.KAMAL
REGULAR SECOND APPEAL NO.402 OF 2016
BETWEEN:
SRI.P.JAYAPRAKASHA BABU,
S/O LATE PALLAM SRIRAMULU,
AGED ABOUT 66 YEARS,
R/O NO.990, KAMAL NILAYA,
2ND MAIN, 4TH BLOCK, RAJAJINAGAR,
BANGALORE - 10
AND ALSO AVAILABLE AT
MUDDAYANAPALYA,
VISHWANEEDAN POST,
BANGALORE - 577 429.
... APPELLANT
(BY SRI.M.RAVINDRANATH, ADVOCATE)
AND:
GAJANANYA PATTASALI SANGA (R),
BANGALORE,
HAVING ITS REGISTERED OFFICE
AT NO.37, 4TH CROSS,
SUDDAGUNTEPALYA,
BANGALORE - 560 029.
2
REPRESENTED BY ITS
1.PRESIDENT, SRI.G.R.SATHYANARAYANAPPA,
2.SECRETARY, SRI.S.L.KRISHNAMURTHY,
...RESPONDENT
(BY SRI.B.RAMASWAMY IYENGAR, ADV., FOR C/R)
THIS APPEAL IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 14.01.2016
PASSED IN RA NO.55/2011 ON THE FILE OF THE PRL. DISTRICT
JUDGE, BENGALURU RURAL DISTRICT, BENGALURU, ALLOWING
THE APPEAL FILED AGAINST THE JUDGMENT AND DECREE
DATED 27.11.2008 PASSED IN OS NO.98/2005 ON THE FILE OF
THE ADDL. II CIVIL JUDGE (JR.DN.) BENGALURU RURAL
DISTRICT, BENGALURU.
THIS APPEAL COMING ON FOR ADMISSION THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant files a
memo duly signed by the appellant, seeking
withdrawal of the appeal.
The said memo is taken on record.
Accordingly, the appeal is dismissed as
withdrawn.
Sd/-
JUDGE
Mkm
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