Ashok S/O Karabasappa Desai vs Dr. B.S. Nagaraj Rao
2022 Latest Caselaw 2006 Kant

           IN THE HIGH COURT OF KARNA TAKA
                   DHARWAD BENCH

       DATED TH IS THE 19 T H DAY OF JANUARY 2015

                        BEFORE

     THE HON'BLE MR. JUS TICE S.N. SA TYANARAYANA


                 R.S .A.NO.100515/2014

BETWEEN:

ASHOK S/O. KARABASAPPA DESAI
AGE: 41 YEARS , OCC: AGRICULTU RE
R/O. HANGARAGI, TQ & DIS T: DHARWAD
                                         .. APPELLANT
(BY SRI K L PA TIL, ADVOCA TE.)


AND:

1.    DR. B.S . NAGARAJ RAO S/O. B SUBRAMANAIAH
      AGE: 82 YEARS , OCC: PENSIONER
      R/O. B 210, KASTU RI DHAMA APARTMENT,
      9 T H CROSS, 8 T H MAIN, MALLESHWARAM
      BANGALORE

      SINCE DECEASED, RESPONDENT NO.2 IS THE
      ONLY LEGAL HEIR OF RESPONDENT NO .1 IS
      ALREADY ON RECORD.

2.    GANGA W/O. B S NAGARAJ RAO
      AGE: 81 YEARS , OCC: PENSIONER
      R/O. B 210, KASTU RI DHAMA APARTMENT,
      9 T H CROSS, 8 T H MAIN, MALLESHWARAM
      BANGALORE

3.    AMRUT S /O. AYYAPPA DESAI
      AGE: 39 YEARS , OCC: AGRICULTU RE
      R/O. HANGARGI, TQ &D IS T: DHARWAD

                                     .. RESPONDENTS
                                  2




     THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF CPC, AGAINS T THE JUDGEMENT AND
DECREE D TD:16.06.2014 PASSED IN R.A.NO.28/2013
ON THE F ILE OF THE II ADDL. SENIOR CIVIL JUDGE,
DHARWAD, DISMISSING THE APPEAL FILED AGAINST
THE JUDGMENT DTD:11.01.2013 AND THE DECREE
PASSED IN O.S.NO.250/2007 ON THE F ILE OF THE II
ADDL. CIVIL JUDGE (JR.DN.) , DHARWAD, DISMISSING
THE SUIT FILED FOR DECLARATION AND PERPETUAL
INJUNCTION, ETC.,.

     THIS APPEAL COMING ON FOR O RDERS                   TH IS
DAY, THE COURT DELIVERED THE FOLLOWING:


                         JUDGMENT

By order dated 25.11.2014 a peremptory

order was passed for compliance of office

objections within six weeks. Since office

objections are not complied, pursuant to order

dated 25.11.2014, this appeal is dismissed.

Sd/-

JUDGE

Mrk/-