The Executive Engineer vs Chandragoud S/O Ramanagoud Patil
2022 Latest Caselaw 2000 Kant

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           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

       DATED THIS THE 8TH DAY OF FEBRUARY, 2022

                        BEFORE

      THE HON'BLE MR. JUSTICE B.M. SHYAM PRASAD

 MISCELLANEOUS FIRST APPEAL NO.100423/2022 (LAC)

BETWEEN

THE EXECUTIVE ENGINEER
MLBC NO.2,
NAVILUTEERTA-591116,
TQ. SAVADATTI,
DIST. BELAGAVI.
                                     ...APPELLANT
(BY SRI. K. S. PATIL, ADVOCATE)

AND

1.     CHANDRAGOUD, S/O RAMANAGOUD PATIL
       AGE: 62 YEARS,
       OCC: AGRICULTURE,
       R/O. KENGANUR 591104,
       TQ. BAILHONGAL,
       DIST. BELAGAVI.

2.     THE SPL. LAND ACQUISITION OFFICER
       MALAPRABHA PROJECT NO.3,
       BAGALKOT-587103,
       TQ AND DIST. BAGALKOT.
                                     ...RESPONDENTS

     THIS APPEAL IS FILED UNDER SECTION 74(1) OF
RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN
LAND      ACQUISITION,    REHABILITATION    AND
RESETTLEMENT ACT, 2013 PRAYING TO CALL FOR THE
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RECORDS IN LAC NO.1168/2018 PASSED BY THE
HON'BLE I ADDL. DISTRICT JUDGE, BELAGAVI AND
ALLOW THE APPEAL AND SET ASIDE THE JUDGEMENT
DATED 30.9.2020 AND AWARD DATED 30.10.2020 IN LAC
NO.1168/2018 PASSED BY THE HON'BLE I ADDL.
DISTRICT JUDGE, BELAGAVI.

    THIS MISCELLANEOS FIRST APPEAL IS COMING ON
FOR ORDERS, THIS DAY, THE COURT DELIVERED THE
FOLLOWING:

                      JUDGMENT

On perusal of the memo for withdrawal, the appeal

stands disposed of as withdrawn.

Sd/-

JUDGE

AN/-