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Sri Marappa Since Deceased By His ... vs The Principal Secretary To ...
2022 Latest Caselaw 1993 Kant

Citation : 2022 Latest Caselaw 1993 Kant
Judgement Date : 8 February, 2022

Karnataka High Court
Sri Marappa Since Deceased By His ... vs The Principal Secretary To ... on 8 February, 2022
Bench: S.Sujatha, Ravi V Hosmani
     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 8TH DAY OF FEBRUARY, 2022

                       PRESENT

          THE HON'BLE MRS.JUSTICE S.SUJATHA

                         AND

        THE HON'BLE MR. JUSTICE RAVI V. HOSMANI

                W.A.No.274/2021 (KVOA)

BETWEEN :
SRI MARAPPA
SINCE DECEASED BY HIS LRS

a]     DUGGALASIDDAIAH
       S/O LATE MARAPPA
       AGED ABOUT 70 YEARS

b]     SMT.SIDDARASAMMA
       W/O LATE MARAPPA
       AGED ABOUT 85 YEARS

c]     SMT.CHOWDAMMA
       D/O LATE MARAPPA
       W/O MUNISWAMAIAH
       AGED ABOUT 67 YEARS

d]     SMT.LAKSHMAMMA
       D/O LATE MARAPPA
       W/O VENKATESH
       AGED ABOUT 60 YEARS

e]     SMT.NINGAMMA
       D/O LATE MARAPPA
       W/O VENKATESH
       AGED ABOUT 60 YEARS
                            -2-



ALL ARE R/AT KITHANAHALLI VILLAGE
DASANAPURA HOBLI
BANGALORE NORTH TALUK
BANGALORE5-562130.                         ...APPELLANTS

 (BY SMT.MANJULA.D, ADV. FOR SRI L.SRINIVASA BABU, ADV.)

AND :
1.      THE PRINCIPAL SECRETARY TO
        REVENUE DEPARTMENT
        M.S. BUILDING
        BANGALORE-560001

2.      THE ASSISTANT COMMISSIONER
        BANGALORE NORTH SUB DIVISION
        BANGALORE-560001

3.      THE TAHSILDAR
        BANGALORE NORTH TALUK
        BANGALORE-560001

4.      THE DEPUTY COMMISSIONER
        BANGALORE NORTH TALUK
        BANGALORE-560001

5.      THE NELAMANGALA PLANNING AUTHORITY
        NELAMANGALA
        BANGALORE RURAL DISTRICT-562123.

6.      SRI K.B.BASAVARAJU
        LATE C.K.BASETTAPPA
        AGED ABOUT 69 YEARS

7.      K.B.CHANNAMALLA SHETTY
        S/O LATE C.K.BASETTAPPA
        AGED ABOUT 65 YEARS

8.      SRI YELLAPPA
        SINC DECEASED BY HIS LRS

a]      SMT.YASHODAMMA W/O YELLAPPA
        AGED ABOUT 60 YEARS
                                  -3-



b]    SRI DURGESH KUMAR
      S/O YELLAPPA
      AGED ABOUT 35 YEARS

c]    SRI MANJUNATH S/O YELLAPPA
      AGED ABOUT 33 YEARS

d]    SRI VIDYASHREE D/O YELLAPPA
      AGED ABOUT 30 YEARS

9.    SRI GOVINDAIAH
      SINCE DECEASED BY HIS LRS

a]    GANGAHANUMAIAH
      S/O GOVINDAIAH
      AGED ABOUT 76 YEARS

10.   SRI UDURESIDDAIAH
      SINCE DECEASED BY HIS LRS

a]    SRI RAMAKRISHNA
      S/O KUDURESIDDAIAH
      AGED ABOUT 66 YEARS.

ALL ARE R/AT KITHANAHALLI VILLAGE
DASANAPURA HOBLI
BANGALORE NORTH TALUK
BANGALORE5-562130.                            ...RESPONDENTS

      (BY SRI VIJAY KUMAR.A PATIL, AGA. FOR R-1 TO R-4)

      THIS   W.A.   IS   FILED    UNDER   SECTION   4   OF   THE
KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE
ORDER PASSED BY THE LEARNED SINGLE JUDGE DATED
27/08/2013 IN WP NOS. 46327-46329/2012 AND WP NOS.
46330-46333/2012 (KVOA) AND ALLOW THE WRIT APPEAL AS
PRAYED FOR BY ALLOWING THIS WRIT APPEAL.

      THIS APPEAL COMING ON FOR PRELIMINARY HEARING,
THIS DAY, S. SUJATHA, J., DELIVERED THE FOLLOWING:
                             -4-



                   JUDGMENT

Learned counsel appearing for the appellants has

filed a memo seeking permission of the Court to

withdraw the Writ Appeal.

2. Memo is placed on record. Permission is

granted.

Writ Appeal stands dismissed as withdrawn.

In view of dismissal of the main appeal, all the

pending I.As stand disposed of accordingly.

Sd/-

JUDGE

Sd/-

JUDGE

NC.

 
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