Chandrashekar S/O Basavantrao ... vs Annarao S/O Basalingappa Joga
2022 Latest Caselaw 1894 Kant

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        IN THE HIGH COURT OF KARNATAKA
                 KALABURAGI BENCH

   DATED THIS THE 07TH DAY OF FEBRUARY, 2022

                       BEFORE

       THE HON'BLE MRS. JUSTICE J.M.KHAZI

           RSA No.7294/2011 (DEC/INJ)

BETWEEN:

CHANDRASHEKAR S/O: BASAVANTRAO JOGA
AGE: 53 YEARS,
OCC: AGRIL & RETD. GOVT. SERVANT,
R/O: SANGAVI (M), TQ: SEDAM,
NOW RESIDENT OF OPP. BUS STAND,
SEDAM, DIST: GULBARGA.
                                            ...APPELLANT
(BY SRI.B.K.HIREMATH, ADVOCATE [ABSENT])

AND:

ANNARAO S/O: BASALINGAPPA JOGA,
AGE: 66 YEARS,
OCC: RETD. GOVT. SERVANT & AGRIL,
R/O: SANGAVI (M), TQ: SEDAM,
NOW RESIDENT OF
C/O: BASAVESHWARA KIRANA SHOP,
OPP. KSRTC BUS STAND,
SEDAM, DIST: GULBARGA.
                                       ....RESPONDENT

    THIS RSA FILED U/S. 100 OF CPC PRAYING TO, ALLOW THE
APPEAL, CALL FOR RECORDS OF THE LOWER COURTS AND
DISMISS THE JUDGMENT AND DECREE PASSED BY THE CIVIL
JUDGE (SR.DN) SEDAM IN R.A.NO.16/2010 DATED 29.06.2011
BY CONFIRMING THE JUDGMENT AND DECREE PASSED BY THE
CIVIL JUDGE (JR.DN) SEDAM IN O.S.NO.03/2008 DATED
17.03.2010.
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     THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:-

                      JUDGMENT

No representation for the appellant.

As per order dated 21.01.2022 , this case is

ordered to be posted for dismissal, if steps are not

taken. Since the matter is of the year 2011, steps are

not being taken. It appears the appellant is not

interested in prosecuting the appeal. Hence, the

appeal is dismissed for non-compliance of office

objections.

Sd/-

JUDGE

msr