Umakant S/O. Narayan Surdespande vs Kumari Rati D/O. Rajan ...
2022 Latest Caselaw 11319 Kant

                                              RFA NO.100029/2014
                          :1:




           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

      DATED THIS THE 18TH DAY OF DECEMBER 2014

                        BEFORE

          THE HON'BLE MR.JUSTICE H.G.RAMESH


          REGULAR FIRST APPEAL NO.100029/2014


BETWEEN

1. SHRI UMAKANT,
   S/O. NARAYAN SURDESPANDE
   AGE: 62 YEARS, OCC: AGRICULTURE,

2. SMT. PRADNYA,
   W/O. UMAKANT SURDESPANDE
   AGE: 60 YEARS,
   OCC: HOUSEHOLD WORK
   BOTH ARE R/O. 353, NEHRU ROAD,
   TILAKWADI DIST: BELGAUM-590003.
                                            ...APPELLANTS

(BY SRI. VITTHAL S TELI, ADVOCATE)


AND

1.    KUMARI RATI D/O. RAJAN SURDESHPANDE
      AGE: 30 YEARS,
      OCC: STUDENT
      R/O. 353, NEHRU ROAD, TILAKWADI
      DIST: BELGAUM-590003.

2.    KUMAR MILIND S/O. RAJAN SURDESHPANDE
      AGE 25 YEARS,
      OCC: STUDENT
      R/O. 353, NEHRU ROAD, TILAKWADI
      DIST: BELGAUM-590003.
                                               RFA NO.100029/2014
                          :2:




3.   SMT. SMITA W/O. RAJAN SURDESHPANDE
     AGE 54 YEARS, OCC: HOUSEHOLD WORK
     R/O. 353, NEHRU ROAD, TILAKWADI
     DIST: BELGAUM-590003.

4.   SHRI RAJAN S/O. GHANASHAM SURDESHPANDE
     AGE 60 YEARS, OCC: AGRICULTURE
     R/O. 353, NEHRU ROAD, TILAKWADI
     DIST: BELGAUM-590003.

5.   SMT. NALINI W/O. SHANTARAM VINZANEKARE
     AGE 72 YEARS,
     OCC: HOUSEHOLD WORK
     R/O. B 14, TEXTILLA SOCIETY
     TWIN TOWER ROAD,
     OFF VEER SAVARKAR MARG,
     PRABHADEVI, MUMBAI-400025.

6.   SMT. SHALINIBAI W/O. NARAYAN SURDESHPANDE
     AGE 85 YEARS, OCC: AGRICULTURE
     R/O. 353, NEHRU ROAD, TILAKWADI
     BELGAUM-590003.

7.   SHRI MANGESH S/O. NARAYAN SURDESHPANDE
     AGE: 64 YEARS, OCC: AGRICULTURE
     R/O. 353, NEHRU ROAD, TILAKWADI
     BELGAUM-590003.

8.   SMT. LATA W/O. GIRISH KANVINDE,
     AGE: 59 YEARS, OCC: HOUSEHOLD WORK
     R/O. UDYAN, RAJ NAGAR, PALADI,
     AHMADABAD-585447.                 ...RESPONDENTS


     THIS RFA FILED UNDER SEC. 96 OF CPC 1908, AGAINST
THE JUDGMENT AND DECREE DTD:30.09.2013 PASSED IN
O.S.NO.380/2004 ON THE FILE OF THE III ADDL. SENIOR CIVIL
JUDGE & ADDL. MACT., BELGAUM, DECREEING THE SUIT FILED
FOR PARTITION AND SEPARATE POSSESSION.

     THIS RFA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                                          RFA NO.100029/2014
                                  :3:




                            JUDGMENT

H.G.RAMESH, J. (Oral):

The appeal has already stood dismissed for

non-compliance of the peremptory order dated

30.10.2014. Hence, no further order is necessary.

Appeal dismissed.

Sd/-

JUDGE

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