Citation : 2021 Latest Caselaw 3373 Kant
Judgement Date : 22 September, 2021
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 22nd DAY OF SEPTEMBER, 2021
PRESENT
THE HON'BLE MR. JUSTICE P.B.BAJANTHRI
AND
THE HON'BLE MR. JUSTICE M.G.S. KAMAL
MFA No.102188 OF 2019 (FC)
BETWEEN:
LAURDINA FERNANDEZ W/O RAJENDRA KUMAR
THOMAS LOBO, AGE:35 YEARS,
OCC:PRIVATE SERVICE,
R/O PANCHAWADI, PONDA, GOA-403706.
... APPELLANT
(BY SRI.VISHWANATH S BICHAGATTI, ADVOCATE)
AND:
SRI. RAJENDRA KUMAR THOMAS LOBO
AGE:39 YEARS, OCC:PRIVATE SERVICE,
R/O ALNAVAR, TQ & DIST:DHARWAD,
PIN CODE-581103.
... RESPONDENT
THIS APPEAL IS FILED UNDER SECTION 19(1) OF THE
FAMILY COURTS ACT, 1984 PRAYING THIS HON'BLE COURT TO
SET-ASIDE THE JUDGMENT AND DECREE DATED 27.4.2019
PASSED BY THE HON'BLE PRINCIPAL JUDGE, FAMILY COURT,
DHARWAD IN MC NO.180/2018 BY ALLOWING AND GRANTING
THE DECREE OF DIVORCE BETWEEN THE APPELLANT AND
RESPONDENT IN THE INTEREST OF JUSTICE.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
P.B.BAJANTHRI J., MADE THE FOLLOWING:
2
ORDER
In terms of the order of this Court dated 24.8.2021,
this appeal stands dismissed.
Sd/-
JUDGE
Sd/-
JUDGE
JTR
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