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Kum Suchitha vs Smt. Vasanthalakshmi
2021 Latest Caselaw 4922 Kant

Citation : 2021 Latest Caselaw 4922 Kant
Judgement Date : 26 November, 2021

Karnataka High Court
Kum Suchitha vs Smt. Vasanthalakshmi on 26 November, 2021
Bench: S Vishwajith Shetty
                             1


IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 26TH DAY OF NOVEMBER, 2021

                       BEFORE

 THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY

         REGULAR SECOND APPEAL No.1764/2019

BETWEEN:

1.     KUM.SUCHITHA,
       D/O LATE R.L.CHANDRA KUMAR,
       AGED ABOUT 25 YEARS,

2.     YAJWAN,
       S/O LATE R.L.CHANDRA KUMAR,
       AGED ABOUT 21 YEARS,

       BOTH ARE RESIDING AT D.NO.W-10,
       INDUSTRIAL ESTATE,
       YADAVAGIRI,
       MYSURU-570020                   ... APPELLANTS

(BY SRI.M.R.RAJAGOPAL, ADVOCATE)(VC)

AND:

1.     SMT. VASANTHALAKSHMI
       W/O LATE R.L.RAVISHANKAR,
       AGED ABOUT 56 YEARS,
       RESIDING AT D.NO.4959,
       7TH CROSS, 7TH MAIN,
       VIJAYANAGARA II STAGE,
       MYSURU-570017

       R.N.LINGAIAH (DEAD)
       SMT.B.NAGAMMA (DEAD)
                         2


2.   R.L.JAYALAKSHMI
     W/O MOHAN KUMAR,
     AGED ABOUT 67 YEARS,
     RESIDING AT D.NO.6,
     GOKULAM ROAD,
     JAYALAKSHMI PURAM,
     MYSURU-570012

3.   SMT.LAKSHMI,
     W/O LATE R.L.CHANDRAKUMAR,
     AGED ABOUT 50 YEARS,
     RESIDING AT D.NO.W-10,
     INDUSTRIAL ESTATE,
     YADAVAGIRI,
     MYSURU-570020

4.   R.L.SHIVAKUMAR,
     S/O R.N.LINGAIAH,
     AGED ABOUT 61 YEARS,
     RESIDING AT NO.2,
     GOKULAM ROAD,
     JAYALAKSHMIPURAM,
     MYSURU-570012

     B.L.LINGEGOWDA(DEAD)

5.   B.L.SUDARSHAN
     S/O LATE B.L.LINGEGOWDA,
     MAJOR,
     RESIDING AT NO.14,
     PEARL HOUSE,
     KRISHNAMURTHY LAYOUT,
     8TH CROSS, MOTHER TERESSA
     SCHOOL ROAD,
     JINKE THIMANAHALLI VARANASI,
     T.C.PALYA,
     BENGALURU-560035

6.   SMT.B.L.SUHASINI
     W/O A.M.CHANDRASHEKAR,
     D/O LATE B.L.LINGE GOWDA,
     MAJOR,
                             3


     RESIDING AT BETTADAMANE
     VILLAGE AND POST,
     MUDIGERE TALUK,
     CHIKKAMANGALURU DISTRICT-577132

     SMT.SUNDARAMMA (DEAD)

7.   CHI.NAKUL,
     S/O LATE R.L.RAVISHANKAR,
     AGED ABOUT 33 YEARS,
     RESIDING AT D.NO.4959,
     7TH CROSS, 7TH MIAN,
     VIJAYANAGARA II STAGE,
     MYSURU-570017                      ... RESPONDENTS

(SRI.VENKATESH R. BHAGATH, ADVO. R2, R4, R5 AND 6,
R3 SERVED AND UNREPRESENTED)


     THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF CPC 1908 FILED AGAINST THE JUDGMENT
AND    DECREE    DATED     06.09.2019   PASSED    IN
R.A.NO.445/2018 ON THE FILE OF THE II ADDITIONAL
DISTRICT AND SESSIONS JUDGE MYSURU DISMISSING
THE APPEAL AND CONFIRMING THE JUDGMENT AND
DECREE DATED 20.08.2018 PASSED IN O.S.NO.693/2008
ON THE FILE OF THE III ADDITIONAL SENIOR CIVIL JUDGE
AND CJM MYSURU.

     THIS REGULAR SECOND APPEAL COMING ON FOR
ORDERS THIS DAY, THE COURT, DELIVERED THE
FOLLOWING:

                     JUDGMENT

Learned counsel for the appellants has filed a memo

dated 23.11.2021 for withdrawal of the appeal and the said

memo has been signed by the appellant Nos.1 and 2.

2. The memo is taken on record.

Hence, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

rv

 
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