Sri Austin Roach vs The State Of Karnataka
2021 Latest Caselaw 3732 Kant

                          1



IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 09TH DAY OF NOVEMBER, 2021

                       BEFORE

     THE HON'BLE MR. JUSTICE M. NAGAPRASANNA

        WRIT PETITION No.2286/2021 (LB - BMP)

BETWEEN

SRI. AUSTIN ROACH,
S/O LATE P.A.ROACH,
AGED ABOUT 66 YEARS,
R/AT NO.5, 1ST MAIN ROAD,
DEFENCE COLONY, INDIRANAGAR,
BANGALORE - 560 056.
                                        ... PETITIONER

[BY SRI.SAMMITH S., ADVOCATE]

AND

1.     THE STATE OF KARNATAKA,
       REPRESENTED BY ITS
       ADDITIONAL CHIEF SECRETARY,
       URBAN DEVELOPMENT DEPARTMENT,
       VIDHANA SOUDHA,
       BENGALURU - 560 001.

2.     THE SECRETARY,
       MINISTRY OF LABOUR,
       VIKASA SOUDHA,
       BENGALURU - 560 001.

3.     THE COMMISSIONER,
       BRUHAT BENGALURU
       MAHANAGARA PALIKE, N.R.SQUARE,
       BENGALURU - 560 002.
                           2



4.    THE JOINT DIRECTOR
      (TOWN PLANNING-NORTH),
      BRUHAT BENGALURU
      MAHANAGARA PALIKE,
      N.R.SQUARE,
      HEAD OFFICE BUILDING,
      ANNEX BUILDING,
      BENGALURU - 560 002.
                                       ... RESPONDENTS

[BY SRI.V.SREENIDHI, ADV. FOR R3 AND R4;
    SMT.PRATHIMA HONNAPURA, AGA FOR R1 AND R2]

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE GOVERNMENT ORDER ISSUED BY THE R-2
DATED 18.01.2007 AND THE CORRIGENDUM THEREIN
DATED 28.02.2007 MANDATING UPFRONT COLLECTION
OF LABOUR WELFARE CESS, VIDE ANNEXURE - C AND
ETC.


     THIS WRIT PETITION COMING ON FOR ORDERS THIS
DAY, THE COURT MADE THE FOLLOWING:

                        ORDER

The learned counsel appearing for the parties

submit that issue in the writ petition stands covered by

the judgment rendered by this Court in

W.P.No.4601/2020 and connected cases disposed on

04.08.2021. In the same terms and conditions as

directed in the aforesaid writ petition, this writ petition

also stands disposed.

Sd/-

JUDGE

KG