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Smt. Ratnamma vs The State Of Karnataka
2021 Latest Caselaw 3692 Kant

Citation : 2021 Latest Caselaw 3692 Kant
Judgement Date : 9 November, 2021

Karnataka High Court
Smt. Ratnamma vs The State Of Karnataka on 9 November, 2021
Bench: Ashok S.Kinagi
  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 9TH DAY OF NOVEMBER 2021

                       BEFORE

        THE HON'BLE MR.JUSTICE ASHOK S. KINAGI

       WRIT PETITION NO.8567 OF 2020 (LA-BDA)

BETWEEN:

SMT. RATNAMMA
W/O C. KRISHNAMURTHY
AGED ABOUT 55 YEARS
R/O RACHENALLI VILLAGE,
DR. SHIVARAMAKARNATH NAGAR
(ARABIC COLLEGE POST)
BENGALURU-560 045.
                                         ...PETITIONER

(BY SRI. SHIVAPRASAD SHANTANAGOUDAR, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     REP. BY PRINCIPAL SECRETARY
     DEPARTMENT OF HOUSING AND
     URBAN DEVELOPMENT
     M.S. BUILDING, BENGALURU-560 001.

2.   BANGALORE DEVELOPMENT AUTHORITY
     KUMARAPARK WEST EXTENSION
     BENGALURU-560 020
     REP. BY ITS COMMISSIONER

3.   THE SPECIAL LAND ACQUISITION OFFICER,
     BANGALORE DEVELOPMENT AUTHORITY
                           2



     KUMARAPARK WEST EXTENSION
     BENGALURU-560 020

4.   SHRI. CHANDRASHEKARACHAR
     S/O LATE SHANKARACHAR
     AGE 56 YEARS
     R/O RACHENALLI VILLAGE,
     DR. SHIVARAMAKARNATH NAGAR
     (ARABIC COLLEGE POST)
     BENGALURU- 560 045

5.   SMT. GOWRAMMA
     W/O CHANDRASHEKARACHAR
     AGE 55 YEARS R/O RACHENALLI VILLAGE
     DR. SHIVARAMAKARNATH NAGAR
     (ARABIC COLLEGE POST)
     BENGALURU-560 045

6.   SHRI. C. SHREEDHAR
     S/O CHANDRASHEKARACHAR
     AGE 37 YEARS, R/O RACHENALLI VILLAGE
     DR. SHIVARAMAKARNATH NAGAR
     (ARABIC COLLEGE POST)
     BENGALURU-560 045

7.   MS. C. BHAGYAJYOTHI
     D/O CHANDRASHEKARACHAR
     AGE 36 YEARS R/O RACHENALLI VILLAGE
     DR. SHIVARAMAKARNATH NAGAR
     (ARABIC COLLEGE POST)
     BENGALURU-560 045

8.   SHRI. C. GIRISH
     S/O CHANDRASHEKARACHAR
     AGE 35 YEARS
     R/O RACHENALLI VILLAGE
     DR. SHIVARAMAKARNATH NAGAR
     (ARABIC COLLEGE POST)
     BENGALURU-560 045
                           3



9.   SHRI. SHIVAKUMAR
     S/O LATE SHANKARACHAR
     AGE 40 YEARS
     R/O RACHENALLI VILLAGE,
     DR. SHIVARAMAKARNATH NAGAR
     (ARABIC COLLEGE POST)
     BENGALURU-560 045

10 . SMT. VANAJALAKSHMI
     W/O SHIVAKUMAR
     AGE 37 YEARS
     R/O RACHENALLI VILLAGE,
     DR. SHIVARAMAKARNATH NAGAR
     (ARABIC COLLEGE POST)
     BENGALURU-560 045

11 . CHITRASHREE
     D/O SHIVAKUMAR
     AGE 18 YEARS
     R/O RACHENALLI VILLAGE,
     DR. SHIVARAMAKARNATH NAGAR
     (ARABIC COLLEGE POST)
     BENGALURU-560 045

12 . ARSHITHA
     W/O SHIVAKUMAR
     AGE 16 YEARS
     SINCE MINOR, REP. BY NATURAL GUARDIAN
     RESPONDENT NO. 9- C. SHIVAKUMAR
     R/O RACHENALLI VILLAGE,
     DR. SHIVARAMAKARNATH NAGAR
     (ARABIC COLLEGE POST)
     BENGALURU - 560 045.
                                        ...RESPONDENTS
(BY SMT. H.C. KAVITHA, HCGP FOR R-1
    SRI. K. KRISHNA, ADVOCATE FOR R-2 AND R-3
    R-4, R-5 AND R-6 SERVICE OF NOTICE DISPENSED
    WITH VIDE ORDER DATED 14.7.2020.
    R-7 TO R-12 SERVICE OF NOTICE DISPENSED WITH
    VIDE ORDER DATED 15.10.2020)
                               4



     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED ENDORSEMENT/ORDER DATED 8.11.2019 ISSUED
BY R-3 SPECIAL ADDITIONAL LAND ACQUISITION OFFICER,
BDA BENGLAURU PRODUCED AT ANNEXURE-H.

     THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP THIS DAY, THE COURT MADE THE
FOLLOWING:

                          ORDER

Learned counsel for the parties jointly submit that

the matter is covered by a judgment of the Co-ordinate

Bench of this Court in W.P.No.51929/2014, disposed of

on 27th September 2021.

2. Their submission is placed on record.

3. The writ petition is disposed of in terms of the

order dated 27th September 2021, passed in

W.P.No.51929/2014.

SD/-

JUDGE

RD

 
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