Karnataka High Court
Sri Surgimath Kotraiah ... vs Sri Umashankar on 31 May, 2021
Author: Chief Justice Govindaraj
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 31ST DAY OF MAY, 2021
PRESENT
THE HON'BLE MR.ABHAY S. OKA, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE SURAJ GOVINDARAJ
C.C.C NO.357 OF 2021 (CIVIL)
BETWEEN:
1. SRI SURGIMATH KOTRAIAH GURUSHANTHAIAH
S/O GURUSHANTHAIAH SURGIMATH
AGED ABOUT 66 YEARS
RETIRED ASSISTANT TEACHER
BASAVESHWARA COMPOSITE P U COLLEGE
(HIGH SCHOOL SECTION)
RAJAJINAGAR, BANGALORE - 560 010
R/AT NO. 344
SRI. GURU KOTTURESHWARA NILAYA
29TH WARD, 5TH MAIN
OPP. HUDA PARK
MRUTHUNJAYA NAGARA
HOSAPETE - 583 203
BELLARY DISTRICT
2. SRI C G BIRADAR
S/O GURAPPA
AGED ABOUT 66 YEARS
SDA - RETIRED
BASAVESHWARA BOYS HIGH SCHOOL
RAJAJINAGAR BANGALORE-560010
3. SRI K KAMANNA
S/O KAVALAPPA
AGED ABOUT 60 YEARS
RETIRED ASSISTANT TEACHER
FRANCISCAN INSTITUTE
HIGHER PRIMARY SCHOOL
HOSUR ROAD
DHARAMARAM COLLEGE ROAD
BANGALORE - 560 029
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R/AT NO. 383/20/21
LG RAMANNA LAYOUT,
LAGGERE, BENGALURU - 560 058
4. SMT. BENEDICTA D SOUZA
D/O LOUIS D SOUZA
AGED ABOUT 63 YEARS
RETIRED ASSISTANT TEACHER
FRANCISCAN INSTITUTE HIGHER
PRIMARY SCHOOL
HOSUR ROAD
DHARAMARAM COLLEGE ROAD
BANGALORE - 560 029
R/AT NO. 164, TEACHERS COLONY
KORAMANGALA POST
BENGALURU - 560 034
5. SMT R C ADILAKSHAMMA
D/O LATE R K CHELUVAIAH SETTY
AGED ABOUT 61 YEARS
RETIRED ASSISTANT TEACHER
FRANCISCAN INSTITUTE HIGHER
PRIMARY SCHOOL
HOSUR ROAD
DHARAMARAM COLLEGE ROAD
BANGALORE - 560 029
R/AT NO. 3455/32
MATRU KRUPA, 6TH CROSS
GAYATHRINAGAR
BENGALURU - 560 021
6. SMT. ELIZA BETH S
W/O JOHN B
AGED ABOUT 63 YEARS
RETIRED ASSISTANT TEACHER
FRANCISCAN INSTITUTE HIGHER
PRIMARY SCHOOL
HOSUR ROAD
DHARAMARAM COLLEGE ROAD
BANGALORE - 560 029
R/AT NO. 739, 10TH CROSS
16TH MAIN, BTM LAYOUT
BENGALURU - 560 076
7. RAMA MURTHY G
S/O GOPALAIAH V
AGED ABOUT 65 YEARS
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HEAD MASTER-RETIRED
BAPUJI RESIDENTIAL HIGH SCHOOL
MAGADI RAOD
BANGALORE - 560 023
R/AT 117/B, 24TH CROSS, 2ND BLOCK
RAJAJINAGAR, BANGALORE - 10
... COMPLAINANTS
(BY SHRI R.PADMANABHA, ADVOCATE)
AND:
1. SRI UMASHANKAR
THE PRINCIPAL SECRETARY
DEPARTMENT OF PRIMARY AND
SECONDARY EDUCATION
M S BUILDING
BANGALORE - 560001
2. SRI. ANBUKKUMAR
THE COMMISSIONER FOR
PUBLIC INSTRUCTIONS
NRUPATHUNGA RAOD
BANGALORE - 560 001
3. SMT. K S MANI
THE DIRECTOR FOR PUBLIC INSTRUCTIONS
(SECONDARY EDUCATION)
OFFICE AT COMMISSIONER FOR
PUBLIC INSTRUCTIONS
NRUPATHUNGA ROAD
BANGALORE - 01
4. SRI. PRASANNA KUMAR M
THE DIRECTOR FOR PUBLIC INSTRUCTIONS
(PRIMARY EDUCATION)
OFFICE AT COMMISSIONER FOR
PUBLIC INSTRUCTIONS
NRUPATHUNGA ROAD
BANGALORE - 560 001
5. SRI. R NARESH
THE ACCOUNTANT GENERAL IN KARNATAKA
(ENTITLEMENT AND ACCOUNTS)
PARK HOUSE
BANGALORE - 560 001
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6. SRI. P RAVIKUMAR
CHIEF SECRETARY
GOVERNMENT OF KARNATAKA
VIDHANA SOUDHA
BANGALORE - 560 001
7. SRI. K DWARAKANTH BABU
THE STATE OF KARNATAKA
REP BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF LAW AND
PARLIAMENTARY AFFAIRS
VIDHANA SOUDHA
BANGALORE - 560 001
8. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF PRIMARY
AND SECONDARY EDUCATION
M S BUILDING
BENGALURU - 560 001
... ACCUSED
(BY SHRI KIRAN KUMAR, HCGP)
---
THIS CCC IS FILED UNDER SECTIONS 11 AND 12 OF THE
CONTEMPT OF COURTS ACT, 1971 READ WITH ARTICLE 215
OF CONSTITUTION OF INDIA PRAYING TO INITIATE
CONTEMPT PROCEEDIGS AGAINST ALL THE ACCUSED FOR
HAVING DELIBERATELY AND WILLFULLY DISOBEYED THE
ORDER DATED 28.11.2018 PASSED BY THIS HON'BLE COURT
IN WP NOS.49981-50084 OF 2014 AS PER ANNEXURE-A IN SO
FAR AS COMPLAINANTS ARE CONCERNED AND ETC.
THIS CCC COMING ON FOR ORDERS THROUGH VIDEO
CONFERENCING THIS DAY, CHIEF JUSTICE MADE THE
FOLLOWING:
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ORDER
It is not in dispute that the present petition will be
governed by the judgment and order dated 18th January 2021
passed in CCC No.164/2020.
The petition is, accordingly, disposed of in terms of the
said order.
Sd/-
CHIEF JUSTICE
Sd/-
JUDGE
AHB
