Karnataka High Court
Smt Madamma, Since Deceased By Her ... vs The State Of Karnataka on 26 March, 2021
Author: Alok Aradhe Rangaswamy
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF MARCH, 2021
PRESENT
THE HON'BLE MR.JUSTICE ALOK ARADHE
AND
THE HON'BLE MR.JUSTICE NATARAJ RANGASWAMY
WRIT APPEAL NO.997 OF 2008 (LA-BDA)
C/W
WRIT APPEAL NO.1022 OF 2008 (LA-BDA),
WRIT APPEAL NO.1023 OF 2008 (LA-BDA)
W.A. No.997/2008:
BETWEEN:
1. SMT. MADAMMA,
D/O LATE VENKATARAMANAPPA
SINCE DECEASED BY HER L.R.
1(a) SRI. MADESHA,
S/O MADAMMA AND
LATE VEERCHIKKAIAH,
1(b) SRI. NAGARAJU
S/O LATE VEERCHIKKAIAH,
AGED ABOUT 33 YEARS.
ALL ARE RESIDING AT
MUDDAINAPALYA,
YESHWANTHPURA HOBLI,
BANGALORE NORTH TALUK,
BENGALURU-560 091
... APPELLANTS
(BY SRI. JAYAKUMAR S. PATIL, SENIOR ADVOCATE FOR
SRI. L.VENKATARAMA REDDY, ADVOCATE)
2
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY
REVENUE DEPARTMENT
VIDHANA SOUDHA
BANGALORE.
2. THE SPECIAL DEPUTY COMMISSIONER
BY ITS SECRETARY,
REVENUE DEPARTMENT,
VIDHANA SOUDHA
BANGALORE.
3. THE TAHASILDAR
BANGALORE NORTH TALUK,
BANGALORE.
4. THE COMMISSIONER
BANGALORE NORTH TALUK,
BANGALORE.
5. THE MANAGING TRUSTEE
BUDDHA EDUCATIONAL TRUST
NO.93, JAI BHEEMANAGAR,
27TH MAIN, 1ST PHASE,
B.T.M LAYOUT,
BANGALORE-560068
BY ITS SECRETARY
6. SMT. CHIKKAMMA
D/O LATE MADAMMA
7. SMT. RAJAMMA
D/O LATE MADAMMA
8. SMT. RANGAMMA
D/O LATE MADAMMA
9. SRI. VENKATESH
S/O LATE MADAMMA
10. SRI. C.K.NAGARAJ
S/O LATE REVANNA SIDDAPPA
3
AGED ABOUT 47 YEARS
RESIDING AT NO.608,
68TH CROSS, 14TH MAIN,
KUMARASWAMY LAYOUT,
BENGALURU-560 078.
11. SRI. NARESH KUMAR MUTHA
S/O LATE PARASAMAL METHE
AGED ABOUT 47 YEARS
RESIDING AT NO.5,
SHREE COMPLEX, CHICKEPET,
BANGALORE-560053.
12. SRI. I.M. DEVAPPA
S/O I.J. MACHAIAH
AGED ABOUT 65 YEARS
RESIDING AT NO.125,
6TH BLOCK, B.E.L. LAYOUT,
VIDRAYANAPURA POST
BENGALURU-560 097.
13. SRI. MAHABALESHWARA BHAT
S/O LATE NARAYANA BHAT,
AGED ABOUT 51 YEARS
RESIDING AT NO.249/4,
VALEBAILU, BANK COLONY,
BASVANAPURA ROAD
KRISHNARAJAPURAM
BENGALURU-560 036.
14. SRI. M.S.PANCHAKSHARAPPA
S/O LATE SIDDARAMAPPA
AGED ABOUT 59 YEARS
R/A NO.150, KUSHALA, 1ST FLOOR
6TH CROSS, 2ND BLOCK,
3RD STAGE, VINOBHANAGAR,
SHIVAMOGGA.
15. SMT. PADMINI
W/O SATISH
AGED ABOUT 27 YEARS
RESIDING AT NO.56, AVALAHALLI
BDA LAYOUT, GIRINAGAR 6TH MAIN
BANGALORE-560 085.
4
16. SRI. H.P.AMARNATH JAIN
S/O LATE V. PUTTASWAMY
AGED ABOUT 43 YEARS
R/A NO.48, BRAHMIN STREET
2ND DIVISION, HEROHALLI
KANAKAPURA TALUK
BANGALORE RURAL DISTRICT
17. SMT. LEELAVATHI PRABHAKAR
W/O S. PRABHAKAR
AGED ABOUT 60 YEARS
RESIDING AT NO.21,
MUDUGAL GOKUL
3RD CROSS, GANDHINAGAR
BANGALORE-560 009.
18. SRI. B.A.MUJEEB
S/O B.A. JABBAR
AGED ABOUT 42 YEARS
R/A NO.14, 1ST FLOOR
NANNE JAN BUILDING,
1ST CROSS, LAKKASANDRA
BANGALORE -560030.
19. SRI. D.K.SWAMY GOWDA
S/O LATE CHIKKADEVE GOWDA
AGED ABOUT 55 YEARS
RESIDING AT NO.6/1,
SRI LAKSHMI NILAYA
TELECOM LAYOUT
NEW TIMBER YARD ROAD
BANGALORE-560 026.
20. SRI. S JAYAKAR SHETTY
S/O B. VITTAL SHETTY
AGED ABOUT 67 YEARS
RESIDING AT NO. 1764,
22ND CROSS, M.C.LAYOUT,
GOVINDARAJANAGAR
BANGALORE.
21(a) SRI C.K.RAMEGOWDA
S/O CHIKKA PUTTE GOWDA
AGED ABOUT 55 YEARS
5
(b) SMT. ANNAPOORNA
W/O SRI. C.K.RAMEGOWDA
AGED ABOUT 44 YEARS
RESIDING AT NO.466,
1st CROSS, 1ST MAIN,
111 BLOCK, III STAGE
BASAVESHWARANAGAR
BANGALORE-560 079
22. SRI. N.R.V. PRASAD
S/O N.V.S. RAMACHANDRAIAH
AGED ABOUT 58 YEARS
RESIDING AT NO.476,
ROSHAN BHAG ROAD
V.V. PURAM
BANGALORE-560 004
23. SRI. K.S.CHANDRASHEKAR
S/O K. SATHYANARAYANA
AGED ABOUT 36 YEARS
RESIDING AT NO.5/27, 2ND MAIN
4TH CROSS, BATRAYANAPURA
GUNDANAHALLI, MYSORE ROAD
BANGALORE.
REPRESENTED BY GPA HOLDER
SRI.P.S.KRISHNAIAH SHETTY
24. SRI. K.C.SURESH
S/O CHIKKAHYAMA
AGED ABOUT 35 YEARS
RESIDING AT NO.144, INCHARA
80 FEET ROAD, BEML 4TH STAGE
RAJARAJESHWARINAGAR
BANGALORE
25 (a) SRI. R.NARAYAN
S/O RAMASWAMY
AGED ABOUT 63 YEARS
(b) SRI. R.B.SUBRAMANIAN
S/O RAMASWAMY
AGED ABOUT 60 YEARS
6
BOTH RESIDING AT NO.218,
KARTHIKA KRUPA
SWARASWATHINAGAR,
VIJAYANAGAR
BANGALORE-560 040
26. SRI. SRIKANTH CHIKKANNA
S/O CHIKKANNA NAIK
AGED ABOUT 35 YEARS
RESIDING AT NO.172/1,
12TH CROSS, 21ST MAIN ROAD,
2ND PHASE, J.P.NAGAR
BANGALORE-560 078
27. SRI. K.S.SHAILESH
S/O K. SREENIVASAIAH
AGED ABOUT 39 YEARS
RESIDING AT NO.24/25,
SAI KRUPA, OTTAPPA LAYOUT,
AMRUTH HALLI, SAHAKARNAGAR
BANGALORE.
28. SRI. B.SURESH
S/O H. VISHWANATHA RAO
AGED ABOUT 44 YEARS
RESIDING AT NO.194, 7TH MAIN
4TH BLOCK, JAYANAGAR
BANGALORE
29(a) SMT. N. LALITHA
AGED ABOUT 50 YEARS
W/O MAHESH MURTHY
b) SRI. MAHESH MURTHY
AGED ABOUT 57 YEARS
S/O RAMASWAMY
RESIDING AT NO.G3, 1056,
BHAVYA APARTMENTS
ASTAGRA LAYOUT, 2ND STAGE
MAGADI ROAD
BANGALORE.
30. DR. JAYASHREE R
W/O JANARDHAN N
7
AGED ABOUT 46 YEARS
RESIDING AT GOKULAM, 3RD STAGE
K.R.S.ROAD, MYSURU-570 002.
31. SRI. H.ANANTHA BHAT
S/O LATE H.M.K BHAT
AGED ABOUT 64 YEARS
RESIDING AT NO.301,
SHRAVANTHI RESIDENCY
4TH 'A' MAIN, BILEKAHALLI
N.S.PALYA, BANGALORE-560 076.
32. SRI. M.SATYANARAYANA
S/O LATE MADHAPPA
AGED ABOUT 58 YEARS
RESIDING AT NO.103, 5TH BLOCK
JOGUPALYA POLICE QUARTERS
ULSOOR, BANGALORE-560 008.
33. SRI. B.S. MANJUNATH
S/O B. SATYANARAYANA RAO
AGED ABOUT 43 YEARS
R/A NO.266, "SRI GOWRI"
ANJANEYA TEMPLE,
NEXT TO JAI MARUTHI NAGAR
NANDINI LAYOUT,
BANGALORE.
34. SMT.NALINI
W/O P. SOMANATH
AGED ABOUT 31 YEARS
RESIDING AT NO.302, 2ND FLOOR
"RATHNADEEPIKA APARTMENT"
LAKE VIEW, PHASE II,
CHANDRANAGAR
OM SHAKTHI TEMPLE ROAD
YELACHENAHALLI
BANGALORE-560 078.
35. SRI. A. SAMPATH REDDY
S/O A. JANARDHANA REDDY
AGED ABOUT 29 YEARS
RESIDING AT NO.1239,
32ND 'G' CROSS,
4TH "T" BLOCK, JAYANAGAR
8
BANGALORE-560 041
36. SRI. P.A.LAKSHMAN
S/O P. ANANDA RAO
AGED ABOUT 68 YEARS
RESIDING AT NO.384,
1ST "A" CROSS
OMBR LAYOUT,
CHIKKABANASWADI
BANGALORE-560 043
37. SMT. K.V. RATHNA
D/O VENKANARASAIAH
AGED ABOUT 46 YEARS
RESIDING AT NO.7, 3RD MAIN ROAD
AGRAHARA DASARAHALLI
BANGALORE-560 079
38. SRI. SRIKANTH ACHAR B
S/O KRISHNA MURTHY B
AGED ABOUT ___ YEARS,
RESIDING AT NO.40,
"DEGULA PARADISE COLONY"
MOTAPPA COMPOUND
PUTTENAHALLI, J.P. NAGAR
7TH PHASE, BANGALORE-560 078.
39. SMT.JAMUNA G
W/O CHANDRASHEKAR M
AGED ABOUT 43 YEARS
R/A NO.341/2(8)
4TH MAIN, 5TH CROSS
ABBAYAPPA LAYOUT,
M.S. PLAYA
BANGALORE-560 076
40. SRI. R.HASHMAHULLA SHARIFF
S/O ABDUL RAHAMANA
AGED ABOUT 49 YEARS
RESIDING AT NO.34, "G" FLOOR
25TH MAIN, H.S.R. LAYOUT
SECTOR I, BEHIND GOVT. HIGH SCHOOL
BANGALORE-560 012.
9
41. SMT. SOUMYA DAYANAND
D/O M.P.DAYANAND
AGED ABOUT 31 YEARS
RESIDING AT NO.127,
100 FEET RING ROAD
5TH BLOCK, 3RD PHASE,
BSK 3RD STAGE
BANGALORE-560 085.
REPRESENTED BY GPA HOLDER
SRI. M.P.DAYANAND
S/O LATE M.C.PUTTAIAH
AGED ABOUT 64 YEARS
42. SMT. HEMAVATHI VENU
D/O M. VENU
AGED ABOUT 29 YEARS
RESIDING AT 138/L, 1ST MAIN,
VIVEKANAGAR
BANGALORE-560 047.
43. SRI. S.V.NAGESHWARA RAO
S/O S.SUBRAMANYAN
AGED ABOUT 57 YEARS
RESIDING AT NO.N-38, LIC COLONY
10TH MAIN, JEEVAN BHEEMA NAGAR
BANGALORE-560 075.
44. SMT. T.MEENAKSHI
W/O LATE VIJAYAN
AGED ABOUT 47 YEARS
RESIDING AT NO.64, 1ST CROSS
MORE ROAD, FRAZER TOWN
BANGALORE-560 005.
45. DR. CAPTAIN N.C.MAHADEVAIAH
S/O PATEL CHANNAVEERAPPA
AGED ABOUT 72 YEARS
RESIDING AT NO.1867,
11TH MAIN ROAD, 31ST CROSS,
BANASHANKARI II STAGE,
BANGALORE-560 070.
46. SRI. M. RAMESH
S/O M.MUNISWAMY
10
AGED ABOUT 48 YEARS
R/A NO.900, 20TH MAIN
39TH CROSS, 4TH "T" BLOCK
JAYANAGAR,
BANGALORE-560 041
47. SRI. MURALIDHARAN
S/O B.C.SRINIVASAN
AGED ABOUT 39 YEARS
RESIDING AT NO.129,
RAGHAVENDRA COLONY
5TH MAIN, CHAMARAJPET
BANGALORE.
48. SRI. G.ANANTHAPADMANABHA
S/O GOPALA KRISHNA
ABED ABOUT 46 YEARS
RESIDING AT NO.796, 5TH CROSS
49TH MAIN, 2ND STAGE
KUMARASWAMY LAYOUT
BANGALORE.
49. SMT. C.THEJOMATHI
W/O U.K.RAMESH
AGED ABOUT 45 YEARS
RESIDING AT NO.1422,
12TH 'B' CROSS
MAHALAKSHMIPURAM 2ND STAGE,
WEST OF CHORD ROAD
BANGALORE.
50. SRI. L.N.GIRIYAPPA
S/O NARASIMAIAH
AGED ABOUT 60 YEARS
RESIDING AT NO.47/1,
CHOLUMAMA NILAYA
SAMPIGE LAYOUT
PATTEGARA PALYA
BANGALORE
51. SRI. R.PRAMOD
S/O N. RAJAGOPAL
AGED ABOUT 39 YEARS
R/A NO.346, 7TH MAIN
3RD CROSS, R.P.C. LAYOUT
11
VIJAYANAGAR II STAGE
BANGALORE-560 040.
52. SRI. A. GUNASHEKARA REDDY
AGED ABOUT 44 YEARS
RESIDING AT NO.5, 3RD CROSS
S.V.G.NAGAR, MOODALAPALYA
BANGALORE.
53. SRI. PRABHAKAR SHETTY
S/O VITTAL SHETTY
AGED ABOUT 41 YEARS
RESIDING AT NO.670,
6TH CROSS, 16TH MAIN,
SRINIVASANAGAR
B.S.K. I STAGE, BANGALORE
54. SRI B.R. THIRUMALA BHATTACHAR
S/O R. RAMASWAMY BHATTACHAR
AGED ABOUT 55 YEARS
RESIDING AT NO.118/2, 1ST CROSS,
U.P.ROAD, MADIWALA
BANGALORE
55. SRI. JAYARAMA JOGI
S/O RAMA JOGI
AGED ABOUT 56 YEARS
RESIDING AT NO.60, 3RD MAIN,
1ST STAGE, WEST OF CHORD ROAD
BANGALORE.
56. SMT. A.N.SUKANYA
W/O NARASIMHA MURTHY
AGED ABOUT 43 YEARS
RESIDING AT NO.365, 4TH CROSS
RAJAGOPALNAGAR,
PEENYA 2ND STAGE
BANGALORE-560 058.
57. SRI. S.C.CHAMARAJU
S/O CHAMAIAH
AGED ABOUT 49 YEARS
RESIDING AT NO.7U-159, 7TH MAIN
L.N.PURA, R.G.I COLONY
BANGALORE.
12
58. SRI. V.SURESH
S/O M.VADIVELU
AGED ABOUT 36 YEARS
RESIDING AT NO.6, 13TH CROSS
PIPELINE ROAD
BANGALORE.
59. SRI. K.V. ARUN KUMAR
S/O K.S.VENKATARAMAIAH
AGED ABOUT 47 YEARS
RESIDING AT NO.1036/50,
1ST MAIN, S.J.H ROAD,
VIDYARANYAPURAM
MYSORE.
60. SRI. A.N.NARASIMHA MURTHY
S/O A.N.NAGARAJ
AGED ABOUT 31 YEARS
RESIDING AT 4TH CROSS,
BEHIND VIDYAPEETA,
GURURAJA LAYOUT,
B.S.K. III STAGE
BANGALORE
61. SRI. V.S.MOHAN KUMAR
S/O V.C.SATHYANARAYANA SHETTY
AGED ABOUT 42 YEARS
RESIDING AT NO.732/A, 5TH MAIN
5TH CROSS, VIJAYANAGAR
BANGALORE-560 040.
62. SRI. P.ELAGOPANA
S/O PEECHAMUTTU
AGED ABOUT 41 YEARS
RESIDING AT NO.21,
RAJESHWARI NILAYA
9TH 'A' MAIN ROAD
K.P.AGRAHARA, MAGADI ROAD
BANGALORE
63. SRI. DODDATHIMMAIAH,
S/O LATE VENKATAPPA,
AGED ABOUT 65 YEARS,
RESIDING AT NO.1624,
13
30TH CROSS, H.B.R. LAYOUT,
5TH BLOCK,
BANGALORE - 560 043,
64. SMT. LAKSHMAMMA,
W/O SRI. ANNAIAH,
AGED ABOUT 75 YEARS,
65. SMT. JAYALAKSHMI,
W/O SRI. PUTTASWAMY,
AGED ABOUT 60 YEARS,
66. SRI. SUKUMAR.N.,
S/O NARAYANASWAMY,
AGED ABOUT 58 YEARS,
67. SRI. MAHESWARAPPA,
S/O SRI. SIDDEGOWDA,
AGED ABOUT 65 YEARS,
68. SMT. SHANKARAMMA,
W/O SRI. SIDDEGOWDA,
AGED ABOUT 65 YEARS,
69. SRI. T.N. CHANDRAKUMAR,
S/O NINGAMMA,
AGED ABOUT 65 YEARS,
70. SMT. SAKAMMA,
W/O SRI. SWAMY,
AGED ABOUT 65 YEARS,
71. SMT. BHAGYALAKSHMI,
W/O RAMEGOWDA,
SL.NO.64 TO 71 ARE RESIDING AT
GIDADAKONENAHALLI VILLAGE,
HEROHALLI GROUP PANCHAYATH,
YESHWANTHAPURAHOBLI,
BANGALORE NORTH TALUK,
BANGALORE - 560 091,
72. DR. S.SHALINI
W/O. S.N.PRADEEP PRASAD,
AGED ABOUT 52 YEARS,
14
FLAT NO. 743, 15TH A MAIN,
GOKUL 1ST STAGE, 1ST PHASE,
BANGALORE
73. THIMMAIAH,
SON OF VENKATEGOWDA,
AGED ABOUT 80 YEARS,
RESIDING AT NO.26,
80' FEET OUTER RING ROAD,
PAPAREDDY PALYA,
NAGARABHAVI, 2ND STAGE,
BANGALORE - 560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
74. PUTTANINGAMMA,
WIFE OF THIMMAIAH,
AGED ABOUT 70 YEARS,
RESIDING AT NO.10, ITI LAYOUT
MAIN ROAD, K.K. LAYOUT,
NAGARABHAVI, 2ND STAGE,
BANGALORE - 560 072
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
75. MANCHAMMA,
W/O BASAVAIAH,
AGED ABOUT 72 YEARS,
RESIDING AT NO.19, G.F.,
1ST MAIN ROAD, PAPAREDDYPALYA,
NAGARABHAVI, 2ND STAGE,
BANGALORE - 560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
76. PUTTALAKSHMAMMA,
W/O T.N. MALLAIAH,
AGED ABOUT 68 YEARS,
RESIDING AT NO.72,
BASAVESHWARANAGAR,
3RD STAGE, BANGALORE 560 079,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
77. VARALAKSHMAMMA,
W/O NARAYANAPPA,
AGED ABOUT 74 YEARS,
RESIDING AT NO.4,
1ST MAIN, 3RD CROSS,
15
KAMAKSHIPALYA,
BANGALORE - 560 079,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
78. THIMMAKKA
W/O NARASIMHAIAH,
AGED ABOUT 68 YEARS,
RESIDING AT NO.53,
1ST MAIN, 7TH CROSS,
CHANDRASHEKARA LAYOUT,
VISHVANEEDAM POST,
BANGALORE 560 091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
79. NARASIMHAIAH,
S/O DORESWAMAIAH,
AGED ABOUT 75 YEARS,
RESIDING AT NO.64, SAMRUDDHI LAYOUT,
SIGEHALLI, NEAR BUS DEPO,
BANGALORE - 560 112,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
80. POVDHEVI,
W/O KUNARAM,
AGED ABOUT 62 YEARS,
RESIDING AT NO.38, 5TH CROSS,
PAPAREDDY PALYA,
NAGARABHAVI, 2ND STAGE,
BANGALORE - 560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
81. KUNARAM,
S/O JETHARAM,
AGED ABOUT 68 YEARS,
RESIDING AT NO.10, ITI LAYOUT
MAIN ROAD, K.K. LAYOUT,
NAGARABHAVI, 2ND STAGE,
BANGALORE - 560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
82. DHAGALARAM,
S/O PHERAM,
AGED ABOUT 74 YEARS,
RESIDING AT NO.15,
1ST MAIN ROAD, ITI LAYOUT,
16
MALATHAHALLI,
BANGALORE - 560 056,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
83. SHIVAPPA NAYAKA
S/O RANGA NAYAKA,
AGED ABOUT 69 YEARS,
RESIDING AT NO.17, 1ST CROSS,
BAYAMMA LAYOUT,
PAPAREDDYPALYA,
BANGALORE-560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
84. BHAGYAMMA,
W/O G.N. VENKATESH,
AGED ABOUT 65 YEARS,
RESIDING AT NO.152,
2ND A' CROSS, 6TH 'A' MAIN,
NAGARABHAVI 2ND STAGE,
BANGALORE-560 072.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
85. VASAIAH,
S/O GANGAIAH,
AGED ABOUT 80 YEARS,
RESIDING AT NO.1, 1ST CROSS,
BAYAMMA LAYOUT,
PAPAREDDY PALYA,
BANGALORE 560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
86. JALAJA,
W/O KRISHNA,
AGED ABOUT 61 YEARS,
RESIDING AT NO.674/C,
10TH CROSS, ITI LAYOUT,
MALATHAHALLI,
BANGALORE 560 056,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
87. SHEKAR.S,
S/O NAGANNA,
AGED ABOUT 70 YEARS,
RESIDING AT NO.25,
17
60 FEET ROAD, K.K. LAYOUT,
NAGARABHAVI 2ND STAGE,
BANGALORE 560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
88. NARSAHAIAH, AGED ABOUT 74 YEARS,
S/O LATE NARASIMHAIAH,
RESIDING AT NO.11, 3RD CROSS,
1ST MAIN, KOTTIGEPALYA,
BANGALORE-560 091.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
89. NARAYANAPPA.N.,
S/O LATE NARASEGOWDA,
AGED ABOUT 80 YEARS,
RESIDING AT NO.373,
1ST FLOOR, 6TH MAIN, 7TH BLOCK,
NAGARABHAVI 2ND STAGE,
BANGALORE-560072.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
90. KEMPAIAH,
S/O BETTAIAH,
AGED ABOUT 73 YEARS,
RESIDING AT NO.34/7, 20TH CROSS,
SRIGANDADA KAVAL,
ANNAPURNESHWARANAGAR,
BANGALORE-560091.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
91. JAYAMMA,
D/O PUTTA BYRAIAH,
RESIDING AT NO.90/4,
4TH 'A' MAIN ROAD,
GOVINDARAJANAGAR,
BANGALORE-560040.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
92. RUKMINI,
W/O BYLAPPA,
AGED ABOUT 66 YEARS,
RESIDING NO.58, 2ND 'B' CROSS,
3RD BLOCK, NAGARABHAVI 2ND STAGE,
BANGALORE-560072
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
18
93. GANGAIAH
S/O NARASIMHAIAH
AGED ABOUT 84 YEARS,
RESIDING AT KUNIGAL ROAD,
OPP: FIRE FORCE, RAYAN NAGARA,
NELAMANGALA-562123,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
94. NARASIMAHAIH @ YALAVAIAH,
S/O LATE NARASAIAH,
AGED ABOUT 80 YEARS,
RESIDING AT SURESH NIALAY,
1ST CROSS,
SUBASH NAGAR, OPP: K.E.B.,
NELAMANGALA - 562 123,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
95. BYLAMMA
W/O THIMMAPPA,
AGED ABOUT 85 YEARS,
RESIDING AT NO.10,
1ST MAIN, 1ST CROSS,
KEMPEGOWDA NAGAR,
T. DSARAHALLI,
BANGALORE - 560 057,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
96. JAYAMMA,
D/O CHIKKADARAIAH,
AGED ABOUT 64 YEARS,
RESIDING AT NO.250,
6TH CROSS, 6TH BLOCK,
NAGARABHAVI 2ND STAGE,
BANGALORE - 560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
97. CHALUVAMMA,
W/O NINGAIAH,
AGED ABOUT 74 YEARS,
RESIDING AT NO.1402,
13TH CROSS,
MCE CHS LAYOUT, 2ND STAGE,
DR. SRK NAGAR,
JAKKUR MAIN ROAD,
BANGALORE - 560 064,
19
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
98. CHIKKA GANGAMMA,
W/O BETTAIAH,
AGED ABOUT 75 YEARS,
RESIDING AT NO.36, 6TH CROSS,
LAKSHMINAGAR, KEC COLONY,
BASAVESHARANAGAR,
BANGALORE - 560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
99. G.K. SARASWATHAMMA,
W/O CHENNA BASAVAIAH,
AGED ABOUT 70 YEARS,
RESIDING AT NO.198,
2ND 'B' CROSS, 7TH BLOCK,
NAGARABHAVI 2ND STAGE,
BANGALORE - 560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
100. LAKSHMAMMA,
W/O NARAYANAPPA,
AGED ABOUT 69 YEARS,
RESIDING AT NO.158,
GIDADAKONENAHALLI,
VISHWANEEDAM POST,
YESHWANTHAPURA HOBLI,
BANGALORE - 560 091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
101. MARIYAPPA
S/O VADERAPPA,
AGED ABOUT 78 YEARS,
RESIDING AT BRUNDAVANA NILAYA,
2ND CROSS, HOYSALANAGAR,
HEGGANAHALLI WARD,
SUNKADAKATTE,
BANGALORE - 560 091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
102. NARAYANAPPA
S/O HANUMANTHAPPA,
AGED ABOUT 75 YEARS,
RESIDING AT NO.75,
SANJEEVINI NAGAR,
20
NEELAKANTESHWARA TEMPLE ROAD,
HEGGANAHALLI CROSS,
BANGALORE - 560 091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
103. D. ANJANAMURTHY,
S/O DODDA HANUMAIAH,
AGED ABOUT 63 YEARS,
RESIDING AT NO.4/3,
KENCHANPURA MAIN ROAD,
KODIGEHALLI COLONY,
KODIGEHALLI POST,
BANGALORE - 560 091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
104. SHANTHAMMA,
W/O SANNAIAH,
AGED ABOUT 65 YEARS,
RESIDING AT NO.163, 4TH BLOCK,
13TH MAIN ROAD, KORAMANGALA,
BANGALORE - 560 034,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
105. PUTTARAJU,
S/O PUTTAMADAMMA,
AGED ABOUT 54 YEARS,
RESIDING AT NO.64,
NAGADEVANAHALLI,
1ST CROSS, DEVARAJ URS LAYOUT,
BANGALORE - 560 090,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
106. T.D. SHIVAPRAKASH,
S/O DEVE GOWDA,
AGED ABOUT 66 YEARS,
RESIDING AT GIDADAKONENAHALLI VILLAGE,
YESHAWANTHAPURA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE - 560 091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
107. T.S. VENKATESH,
S/O SHESHAPPA GOWDA,
AGED ABOUT 68 YEARS,
RESIDING AT GIDADAKONENAHALLI VILLAGE,
21
YESHAWANTHAPURA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE - 560 091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
108. S. VIJENDRA RAO,
S/O BHIMA RAO,
AGED ABOUT 70 YEARS,
RESIDING AT NO.1/B, (87), 5/299,
SRI. HARIKRUPA, 2ND 'E' CROSS,
5TH STAGE, DODDABOMMASANDRA,
VIDYARANYAPURA POST,
BANGALORE - 560 097,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
109. BYLAPPA,
S/O HUCHAIAH,
AGED ABOUT 68 YEARS,
RESIDING AT OPP: TO POLICE STATION ROAD,
KENGERI, BANGALORE - 560 060,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
110. CHANNAIAH,
S/O LAKKAIAH,
AGED ABOUT 68 YEARS,
RESIDING AT NO.479, 2ND 'C' MAIN,
NAGARABHAVI 2ND BLOCK,
BANGALORE - 560 060,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
111. ANNAPURNA
W/O SHIVASHANKARA,
AGED ABOUT 62 YEARS,
RESIDING AT NO.25/2, LIG 8TH CROSS,
1ST MAIN ROAD, KENGERI UPANAGAR,
BANGALORE - 560 060,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
112. JAYAPRAKASH
S/O M. CHIKALINGAIAH,
AGED ABOUT 70 YEARS,
RESIDING AT NO.25/2, LIG 8TH CROSS,
1ST MAIN ROAD, KENGERI UPANAGAR,
BANGALORE - 560 060,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
22
113. PUSHPALATHA
W/O N. CHANNAIAH,
AGED ABOUT 50 YEARS,
RESIDING AT NO.163, 13TH MAIN,
4TH BLOCK, KORAMANGALA,
BANGALORE - 560 034,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
114. S. SHIVAKUMAR,
S/O SANNAIAH.T.,
AGED ABOUT 52 YEARS,
RESIDING AT NUGGAHALLI, KASABA HOBLI,
PANDAVAPURA TALUK,
MANDYA DIST., - 517 434,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
115. KAVERAMMA,
W/O ANNAIAHPPA,
AGED ABOUT 70 YEARS,
RESIDING AT NO.90,
TECH CITY LAYOUT,
ELECTRONIC CITY POST,
BANGALORE - 560 100,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
116. JAYAMMA,
W/O SOMEGOWDA,
AGED ABOUT 64 YEARS,
RESIDING AT NO.49, 5TH CROSS,
KSRTC LAYOUT,
HEROHALLI, BANGALORE NORTH,
BANGALORE - 560 091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
117. PUTTEGOWDA
S/O HANUMEGOWDA,
AGED ABOUT 66 YEARS,
RESIDING AT NO.310, 1ST BLOCK,
1ST 'O' MAIN ROAD, NAGARABHAVI
II STAGE, BANGALORE - 560 072,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
23
118. FAZAULLA KHAN,
AGED ABOUT 75 YEARS,
S/O ABDUL RASEED KHAN,
MATADAHALLY,
R.T. NAGAR POST,
BANGALORE - 560 032,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
119. AMANULLA KHAN,
AGED ABOUT 62 YEARS,
S/O ABDUL RASEED KHAN,
RESIDING AT NO.4/A, 5TH CROSS,
DINNUR, R.T. NAGAR POST,
BANGALORE - 560 032,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
120. G. BHAGYALAKSHMI BAI,
AGED ABOUT 64 YEARS,
W/O LATE RAJKUMAR SINGH,
S.V.S. PATEL, CALLIES TO APT. NO.13,
AMRUTHAHALLI MAIN ROAD,
TALAKAVERI LAYOUT, BANGALORE - 560 091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
121. C. NAGARAJ
S/O CHANNAPPA,
AGED ABOUT 64 YEARS,
RESIDING AT NO.273B, 26TH CROSS,
'A' BLOCK, RAJAJINAGAR,
BANGALORE - 560 010,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
122. B.V. MARIDASAPPA
S/O B.V. VENKATAPPA,
AGED ABOUT 77 YEARS,
RESIDING AT NAGAWARA, KASABA HOBLI,
BANGALORE NORTH TALUK,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
123. NANJAMMA,
W/O SEENAPPA,
AGED ABOUT 71 YEARS,
RESIDING AT NO.15, 5TH CROSS,
4TH MAIN ROAD, SRIRAMPURA,
BANGALORE,
24
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
124. VENKATAGIRIAPPA,
W/O VENKATAPPA,
AGED ABOUT 67 YEARS,
RESIDING AT NO.1286, 2ND CROSS,
GAYATHRINAGARA, BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
125. PADMAVATHI.V.V.,
W/O VASANTHKUMAR,
AGED ABOUT 80 YEARS,
RESIDING AT NO.91B, 2ND 'B' CROSS,
15TH 'A' MAIN, 3RD STAGE,
BASAVESHWARANAGAR,
BANGALORE - 560 079,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
126. T. KAPANI @ THAMMANNA,
S/O THIMMEGOWDA,
AGED ABOUT 75 YEARS,
RESIDING AT NO.241, 9TH CROSS,
1ST MAIN ROAD, B.S.K. II STAGE,
BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
127. GOWRAMMA,
W/O SHIVANNA GOWDA,
AGED ABOUT 64 YEARS,
RESIDING AT NO.920/A,
2ND 'B' CROSS,
3RD STAGE, 15TH 'A' MAIN,
BASAVESHWARANAGAR,
BANGALORE - 560 079,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
128. C. PADMA,
D/O CHANNAPPA,
AGED ABOUT 66 YEARS,
RESIDING AT LAKSHMIPURA VILLAGE,
YELAHANKA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
25
129. HUCHAMMA,
W/O VENKATAPPA,
AGED ABOUT 68 YEARS,
RESIDING AT NO.174,
11TH MAIN, 2ND CROSS,
WESTERN ROAD, BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
130. K.G. JAYALAKSHMI,
W/O GULIGOWDA,
AGED ABOUT 79 YEARS,
RESIDING AT NO.35, 7TH CROSS,
DINNUR MAIN ROAD, R.T. NAGAR,
BANGALORE - 560 032,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
131. HANUMAIAH,
S/O KALAISHA,
AGED ABOUT 71 YEARS,
RESIDING AT NO.27, 2ND CROSS,
SRIRAMPURA, BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
132. DODDAMMA,
W/O GOVINDAPPA,
AGED ABOUT 72 YEARS,
RESIDING AT NO.7, 3RD CROSS,
GIDDAPPA BLOCK, GANGENAHALLI,
BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
133. B.G. NARAYANA,
S/O GUNDAIAH,
AGED ABOUT 69 YEARS,
RESIDING AT NO.5, 3RD CROSS,
TEMPLE STREET, MALLESWARAM,
BANGALORE - 560 003,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
134. B.V. VASUVEDA GOWDA,
S/O VENKATARAM,
AGED ABOUT 66 YEARS,
RESIDING AT NO.286, 8TH CROSS,
5TH MAIN ROAD, B.T.M. LAYOUT,
BANGALORE - 560 068,
26
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
135. JAYAMMA,
W/O JAVAREGOWDA,
AGED ABOUT 68 YEARS,
RESIDING AT NO.6, 3RD CROSS,
G.M.R. LAYOUT, SANJAY NAGARA,
BANGALORE - 560 094,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
136. K. KANTHAMANI,
W/O B.C. NARASIMHA MURTHY,
AGED ABOUT 64 YEARS,
RESIDING AT NO.7, 21ST CROSS,
CUBBONPET, BANGALORE - 560 002,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
137. T. NANJAMMA,
W/O THAMMANNA,
AGED ABOUT 70 YEARS,
RESIDING AT NO.920/A, 2ND 'B' CROSS,
3RD STAGE, 15TH 'A' MAIN,
BASAVESWARANAGAR,
BANGALORE - 560 079,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
138. B. THAMMANNA,
S/O BASAVE GOWDA,
AGED ABOUT 81 YEARS,
RESIDING AT NO.12,
3RD MAIN ROAD,
SHANTHINAGAR,
BANGALORE - 560 027,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
139. C. KALASEGOWDA,
S/O HUCCHAIAH,
AGED ABOUT 72 YEARS,
RESIDING AT NO.16,
6TH MAIN ROAD,
15TH CROSS, RAJAJINAGAR,
BANGALORE - 560 010,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
27
140. H. JYOTHI,
D/O HUCHAPPA GOWDA,
AGED ABOUT 69 YEARS,
RESIDING AT NO.12, MUNESWARA BLOCK,
RAJMAHAL, GUTTALLI, BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
141. C. MAHALAKSHMAMMA,
W/O CHANDRASEKHAR,
AGED ABOUT 68 YEARS,
RESIDING AT NO.3, 1ST CROSS,
SUDHAMANAGAR, BANGALORE - 560 027,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
142. T. SARASWATHI,
W/O MARIGOWDA,
AGED ABOUT 72 YEARS,
RESIDING AT NO.17, 2ND CROSS,
SRIRAMPURA, BANGALORE - 560 021,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
143. BYRAMMA,
AGED ABOUT 70 YEARS,
RESIDING AT SY.NOS.38, 39,
GIDADAKONENAHALLI,
YESHWANTHAPURA HOBLI, BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
144. NARASAMMA
W/O LINGE GOWDA,
AGED ABOUT 74 YEARS,
RESIDING AT NO.18, 10TH CROSS,
SAMPANGIRAMANAGARA,
BANGALORE - 560 027,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
145. V. MUNISWAMY
W/O UTTAKIRTTAN,
AGED ABOUT 67 YEARS,
RESIDING AT NO.70, 9TH CROSS,
KUPPUSWAMY LAYOUT, NAGAWARA,
BANGALORE - 560 045,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
146. M. VASANTHI
28
D/O V.M. ARMUGAM,
AGED ABOUT 66 YEARS,
RESIDING AT NO.810, 6TH MAIN,
9TH CROSS, M.K.B.K. COLLAGE ROAD,
SRINIVASANAGAR, BANGALORE - 560 045,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
147. H.M. PADMA,
W/O MUGANNA,
AGED ABOUT 67 YEARS,
RESIDING AT NO.641, 7TH CROSS,
H.B.R. LAYOUT, 5TH BLOCK,
BANGALORE - 560 043,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
148. T. CHINNARAJU,
S/O THIMMARAYAN,
AGED ABOUT 68 YEARS,
RESIDING AT NO.31, 36TH CROSS,
19TH MAIN ROAD, H.B.R. LAYOUT, 5TH BLOCK,
1ST STAGE, BANGALORE - 560 043,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
149. K. RAJESWARI,
W/O KUPPAYYAN,
AGED ABOUT 68 YEARS,
RESIDING AT NO.13, 7TH CROSS,
RAMESHKUMAR ROAD, R.S. PALYA,
BANGALORE - 560 033,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
150. PONNAMMA.M.U.,
W/O UTHAPPA,
AGED ABOUT 69 YEARS,
RESIDING AT NO.93, 3RD CROSS,
R.K. MUTT EXTENSION, K.G. NAGAR,
BANGALORE - 560 019,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
151. HILDO D' SOUZA
W/O DANISH KUTINHA,
AGED ABOUT 67 YEARS,
RESIDING AT NO.201, 6TH MAIN,
4TH CROSS, 6TH BLOCK, RAJAJINAGAR,
BANGALORE - 560 010,
29
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
152. VENKATESHAMMA,
W/O MUNESHAPPA ,
AGED ABOUT 69 YEARS,
RESIDING AT NO.122, 1ST MAIN ROAD,
MANJUNATHA NAGAR,
BANGALORE - 560 010,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
153. K. SUDHAKARAN,
S/O KESHAVAN,
AGED ABOUT 68 YEARS,
RESIDING AT NO.26/1, 12TH MAIN ROAD,
MATHIKERE EXTENSION,
BANGALORE - 560 054,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
154. M. SHOBHA
D/O AYYAPPAN,
AGED ABOUT 66 YEARS,
RESIDING AT NO.26/1, 1ST FLOOR,
12TH MAIN ROAD,
MATHIKERE EXTENSION,
BANGALORE - 560 054,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
155. S. JANARDHAN,
S/O V. SANJEEVAIAH,
AGED ABOUT 68 YEARS,
RESIDING AT NO.32, 3RD CROSS,
4TH MAIN, CHAMARAJPET,
BANGALORE - 560 018,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
156. RONALD F. CARREIRA,
S/O BENJAMIN CARREIRA,
AGED ABOUT 69 YEARS,
RESIDING AT NO.342, 1ST CROSS,
4TH MAIN, NEELASANDRA,
BANGALORE - 560 047,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
157. R. RAJESHWARI,
AGED ABOUT 64 YEARS,
30
D/O RAMAIAH,
RESIDING AT NO.485,
8TH MAIN ROAD, 50TH ROAD,
HAUMANTHANAGAR,
BANGALORE - 560 019,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
158. RAJU,
S/O KENGAIAH,
AGED ABOUT 42 YEARS,
RESIDING AT NO.4, KODIHALLI,
KENCHANAPURA MAIN ROAD,
BANGALORE - 560 091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
159. P. PUTTARAJU,
S/O PUTTAIAH,
AGED ABOUT 52 YEARS,
RESIDING AT NO.A6, 80' FEET ROAD,
NAGADEVANAHALLI,
JNANABHARATHI POST,
MALLATHALLI,
BANGALORE - 560 056,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
160. JAYAMMA,
W/O VENKATARAMANAPPA,
AGED ABOUT 70 YEARS,
RESIDING AT NO.251-C,
CHIKKANAHALLI ROAD,
NEAR CHURCH, ATTIBELE,
ANEKAL, BANGALORE - 562 107,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
161. A. MUNIRAJU,
S/O ANNAIAPPA.D.,
AGED ABOUT 45 YEARS,
RESIDING AT NO.69, 1ST CROSS,
MOORE ROAD, PULAKESHINAGAR,
VEERANNA GARDEN,
BANGALORE - 560 005,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
162. C. PADMASHEELA,
D/O SHANTHA.P,
31
AGED ABOUT 52 YEARS,
RESIDING AT NO.6, NAGADEVANAHALLI,
DEVARAJ URS ROAD,
BANGALORE - 560 056,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
163. P. GAYATHRI DEVI,
W/O LATE K. NAGARAJU,
AGED ABOUT 60 YEARS,
RESIDING AT NO.196,
SUBBARAMASHETTY HOUSE,
NEAR NETTAKALLAPPA CIRCLE,
BASAVANAGUDI, BANGALORE - 560 004,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
164. N.V. ERAPPA,
S/O LATE N.E. URUYAPPA,
AGED ABOUT 62 YEARS,
RESIDING AT NO.321, 10TH 'A' CROSS,
CLASSIC PARADISE LAYOUT,
NEAR P.K. KALYANA MANTAPA,
BEGUR MAIN ROAD,
BANGALORE - 560 068,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
165. JANAKAMMA
W/O PUTTA SIDDAIAH,
AGED ABOUT 60 YEARS,
RESIDING AT GIDADAKONENAHALLI,
BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
166. S.H. SREENIVASAMURTHY,
S/O LATE C. HUNNAIAH,
AGED ABOUT 65 YEARS,
RESIDING AT NO.41, 3RD CROSS,
VENKATADRI LAYOUT, OPP: TO IIM,
BANNERGHATTA ROAD,
BANGALORE - 560 076,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
167. H. YASHODAMMA,
AGED ABOUT 58 YEARS,
RESIDING AT VENKATADRI LAYOUT,
OPP: TO IIM, BANNERGHATTA ROAD,
32
BANGALORE - 560 076,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
168. S. CHANDRASHEKAR,
S/O LATE SINGAIAH,
AGED ABOUT 65 YEARS,
RESIDING AT NO.116, 4TH CROSS,
3RD MAIN ROAD, CHANDRA LAYOUT,
BANGALORE - 560 040,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
169. G. SUNDRESH,
AGED ABOUT 66 YEARS,
RESIDING AT SY.NOS.38 & 39,
GIDADAKONENAHALLI,
YESHWANTHAPURA HOBLI,
BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
170. NINGAMMA,
AGED ABOUT 70 YEARS,
W/O SIDDALINGAPPA,
RESIDING AT SY.NOS.38 & 39,
GIDADAKONENAHALLI,
YESHWANTHAPURA HOBLI, BANGALORE,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
171. D.M.SAROJA
D/O LATE MALLEGOWDA
AGED ABOUT 60 YEARS,
FLAT SY NO: 38 & 39,
GIDADAKONANAHALLI,
BANGALORE - 560091
172. ANITHA.N
D/O LATE. K.NAGARAJU,
AGED ABOUT 35 YEARS,
NO:58/5, RATHNAVILAS ROAD,
BEHIND SOUTH INDIA SHOPPING MALL,
BASAVANAGUDI,
BANGALORE - 560004
173. K.N.PILLAPPA
S/O NANJUNDAPPA,
AGED ABOUT 75 YEARS,
KADAREEGANAHALLI,
33
KONDENAHALLI,
CHIKKABALLAPUR,
KARNATAKA - 562103,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
174. VINAYAK.K
S/O KENCHAPPANAVAR,
AGED ABOUT 46 YEARS,
#20, DEVENDRA NAGAR,
CHIKKATHOGUR ROAD,
ELECTRONIC CITY POST,
BANGALORE - 560100
175. M.R.KRISHNAMURTHY
S/O M.S.RAMASWAMAIAH,
AGED ABOUT 80 YEARS,
#144, 11TH MAIN, 19TH CROSS,
HSR 7TH SECTOR,
BANGALORE - 560 102,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
176. ANJINAMMA,
D/O HANUMAPPA,
AGED ABOUT 72 YEARS,
# 46, BANSAWADI,
BANGALORE - 560043,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
177. N.V.KRISHNAPPA
AGED ABOUT 68 YEARS,
1ST CROSS, PHOTO STUDIO ROAD,
OUTER RING ROAD
HENNUR CROSS,
BANGALORE - 560043,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
178. SHANTHRAJ,
S/O RANGAIAH
AGED ABOUT 50 YEARS,
#165, 4TH BLOCK,
KORAMANGALA,
BANGALORE - 560034
34
179. BOREGOWDA
S/O BOREGOWDA
AGED ABOUT 72 YEARS,
# 59, MUDDINAPALYA
BANGALORE - 560078
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
180. MADEGOWDA,
S/O DODDAIDA GOWDA
AGED ABOUT 75 YEARS,
# 60, GIDADAKON
BANGALORE - 560091,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
181. SRIKANTHA,
S/O KRISHNAPPA
AGED ABOUT 49 YEARS,
# U13, 2ND MAIN, ANJENYA BLOCK,
SHESHDRIPURAM
BANGALORE - 560020
182. PARAVTHAMMA,
AGED ABOUT 69 YEARS,
W/O GAVIDASS,
# 602, 9TH CROSS, 80 FEET ROAD,
SHAKAMBARINAGAR,
J.P.NAGAR 1ST PHASE,
BANGALORE - 560 078,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
183. SADASHIVAIAH
AGED ABOUT 66 YEARS,
S/O LATE V.LINGAPPA,
NO.265, 7TH CROSS,
BEHIND KUVEMPU COLLEGE,
MALLASANDRA, T.DASARAHALLI,
BANGALORE - 560057
184. SMT. KAVERI
W/O HANUMANAPPA,
AGED ABOUT 63 YEARS,
NO.46, CHIKKASANDRA
T.DASARAHALLI,
BANGALORE - 560 057,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
35
185. SMT.SUJATHA
W/O SADASHIVAIAH,
AGED ABOUT 64 YEARS,
NO.265, 7TH CROSS,
MALLASANDRA, T.DASARAHALLI.
BANGALORE - 560057
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
186. SMT.LINGAMMA
W/O SANNA MALLAIAH,
AGED ABOUT 70 YEARS,
NO.306, 9TH CROSS,
ASWHATAKATTE ROAD, BAGALAKUNTE,
BANGALORE - 560073,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
187. SMT.MUNIRATHNAMMA,
W/O LATE KICCHAPPA,
AGED ABOUT 73 YEARS,
NO: 310, DODDA MARANNA LAYOUT,
BAGALAKUNTE,
BANGALORE - 560007
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
188. RAVISHANKAR,
S/O LATE LAKSHMAMMA,
AGED ABOUT 56 YEARS,
MALLAHALLI,
MADHURA,
BANGALORE RURAL DIST,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
189. SMT.B.R.MANJULA,
D/O H.T.RAMAIAH,
AGED ABOUT 63 YEARS,
REDDY HOSTEL BUILDING,
BAGALAKUNTE, T.DASARAHALLI,
BANGALORE - 560073
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
190. SRI. REDDEPPA,
S/O MUNISWAMY
AGED ABOUT 65 YEARS
R/O. GIDADAKONENAHALLI VILLAGE,
36
HEROHALLI GRAM PANCHAYATH,
YESHWANTHAPURA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE - 560 091
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
191. SMT.NARAMMA,
W/O VENKATASWAMY,
AGED ABOUT 70 YEARS,
R/O.GIDADAKONENAHALLI VILLAGE,
HEROHALLI GRAM PANCHAYATH,
YESHWANTHAPURA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE - 560 091
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
192. SRI.VENKATARAVANAPPA.V.K
S/O KONAPPA,
AGED ABOUT 65 YEARS,
R/O.GIDADAKONENAHALLI VILLAGE,
HEROHALLI GRAM PANCHAYATH,
YESHWANTHAPURA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE - 560 091
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
193. SRI.NARASIMHAPPA,
S/O GANGAPPA,
AGED ABOUT 70 YEARS,
R/O.GIDADAKONENAHALLI VILLAGE,
HEROHALLI GRAM PANCHAYATH,
YESHWANTHAPURA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE - 560 091
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
194. SMT.MOHANAMMA,
W/O P.GOVINDASAMY,
AGED ABOUT 75 YEARS,
R/O.GIDADAKONENAHALLI VILLAGE,
HEROHALLI GRAM PANCHAYATH,
YESHWANTHAPURA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE - 560 091
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
37
195. K.Y.NINGARAJA
S/O LATE YELLAPPA SHETTY,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
196. SMT. SANNATNAYAMMA
W/O JAVARAIAH,
AGED ABOUT 76 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
197. THULASI PRASAD
S/O LATE. G.RAVI
AGED ABOUT 68 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
198. SMT.CHIKKAMMA
W/O SRI.BYATARANJACHAR
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
199. SMT.SUSHEELA BAAYI
W/O R.C.RAMESH
AGED ABOUT 65 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
200. SMT.KAMALAMMA,
W/O RUDRAIAH
AGED ABOUT 72 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
201. SRI.NAGARAJ
S/O SRI RANGAPPA
AGED ABOUT 76 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
202. SMT. SOWBAGYA
W/O CHANNABASAPPA,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
203. T.J.SUNANDA
W/O.T.R.NAGARAJ
AGED ABOUT 68 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
38
204. C.Y.THAKSHA KUMAR,
S/O LATE. A.VENKATACHALASHETTY
AGED ABOUT 67 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
205. THAMMAIAH
S/O LATE. VENKATA GOWDA
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
206. SRI.JAYANTH
S/O LATE SHANTHILAL GULGULIA
AGED ABOUT 66 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
207. SMT. JAYALAKSHMI
W/O.PUTTASWAMY,
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
208. PADMA
W/O S.N.PRAKASH CHANDRU
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
209. SMT. KALPANA.T.KUMAR
W/O. T.KUMAR,
AGED ABOUT 70 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
210. M.G.NATARAJA GUPTA
S/O MADHUSETTY
AGED ABOUT 72 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
211. SMT.JAYAMMA
W/O.G.RAMAIAH
AGED ABOUT 68 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
212. SMT. VIJAYALAXMI.B.N
W/O. SHIVANNA.K.R
AGED ABOUT 75 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
39
213. SMT. JAYAMMA
W/O G.RAMAIAH
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
214. SMT.R.VEDAVTHI
W/O V.NAGARAJA
AGED ABOUT 77 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
215. RAJAPPA
S/O LATE CHANNASHETTY
AGED ABOUT 80 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
216. MAHESH KUMAR AGARWAL
S/O RADHAKRISHNA AGARWAL
AGED ABOUT 80 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
217. SHEIK AYESH
S/O LATE AKBAR
AGED ABOUT 74 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
218. K.K.PUSHPAVATHI
W/O KRISHNACHARI.K.B
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
219. SRI.ANUP JAIN
S/O LATE AMAR JAIN
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
220. PUSHPA JAIN
W/O ANOOP JAIN
AGED ABOUT 70 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
221. SRI. R.C.RAMESH
S/O LATE.R.B.CHAMPAK
AGED ABOUT 67 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
40
222. T.N.CHANDRAKUMAR
S/O LATE. NINGAMMA
AGED ABOUT 72 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
223. SMT. NEELAM KOTHARI
W/O MAHAVEER KOTHARI
AGED ABOUT 65 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
224. S.N.CHANDRASEKHAR
S/O LATE.NANJAPPA
AGED ABOUT 75 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
225. CHANDRASHEKARAPPA
S/O RUDREGOWDA
AGED ABOUT 77 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
226. KRISHNE GOWDA
S/O A.N.NAGE GOWDA,
AGED ABOUT 79 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
227. SRI.CHATHAMAL SIPANI
S/O LATE NATHAMAL
AGED ABOUT 64 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
228. SHIVAGANGAMMA
W/O LATE. M.G.SHIDDARAMAIAH
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
229. GANGAMMA
W/O SIDDEGOWDA
AGED ABOUT 70 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
230. YASHODAMMA
W/O LATE. SANNASWAMY
AGED ABOUT 77 YEARS
41
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
231. R.SADASHIVA
S/O NANJEGOWDA
AGED ABOUT 65 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
232. SMT.SUMITRAMMA
W/O RANGEGOWDA
AGED ABOUT 67 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
233. R.V.RANGE GOWDA
S/O JUNJE GOWDA
AGED ABOUT 79 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
234. SMT.CHINNAMMA
W/O THAMMAIAH
AGED ABOUT 72 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
235. SMT.KANTHADEVI
W/O LATE SAMPATHRAJ JAIN
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
236. SRI. AHMED JAAN
S/O AKBAR
AGED ABOUT 64 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
237. SMT. LAKSHMAMMA
W/O LATE NARAYANAPPA
AGED ABOUT 77 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
238. SRI.JAYARAM PAI
S/O VENKATESH PAI
AGED ABOUT 88 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
42
239. N.J.MANJUNATH
S/O LATE JAVARAIAH
AGED ABOUT 60 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
240. SMT. SHANTHAMMA
W/O NANJEGOWDA
AGED ABOUT 75 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
241. RAVIKUMAR
S/O LATE.NANJEGOWDA
AGED ABOUT 65 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
242. SMT. MANI
D/O LATE. NAGARATHNAMMA
AGED ABOUT 61 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
243. SRI. THULSIRAM
S/O LATE DYAVEGOWDA
AGED ABOUT 62 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
244. H.N.SARASWATHI
W/O NARAYANASWAMY
AGED ABOUT 80 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
245. H.N.RUDRAIAH
S/O LATE NIRVANAIAH
AGED ABOUT 70 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
246. POONAM CHAND NATHMALJI JESWAL
S/O LATE SATHMALJI JESWAL
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
247. SRI.KHURRAMSHAJI
S/O MOHAMMED ALI
AGED ABOUT 75 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
248. JANARDHANAGOWDA.D.R
43
S/O RAME GOWDA
AGED ABOUT 79 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
249. MALLICK KALPANA
W/O SUKUMAR
AGED ABOUT 76 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
250. MALLICK SUKUMAR
S/O JATHIN
AGED ABOUT 72 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
251. DATTATREYA.D.KULAKARNI
S/O DONDA.D.KULAKARI
AGED ABOUT 76 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
252. K.M.KRISHNAMURTHY
S/O LATE MADHU SHETTY
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
253. KAMALA BAI GOYAL
W/O BRIJAKISHOR GOYAL
AGED ABOUT 77 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
254. SANTHOSH KUMARI
W/O R.MAHAVEER CHAND
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
255. SATHYANARAYANA MALPALI
S/O LATE BANSHILAL
AGED ABOUT 75 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
256. MAHAVEER CHAND
S/O D.RIKBA CHAND JAIN
AGED ABOUT 72 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
44
257. HUSSIAN KHAN
S/O DASTHAGIRKHAN
AGED ABOUT 77 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
258. MRUTHUNJAYA.K.D
S/O K.L.DHARNENDRAIAH
AGED ABOUT 67 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
259. S.E.SHIVASWAMY
S/O ERAPPA
AGED ABOUT 75 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
260. G.B.PALAKSHA
S/O LATE BASAVAGOWDA
AGED ABOUT 63 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
261. MAHESHWARAPPA
S/O SIDDEGOWDA
AGED ABOUT 61 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
262. SAMPATHRAJ
S/O AMARCHAND
AGED ABOUT 66 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
263. SHANKARAMMA
W/O SIDDDEGOWDA
AGED ABOUT 72 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
264. SRI.AMARJAIN
S/O R.V.CHAMPAK JAIN
AGED ABOUT 81 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
265. SRI.TRIVENI.S
W/O RAJAPPA
AGED ABOUT 72 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
45
266. PREMALATHA GULGULIA
W/O SHANTHILAL GULGULIA
AGED ABOUT 65 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
267. SRI.JAYAMMA
W/O.RAJAIAH
AGED ABOUT 74 YEARS
268. NAGAMMA.N.O
W/O NINGAPPA.P.B
AGED ABOUT 64 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
269. G.VEERABHADRACHARI
S/O GURUMURTHACHARI
AGED ABOUT 64 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
270. SMT. INDIRAMMA
D/O MUNIACHAR
AGED ABOUT 65 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
RESPONDENT NOS.195 TO 270 ARE
RESIDING AT GIDADAKONENAHALLI VILLAGE,
BANGALORE NORTH TALUK.
271. K.MUNIYAPPA,
S/O KANCHAPPA,
AGED ABOUT 68 YEARS,
NO.6, 2ND MAIN ROAD,
2ND CROSS, K.G.NAGARA,
DATTARAYA BADAVANE,
BANGALORE - 560019
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
272. D.SREENIVASA
S/O.DHARMANNA,
AGED ABOUT 66 YEARS,
NO.63, SHREEHARI NIVASA,
3RD CROSS, NANDADEEPA LAYOUT,
BANGALORE - 560093
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
273. DODDABORAMMA,
W/O LATE KULLE GOWDA,
AGED ABOUT 71 YEARS,
NO.50, SRI SHIVA NILAYA,
12TH CROSS, MUNESWARANAGAR,
ULLAL MAIN ROAD,
BANGALORE - 560056
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
274. USHA.H.M
D/O LATE.THULSAMMA,
AGED ABOUT 43 YEARS,
NO.63, SREE HARI NIVASA, 3RD CROSS,
NANDA DEEPA BADAWANE,
RAJARAJESWARI NAGAR,
BANGALORE - 560098
275. THULASI BAI,
W/O GANGARAM RAO,
AGED ABOUT 64 YEARS,
NO.7, 3RD CROSS, VIKASA NAGAR,
TUMKUR ROAD, NAGASANDRA POST,
BANGALORE - 560073
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
276. SHAKUNTHALA BAI,
W/O NAGENDRA RAO,
AGED ABOUT 70 YEARS,
NO.20, 2ND FLOOR, 4TH CROSS,
CHINNAYANAPALYA,
WILSON GARDEN, ADUGODI,
BANGALORE - 560030
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
277. SMT. MANJULA.K
W/O KTTURAPPA
AGED ABOUT 62 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
278. VASANTH KUMAR.P
S/O PUTTACHAR
AGED ABOUT 61 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
279. SMT.SULOCHANA.P.S
W/O SHIVAPPA NAIK,
AGED ABOUT 63 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
280. BHANWAR LAL
S/O HANUMANDAS
AGED ABOUT 65 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
281. TASEERA TAJ
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
282. MITH MANDAL
W/O JANDISTH KOLE
AGED ABOUT 64 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
283. ASTHA MANDAL
W/O ADITHYA MANDAL
AGED ABOUT 62 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
284. PARAS MAL RANKA
S/O BHAWAR LAL RANKA
AGED ABOUT 68 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
285. MITHALE DHANDRA
S/O JETHAN MONTHAL
AGED ABOUT 64 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
286. SANDHYA SAMANTH
W/O JUZAL MANDAL
AGED ABOUT 63 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
287. PURNA CHANDRA
S/O SREEPATH SUMANTHA
AGED ABOUT 69 YEARS
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
RESPONDENTS 277 TO 287
ARE RESIDING AT
GIDADAKONENAHALLI VILLAGE,
HEROHALLI GROUP PANCHAYATH,
YESHWANTHAPURA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE - 560 091,
288. BYLAMMA,
AGED ABOUT 74 YEARS
WIFE OF HANUMATHAIAH
CURRENTLY RESIDING AT NO.157,
1ST PHASE, 5TH MAIN ROAD,
RAJARAJESHWARI NAGAR,
BENGALURU-560098.
(SITE NO.471).
289. RADHA,
AGED ABOUT 65 YEARS,
WIFE OF LATE RANGEGOWDA,
CURRENTLY RESIDING AT 006,
GROUND FLOOR, D BLOCK,
UPADHYAYA LAYOUT,
NAGADEVANAHALLI,
BENGALURU-560056.
(SITE NO.139).
290. POORNESH D.P,
AGED ABOUT 65 YEARS,
SON OF D.S.PUTTEGOWDA
CURRENTLY RESIDING AT 157,
RAJARAJESHWARI NAGAR,
5TH MAIN ROAD,
BENGALURU-560098.
(SITE NO.315).
291. HANUMATHARAJU.H,
AGED ABOUT 65 YEARS,
WIFE OF HANUMATHAIAH
CURRENTLY RESIDING AT 38,
2ND MAIN ROAD, 8TH CROSS,
KAVAL BYRASANDRA,
BANGALORE-560065.
(SITE NO.846)
292. K.N.BYRAPPA RAJESH,
AGED ABOUT 47 YEARS,
SON OF LATE B.NAGAPPA (ALLOTTEE)
CURRENTLY RESIDING AT 006,
KAREHALLI GRAMA,
OBALAPURA POST,
THYAMAGONDLU HOBLI,
NELAMANGALA TALUK.
(SITE NO.478).
293. KANTHARAJU.K.B,
AGED ABOUT 65 YEARS,
SON OF SRI.BASAPPA
CURRENTLY RESIDING AT 006,
3RD STAGE, 1ST BLOCK,
2ND B CROSS ROAD
BENGALURU-560079.
(SITE NO.895).
294. SMT.BHAGYASHREE NAGOORE,
AGED ABOUT 67 YEARS,
WIFE OF ANNEPPA NAGORE,
CURRENTLY RESIDING AT
(SITE NO.480).
295. JAYAMMA,
AGED ABOUT 65 YEARS,
WIFE OF JAYARAM REDDY,
CURRENTLY RESIDING AT NO.238,
27TH CROSS, 2ND BLOCK,
RAJAJINAGAR,
BANGALORE-560010.
(SITE NO.470).
296. GUJJARAPPA,
AGED ABOUT 75 YEARS,
SON OF NEMIRAJ,
CURRENTLY RESIDING AT NO.364,
1ST FLOOR, 1ST B CROSS,
2ND MAIN ROAD, NEAR RTO,
MALLATHALLI, BANGALORE-560091.
(SITE NO.549).
297. G.SUNDAR RAJ,
AGED ABOUT 65 YEARS,
SON OF GURUSWAMY NAIDU,
CURRENTLY RESIDING AT NO.24,
4TH MAIN ROAD, RAGHAVENDRA COLONY,
CHAMARAJAPETE, BANGALORE-560018.
(SITE NO.542)
298. SATHISH K,
AGED ABOUT 65 YEARS,
SON OF KRISHNAMURTHY RAO,
CURRENTLY RESIDING AT NO.343,
17TH MAIN ROAD,
RAJARAJESHWARI NAGAR,
BANGALORE-560098.
(SITE NO.515).
299. RAJASHEKAR GOWDA.D,
AGED ABOUT 65 YEARS,
SON OF MALLIKARJUN GOWDA,
CURRENTLY RESIDING AT 2ND CROSS,
13TH MAIN ROAD, SUBRAMANYA NAGAR,
BANGALORE-560010.
(SITE NO.894).
300. KRISHNAPPA G.R,
AGED ABOUT 67 YEARS,
SON OF LATE RANGAIAH,
CURRENTLY RESIDING AT
GANDAMACHANAHALLI
HONNUDIKE POST,
TUMKUR TALUK,
TUMKUR.
(SITE NO.891)
302. PRAKASH G.D,
AGED ABOUT 65 YEARS,
SON OF GAVIRANGIAH,
CURRENTLY RESIDING AT VIRUPASANDRA,
GULUR HOBLI, TUMKUR TALUK,
TUMKUR. (SITE NO.893)
...RESPONDENTS
(BY SRI. V.K.NARAYANA SWAMY, ADVOCATE FOR
IMPLEADING APPLICANT ON I.A.NO.1/16;
SRI. RAGHAVENDRA.C., ADVOCATE FOR
IMPLEADING APPLICANT ON I.A.NO.3/16;
SRI. G.KRISHNAMURTHY, SENIOR ADVOCATE FOR
SRI. G.K.BHAVANA, ADVOCATE FOR
CAVEATOR RESPONDENT NO.5;
SRI. JEEVAN J. NEERALGI, ADDITIONAL GOVERNMENT
ADVOCATE FOR RESPONDENT NOs.1 TO 3;
SRI. K. KRISHNA, ADVOCATE FOR RESPONDENT NO.4;
SRI. K. RAMA BHAT, ADVOCATE FOR
RESPONDENT NOs.10 & 11,
SRI. H.S.SANTOSH, ADVOCATE FOR RESPONDENT
NOs.12 TO 16, 19, 20, 22 TO 24, 27, 29 & 30;
SRI. D.L.N.RAO, SENIOR ADVOCATE FOR
SRI. C.V.KUMAR, ADVOCATE FOR RESPONDENT
NOs.17, 21(a & b), 28, 47, 49, 51 TO 57, 61 & 62;
SRI. C.V.KUMAR, ADVOCATE IN R.P.NO.125/11 FOR
RESPONDENT NOs.11 TO 62;
SRI. R. ANIL KUMAR, ADVOCATE FOR RESPONDENT
NOs.31 TO 36, 38, 39, 41, 43, 44 & 46;
SRI. V.K.NARAYANASWAMY, ADVOCATE FOR
RESPONDENT NOs.63 TO 71,
SRI. K.B.NARAYANASWAMY, ADVOCATE FOR
IMPLEADING APPLICANTS ON I.A.NO.1/18;
SRI. V.K.NARAYANASWAMY, ADVOCATE FOR
IMPLEADING APPLICANTS ON I.A.NO.2/18;
NOTICE SERVED ON RESPONDENT NOs.6, 7, 8, 9,
25(a & b), 26, 37, 42, 59, 60;
VIDE COURT ORDER DATED 09.01.2019 APPEAL IS
DISMISSED AS AGAINST RESPONDENT NOs.18, 40, 48, 50 & 58;
VIDE COURT ORDER DATED 28.02.2019 SERVICE OF
NOTICE TO RESPONDENT NO.45 IS HELD SUFFICIENT;
SRI. K.B.NARAYANASWAMY, ADVOCATE FOR
IMPLEADING APPLICANT ON I.A.NO.1/18
AS RESPONDENT NO.72;
SRI. V.K.NARAYANASWAMY, ADVOCATE FOR
IMPLEADING APPLICANT ON I.A.NO.2/2020
AS RESPONDENT NOs.73 TO 108;
SRI. V.K.NARAYANASWAMY, ADVOCATE FOR
IMPLEADING APPLICANT ON I.A.NO.4/2020 AS
RESPONDENT NOs.109 TO 144;
SRI. V.K.NARAYANASWAMY, ADVOCATE FOR
IMPLEADING APPLICANT ON I.A.NO.6/2020
AS RESPONDENT NOs.145 TO 170;
SRI. V.K.NARAYANASWAMY, ADVOCATE FOR
IMPLEADING APPLICANT ON I.A.NO.8/2020
AS RESPONDENT NOs.171 TO 189;
SRI. V.K.NARAYANASWAMY, ADVOCATE FOR
IMPLEADING APPLICANT ON I.A.NO.10/2020
AS RESPONDENT NOs.190 TO 194;
SRI. V.K.NARAYANASWAMY, ADVOCATE FOR
IMPLEADING APPLICANT ON I.A.NO.2/2021
AS ADDITIONAL RESPONDENT NOs.195 TO 270;
SRI. V.K.NARAYANASWAMY, ADVOCATE FOR
IMPLEADING APPLICANT ON I.A.NO.4/2021
AS ADDITIONAL RESPONDENT NOs.271 TO 287;
SRI. M.BHARATH K., ADVOCATE FOR IMPLEADING
APPLICANT ON I.A.NO.6/2021 AS ADDITIONAL
RESPONDENT NOs.288 TO 301)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961 PRAYING TO SET ASIDE THE
ORDER PASSED IN THE WRIT PETITION NO.7756/2006 DATED
30.05.2008.
IN WA NO.1022/2008:
BETWEEN:
SMT. R. SUDHA
W/O LATE N. RAJA GOPALA RAO
AGED ABOUT 63 YEARS,
R/AT NO.767, 13TH CROSS,
23RD MAIN,
J.P.NAGAR II STAGE,
BANGLAORE-560 078
REP. BY HER GPA HOLDER
SRI. R. SATHYANARAYANA
S/O. LATE R.S.RAMAKRISHNAIAH
AGED ABOUT 71 YEARS
RESIDING AT NO.36/37,
2110 MAIN, VENKATALA, II STAGE,
YELAHANKA POST
BANGALORE-560 064.
...APPELLANT
(BY SRI. JAYAKUMAR S. PATIL, SENIOR ADVOCATE FOR
SRI. L. VENKATARAMA REDDY, ADVOCATE AND
ALSO FOR IMPLEADING APPLICATION IN I.A.NO.1/15)
AND:
1. THE COMMISSIONER
BANGALORE DEVELOPMENT AUTHORITY
T. CHOWDAIAH ROAD
BANGALORE.
2. TOWN PLANNING MEMBER
BANGALORE DEVELOPMENT AUTHORITY
T. CHOWDAIAH ROAD
K.P.WEST,
BANGALORE-560 020
3. BUDDHA EDUCATIONAL TRUST
NO.93, JAI BHEEMANAGAR,
I PHASE, BTM LAYOUT,
BANGALORE -560068,
REP. BY ITS MANAGING TRUSTEE,
K.CHANDRASHEKAR.
...RESPONDENTS
(BY SRI. K.KRISHNA, ADVOCATE FOR RESPONDENT
NOs.1 AND 2;
SRI. G.KRISHNAMURTHY, SENIOR ADVOCATE FOR
GKM ASSTS, FOR RESPONDENT NO.3;
VIDE COURT ORDER DATED 09.01.2019 APPEAL IS
DISMISSED AS AGAINST RESPONDENT NOs.4 TO 56)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961 PRAYING TO SET ASIDE THE
ORDER PASSED IN THE WRIT PETITION NO.2381/2006 DATED
30.05.2008.
IN WA NO.1023/2008:
BETWEEN:
1. SRI. RANGASWAMY
S/O DASEGOWDA
AGED ABOUT 37 YEARS
2. SRI. THIMMAPPA
S/O LATE VENKATA HANUMAIAH
AGED ABOUT 40 YEARS
3. SRI. MUNIYAPPA
S/O LATE MARANNA
AGED ABOUT 55 YEARS
4. SRI. VENKATESHAPPA
S/O KAMBAIAH
AGED ABOUT 47 YEARS
5. SRI. NARASEGOWDA
S/O SRI. KAMBAIAH
AGED ABOUT 60 YEARS
6. SMT. JAYAMMA
W/O LATE NARASIMHAIAH
AGED ABOUT 60 YEARS
7. SRI. HANUMA NARASAIAH
S/O NARASA HANUMAIAH
AGED ABOUT 58 YEARS
8. SRI. CHIKKA HANUMAIAH
S/O MARANNA
AGED ABOUT 56 YEARS
9. SRI. M.T. VENKATA HANUMAIAH
S/O THIMMAPPA
AGED ABOUT 56 YEARS
10. SRI. ARAYANACHARI
S/O THIMMACHARI
AGED ABOUT 60 YEARS
11. SRI. AMAKRISHNA
S/O HANUMA NARASAIAH
S/O.NARASA HANUMAIAH,
AGED ABOUT 25 YEARS
12. SRI. GANGAMMA
W/O LATE THIMMAPPA
AGED ABOUT 70 YEARS
13. SRI. KEMPA RANGAIAH
@ KEMPA HANUMAIAH
S/O.VENKATAHANUMAIAH,
AGED ABOUT 48 YEARS
14. SRI. PUTTAPPA
S/O NANJAPPA
AGED ABOUT 67 YEARS
15. SRI. MAHADESHA
S/O LATE VEERA CHINNAPPA
AGED ABOUT 35 YEARS
16. SRI. MAYANNA
S/O KEMPAIAH
AGED ABOUT 48 YEARS
17. SRI. MANJUNATHA
S/O MAYANNA
AGED ABOUT 21 YEARS
18. SRI. HANUMANTHARAYAPPA
S/O NANJAPPA
AGED ABOUT 60 YEARS
19. SRI. MUNEGOWDA
S/O LATE HANUMAPPA
AGED ABOUT 30 YEARS
20. SRI. GAVIAPPA
S/O MUNIYAPPA
AGED ABOUT 60 YEARS
21. SRI. MADAIAH
S/O SINGRAPPA
AGED ABOUT 58 YEARS
22. SRI. CHIKKA HANUMAIAH
S/O LATE HANUMANTHAPPA
AGED ABOUT 35 YEARS
23. SRI. MARE GOWDA
S/O LATE MADAIAH
AGED ABOUT 45 YEARS
ALL ARE RESIDING AT
MUDDIANA PALYA,
YESHWANTHPURA HOBLI,
BANGALORE NORTH TALUK,
BANGALORE-560 091
... APPELLANTS
(BY SRI. JAYAKUMAR S. PATIL, SENIOR ADVOCATE FOR
SRI. L. VENKATARAMA REDDY, ADVOCATE AND
ALSO FOR IMPLEADING APPLICATION IN I.A.NO.1/15)
AND:
1. STATE OF KARNATAKA
REP. BY ITS SECRETARY
REVENUE DEPARTMENT
VIDHANA SOUDHA
BANGALORE
2. THE SPECIAL DEPUTY COMMISSIONER
(REVENUE) BANGALORE DISTRICT,
BANGALORE.
3. THE TAHSILDAR
BANGALORE NORTH TALUK
BANGALORE
4. THE COMMISSIONER
BANGALORE DEVELOPMENT AUTHORITY
T.CHOWDAIAH ROAD
BANGALORE
5. BASAYSHWARA LITTLE FLOWERS EDUCATIONAL SOCIETY
NO.456, I BLOCK, 3RD BLOCK,
BASAVESWARANAGAR,
BANGALORE-560079
BY ITS SECRETARY
6. SRI. DEVAPPA I.M
S/O I.J.MACHAIAH
AGED ABOUT 65 YEARS
RESIDING AT NO.125, 6TH BLOCK
BEL LAYOUT, VIDYARANYAPURA POST
BENGALURU-560 097
7. SRI MAHABALESHWARA BHAT
S/O LATE NARAYANA BHAT
AGED ABOUT 51 YEARS
RESIDING AT NO.249/4,
VALEBAILU, BANK COLONY
BASAVANAPURA ROAD
KRISHNARAJAPURAM
BENGALURU-560 036
8. SRI M.S.PANCHAKSHARAPPA
S/O LATE SIDDARAMAPPA
AGED ABOUT 59 YEARS
RESIDING AT NO.150, KUSHALA
1ST FLOOR, 6TH CROSS, 2ND BLOCK
3RD STAGE, VINOBHANAGAR
SHIVAMOGGA
9. SMT. N.PADMINI
W/O SATISH
AGED ABOUT 27 YEARS
RESIDING AT NO.56, AVALAHALLI
BDA LAYOUT, GIRINAGAR
6TH MAIN BENGALURU-560 085
10. H.P.AMARNATH JAIN
S/O LATE V.PUTTASWAMY
AGED ABOUT 43 YEARS
NO.48, BRAHMIN STREET
2ND DIVISION, HEROHALLI
KANAKAPURA TALUK
BENGALURU RURAL DISTRICT.
11. SMT. LEELAVATHI PRABHAR
AGED ABOUT 60 YEARS
W/O S. PRABHAKAR
RESIDING AT NO.21,
MUDUGAL GOKUL
3RD CROSS, GANDHINAGAR
BANGALORE.
12. B.A.MUJEEB
S/O B.A.JABBAR
AGED ABOUT 42 YEARS
RESIDING AT NO.14, 1ST FLOOR
NANNE JAN BUILDING
1ST CROSS, LAKKASANDRA
BENGALURU-560 030
13. D.K.SWAMY GOWDA
AGED ABOUT 55 YEARS
S/O LATE CHIKKEDEVEGOWDA
RESIDING AT NO.6/1
SREE LAKSHMI NILAYA
TELECOM LAYOUT
NEW TIMBER YARD ROAD
BENGALURU-560 026
14. S.JAYAKAR SHETTY
AGED ABOUT 67 YEARS
S/O SRI.B.VITTAL SHETTY
RESIDING AT NO.1764
22ND CROSS, M.C.LAYOUT
GOVINDARAJANAGAR
BENGALURU
15.a) C.K.RAMEGOWDA
S/O CHIKKAPUTTEGOWDA
AGED 55 YEARS
b) SMT. ANNAPOORNA
W/O C.K.RAMEGOWDA
AGED 44 YEARS
BOTH ARE RESIDING AT NO.466
1ST CROSS, 1ST MAIN
III BLOCK, III STAGE
BASAVESHWARANAGAR
BENGALURU-560 079.
16. N.R.V.PRASAD
S/O N.V.S.RAMACHANDRAIAH
AGED ABOUT 58 YEARS
RESIDING AT NO.476,
ROSHAN BAG ROAD
V.V.PURAM,
BENGALURU-560 004.
17. K.S.CHANDRASHEKAR
S/O K.SATHYANARAYANA
AGED ABOUT 36 YEARS
RESIDING AT NO.5/27, 2ND MAIN
4TH CROSS, BYATARAYANAPURA
GUNDANAHALLI, MYSURU ROAD
BENGALURU
REP BY GPA HOLDER
P.S.KRISHNAIAH SETTY.
18. K.C.SURESH
S/O CHIKKAHYAMA
AGED ABOUT 35 YEARS
RESIDING AT NO.144, INCHARA
80 FEET ROAD, BEML 4TH STAGE
RAJARAJESHWARINAGAR
BENGALURU
19.a) R.NARAYANA
S/O RAMASWAM
AGED 63 YEARS
b) R.B.SUBRAMANIAN
S/O RAMASWAMY
AGED ABOUT 60 YEARS
BOTH ARE RESIDING AT NO.218
KARTHIKA KRUPA,
SARASWATHINAGAR
VIJAYANAGAR,
BENGALURU-560 040.
20. SRIKANTH CHIKKANNA NAIK
S/O CHIKKANNA NAIK
AGED ABOUT 35 YEARS
NO.172/1, 12TH CROSS
21ST MAIN ROAD, 2ND PHASE
J.P.NAGAR
BENGALURU-560 078.
21. K.S.SHAILESH
S/O K.SREENIVASAIAH
AGED ABOUT 39 YEARS
RESIDING AT NO.24/25,
SAI KRUPA, OTTAPPA LAYOUT
AMRUTHAHALLI, SAHAKARANAGAR
BENGALURU
22. B. SURESH
S/O H.VISHWANATHA RAO
AGED ABOUT 44 YEARS
RESIDING AT NO.194
7TH MAIN, IV BLOCK,
JAYANAGAR
BENGALURU
23.a) N. LALITHA
W/O MAHESH MURTHY
AGED ABOUT 50 YEARS
b) SRI. MAHESH MURTHY
S/O RAMASWAMY
AGED ABOUT 57 YEARS
BOTH ARE RESIDING AT NO.G-3
105, BHAVYA APARTMENTS
ASTAGRA LAYOUT
II STAGE, MAGADI ROAD
BENGALURU.
24. DR. JAYASHREE R
W/O JANARDHAN N.
AGED ABOUT 46 YEARS
GOKULAM, 3RD STAGE
K.R.S.ROAD
MYSORE-570 002.
25. SRI. H.ANANTHA BHAT
AGED ABOUT 64 YEARS
S/O LATE H.M.K. BHAT
R/AT NO.301,
"SHRAN, IANTHI RESIDENCY"
4TH A MAIN, BILEKAHALLI
N.S.PALYA, BENGALURU-76
26. SRI. M. SATHYANARAYANA
AGED ABOUT 58 YEARS
S/O LATE MADAPPA
R/AT NO.103, 5111 BLOCK
JOGUPALYA POLICE QUARTERS
ULSOOR, BENGALURU-560 008
27. SRI. B.S. MANJUNATH
AGED ABOUT 43 YEARS
S/O B. SATHYANARAYANA RAO,
R/AT NO.266, "SRI GOWRI",
33RD MAIN,
NEAR PARVATHA ANJANEYA TEMPLE,
NEXT TO JAIL MARUTHI NAGAR,
NANDHINI LAYOUT,
BENGALURU.
28. SMT. NALINI
AGED ABOUT 31 YEARS
W/O P SOMANATH
R.AT NO.302, II FLOOR
"RATHNADEEPIKA APARTMENT"
LAKE VIE, PHASE II, CHANDRANAGAR
OM-SHAKTHI TEMPLE ROAD
YELACHENAHALLI
BENGALURU-560 078
29. SRI. A SAMPATH REDDY
AGED ABOUT 29 YEARS
S/O A. JANARDHANA REDDY
R/AT NO.1239, 32-G CROSS
4TH "T" BLOCK, JAYANAGAR
BENGALURU-560 041.
30. SRI. P.A. LAKSHMAN
AGED ABOUT 68 YEARS
S/O P. ANANDA RAO
R/AT NO.384, 1 "A" CROSS
OMBR LAYOUT,
CHIKKABANASWADI,
BENGALURU-560 043.
31. SMT. K.V. RATHNA
AGED ABOUT 46 YEARS
D/O VENKATANARASAIAH
R/AT NO.7, 3RD MAIN ROAD
AGRAHARA DASARAHALLI
BENGALURU-560 079.
32. SRI SRIKANTH ACHAR B
AGED ABOUT 33 YEARS
S/O KRISHNA MURTHY B
R/AT NO.40,
"DEGULA PARADAISE COLONY"
MOTAPPA COMPOUND,
PUTTENAHALLI, JP NAGAR,
7TH PHASE, BENGALURU-560 078.
33. SMT. JAMUNA G
AGED ABOUT 43 YEARS
W/O CHANDRASHEKAR M
R.AT NO.341/2 (8)
4TH MAIN, 5TH CROSS
ABBAYAPPA LAYOUT,
M.S.PALYA
BENGALURU-560 076
34. SRI R. HASHMAHULLA SHARIFF
AGED ABOUT 49 YEARS
S/O ABDUL RAHMAN
R/AT NO.34, "G" FLOOR
25TH MAIN, HSR LAYOUT
SECTOR 1 BEHIND GOVT. HIGH SCHOOL
BENGALURU-560 012
35. SMT. SOUWMYA DAYANAND
AGED ABOUT 31 YEARS
D/O M.P. DAYANAND
R/AT NO.127, 100 FEET RING ROAD
5TH BLOCK, III PHASE
BSK III STAGE,
BENGALURU-560 085
REP BY GPA HOLDER
SRI M.P. DAYANAND
S/O LATE M.C. PUTTAIAH
AGED 64 YEARS
36. SMT. HEMAVATHI VENU
D/O M VENU
AGED ABOUT 29 YEARS
R/AT 138/L, 1ST MAIN ROAD
VIVEKANAGAR,
BENGALURU-560 047
37. SRI S.V. NAGESHWARA RAO
AGED ABOUT 57 YEARS
S/O S SUBRAMANYAN
R/AT NO. N-38, LIC COLONY
10TH MIAN,
JEEVANBHEEMANAGAR
BENGALURU-560 075
38. SMT. T. MEENAKSHI
AGED ABOUT 47 YEARS
W/O LATE VIJAYAN
R/AT NO.64, 1ST CROSS
MORE ROAD, FRAZER TOWN
BENGALURU-560 005.
39. DR. CAPTAIN N.C. MAHADEVAIAH
AGED ABOUT 72 YEARS
S/O PATEL CHANNA VEERAPPA
R/AT NO.1867, 11TH MAIN ROAD
31ST CROSS, BANASHANKARI II STAGE,
BENGALURU-560 070.
40. SRI M. RAMESH
AGED ABOUT 48 YEARS
S/O M. MUNISWAMY
R/A NO.900, 20TH MAIN
39TH CROSS, 4TH T BLOCK
JAYANAGAR
BENGALURU-560 041.
41. SRI. MURALIDHARAN
AGED 39 YEARS
S/O B.C.SRINIVASAN
NO.129, RAGHAVENDRA COLONY
V MAIN, CHAMARAJPET
BENGALURU.
42. SRI ANANTHAPADMANABHA G
AGED 46 YEARS
S/O GOPALAKRISHNA
NO.796, 5TH CROSS
49TH MAIN, II STAGE
KUMARASWAMY LAYOUT
BENGALURU
43. SMT THEJOMATHI C
AGED 45 YEARS
W/O U.K. RAMESH
NO.1422, 12TH B CROSS
MAHALAKSHMIPURAM
2ND STAGE, WEST OF CHORD ROAD
BENGALURU
44. SRI L.N. GIRIYAPPA
AGED 60 YEARS
S/O NARASIMHAIAH
NO.47/1, CHOLUMAMA NILAYA
SAMPIGE LAYOUT
PATTEGAR PALYA
BENGALURU
45. SRI PRAMOD R
AGED 38 YEARS
S/O N RAJAGOPAL
NO.346, 7TH MAIN, 3RD CROSS
R P C LAYOUT,
VIJAYANAGAR, II STAGE
BENGALURU
46. SRI GUNASHEKAR REDDY A
AGED 44 YEARS
S/O CHINNAPPA REDDY
NO.5, 3RD CROSS, SVG NAGAR
MOODALAPALYA
BENGALURU
47. SRI PRABHAKAR SHETTY
AGED 41 YEARS
S/O VITTAL SHETTY
NO.670, 6TH CROSS, 16TH MAIN
SRINIVASANAGAR,
BSK 1ST STAGE
BENGALURU
48. SRI THIRUMALA BHATIRACHAR B R
AGED 55 YEARS
S/O R RAMASWAMY BATTARACHAR
NO.118/2, I CROSS
U P ROAD, MADIVALA
BENGALURU
49. SRI JAYARAMA JOGI
S/O RAMA JOGI
AGED 56 YEARS
NO.60, 3RD MAIN, I STAGE
WEST OF CHORD ROAD
BENGALURU
50. SMT. A.N. SUKANYA
AGED 37 YEARS
W/O NARASIMHA MURTHY
NEAR 365, 4TH CROSS
RAJAGOPAL NAGAR
PEENYA II STAGE
BENGALURU
51. SRI C CHAMARAJU
AGED 49 YEARS
S/O CHAMAIAH
NO.7U-159, 7TH MAIN
L N PURA, R G I COLONY
BENGALURU.
52. SRI V SURESH
S/O M VADIVELU
AGED 36 YEARS
NO.60, 13TH CROSS
PIPELINE ROAD
BENGALURU
53. SRI K V ARUN KUMAR
AGED 47 YEARS
S/O K.S.VENKATARAMAIAH
NO.1036/50, 1 MAIN, S J H ROAD
VIDYARANYAPURAM
MYSURU
54. SRI A.N. MARASIMHAMURTHY
AGED 31 YEARS
S/O A N NAGARAJ
NO.184, 7TH MAIN, 4TH CROSS
BEHIND VIDYA PEETHA
GURURAJA LAYOUT
BSK III STAGE, BENGALURU
55. SRI V.S. MOHAN KUMAR
AGED 42 YEARS
S/O V.C. SATHYANARAYANA SHETTY
NO.732/A, V MAIN, V CROSS
VIJAYANAGAR
BENGALURU
56. SRI P. ELAGOPAN
AGED 41 YEARS
S/O PEECHAMUTTU
R/AT NO.21, RAMESHWARI NILAYA
9TH A MAIN ROAD, K.P.AGRAHARA
MAGADI RAOD, BENGALURU.
... RESPONDENTS
(BY SRI. S.B.MUKKANNAPPA, ADVOCATE FOR
RESPONDENT NO.5;
SRI. JEEVAN J. NEERALGI, ADDITIONAL
GOVERNMENT ADVOCATE FOR
RESPONDENT NOs.1 TO 3;
SRI. K. KRISHNA, ADVOCATE FOR RESPONDENT NO.4;
SRI. H.S.SANTOSH, ADVOCATE FOR
RESPONDENT NOs.10 & 16;
SRI. ANIL KUMAR, R., ADVOCATE FOR
RESPONDENT NOs.25 TO 30, 32, 33, 35, 37, 38 AND 40;
SRI. D.L.N.RAO, SENIOR ADVOCATE FOR
SRI. C.V. KUMAR, ADVOCATE FOR RESPONDENT
NOs.15(a & b), 41, 43, 45 to 48, 50, 51, 55 & 56;
NOTICE SERVED ON RESPONDENT NOs.6 to 9, 11, 13;
VIDE COURT ORDER DATED 28.02.2019 SERVICE OF
NOTICE ON RESPONDENT NO.14 IS HELD SUFFICIENT;
NOTICE SERVED ON RESPONDENT NOs.14, 17, 18,
19(a & b), 20, 21, 22, 23(a & b), 24, 36, 39, 42, 53, 54;
SERVICE OF NOTICE TO RESPONDENT NOs.12, 31, 34, 44, 49
& 52 ARE DISPENSED WITH VIDE COURT
ORDER DATED 07.06.2019)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961 PRAYING TO SET ASIDE THE
ORDER PASSED IN THE WRIT PETITION NO.7261/2006 DATED
30.05.2008.
THESE APPEALS HAVING BEEN HEARD AND RESERVED FOR
JUDGMENT ON 15.02.2021, COMING ON FOR PRONOUNCEMENT
OF JUDGMENT THIS DAY, ALOK ARADHE J., DELIVERED THE
FOLLOWING:
JUDGMENT
In these intra court appeals preferred under
Section 4 of the Karnataka High Court Act, 1961 the
appellants have assailed the validity of the order dated
30.05.2008 passed by the learned Single Judge. In
order to appreciate the appellants' challenge to the
impugned order, few facts need mention, which are
stated hereinafter.
2. Facts leading to filing of these appeals briefly
stated are that the erstwhile Government of Mysore
introduced a scheme on 13.05.1972 under which
provision was made for allotment of house sites to
landless workers in rural areas. The Block Development
Officer, Bangalore, North Taluk in association with
officers of Taluk Panchayat formed 910 sites in land
situate in Sy.Nos.38 and 39 measuring 40 acres and 36
guntas and 7 acres and 17 guntas respectively situate at
Village Gidadakonenahalli, Bangalore North Taluk, which
were recorded as lands reserved for grazing purposes in
the revenue records, of which the State Government
was not the owner. The tahsildar on occasion of
commemoration of 25th anniversary of Indian
Independence issued 'Hakku patras' (Title deed). The
petitioner in W.P.No.7756/2006 was allotted a site
measuring 30 x 45 feet, whereas, petitioners in
W.P.No.7261/2006 and W.P.No.9317/2006 were allotted
sites each measuring 30 x 45 feet respectively. The
Block Development Officer by communication dated
10.12.1984 directed collection of tax and issuance of
licence to build houses and informed the Administrator
of Mallathahalli Grama Panchayath, in which a statement
was made that some of the allottees have been allotted
sites in Sy.Nos.38 & 39. In view of the complaints made
with regard to irregularities in the allotment of Hakku
Patras issued in the years 1974 and 1975, the State
Government by an order dated 22.12.1990 appointed an
officer of the I.G. Rank to enquire into the irregularities
with regard to issuance of Hakku Patras.
3. The Tahsildar by an order dated 07.08.1993
cancelled the allotment of sites made in favour of 794
persons in a period prior to 19.08.1992 and 20.08.1992.
Subsequently, the allotments made on 19.08.1992 and
20.08.1992 were also cancelled. The Principal Secretary
of Urban Development Department, Government of
Karnataka held a meeting on 20.01.2000 with
Commissioner, Bangalore Development Authority
(hereinafter referred to as 'the Authority' for short) and
it was resolved to submit a proposal to hand over the
land belonging to State Government for formation of a
layout to the Bangalore Development Authority. The
Assistant Commissioner by a communication dated
21.04.2009 forwarded the report prepared by Inspector
General of Police, Crime Investigation Department (CID)
to Tahsildar. The State Government by an order dated
11.07.2001 allotted site measuring 2 acres 8 guntas of
Sy.No.38 to Basaveshwara Little Flower Education
Society (hereinafter referred to as 'the Society' for
short).
4. The Bangalore Development Authority issued
a Notification under Section 17(1) of the Bangalore
Development Authority Act, 1976 on 08.04.2003 by
which area measuring 35 acres 36 guntas and 7 acres
and 18 guntas in Sy.Nos.38 & 39 was sought to be
acquired. Thereafter by an order 29.08.2003, State
Government allotted the land measuring 6 acres of
Sy.No.38 to the Buddha Education Trust (hereinafter
referred to as 'the Trust' for short), whereas, 4 acres of
land was allotted to the Society. The State Government
issued a Notification under Section 19(2) of the Act in
respect of lands measuring 35 acres 36 guntas and 7
acres and 18 guntas in Sy.Nos.38 & 39.
5. Out of the aforesaid land of Sy.No.38, land
measuring 4 acres and 30 guntas was excluded from the
acquisition as the same was utilized for formation of the
sites under the 'Ashraya Scheme'. The Tahsildar issued
an endorsement on 05.03.2005, in which it was stated
that no request was received from the Bangalore
Development Authority for handing over the land of
Sy.Nos.38 & 39. Sometime in the year 2005, some
individuals filed a Public Interest Litigation one of whom
was Kantharaj viz., the son of deceased Appellant
Madamma, in which a writ of mandamus was sought to
direct the State Government to form sites in land
measuring 4 acres and 13 guntas, which was not
acquired by the State Government and to allot the
same under the Ashraya Scheme. The said Public
Interest Litigation was dismissed on the ground that the
land has been handed over to the Authority for
formation of a layout. The appellants viz., deceased
Madamma, Rangaswamy and others and Madaiah others
(hereinafter referred to as 'the allotees' for short) filed
the writ petition viz., W.P.Nos.7756/2006 and
7261/2006 and 9371/2006 respectively, in which inter
alia challenge was made to the preliminary and final
Notification and a direction was also sought to allot sites
on the basis of the decision of this court in 'JUNJAMMA
VS. BDA', ILR 2005 KAR 608. The Trust also filed a
writ petition viz., W.P.No.2381/2006, in which a
direction was sought to the Bangalore Development
Authority to issue No Objection Certificate to the Trust
for carrying on the construction activity.
6. The State Government filed the statement of
objections in which inter alia it was admitted that 910
sites were formed in Sy.Nos.38 & 39 under a scheme
known was Ashraya Scheme and house sites were
allotted to landless families. It was also averred in the
objections that 795 sites were formed in the year 1992
and allotted on 09.08.1992 and 20.08.1992 and in the
year 1999, the allotment of 795 sites was cancelled vide
order dated 07.08.1993. The learned Single Judge by a
common order dated 30.05.2008 dismissed the writ
petition preferred by the allotees and allowed the writ
petition filed by the Trust and it was held that the Trust
has been handed over the possession of the property in
pursuance of the order of allotment made in its favour
and a direction was issued to the Bangalore
Development Authority to issue No Objection Certificate
for raising construction on the property. In the aforesaid
factual background, three writ appeals viz.,
W.A.Nos.997/2008, 1022/2008 and 1023/2008 were
filed.
7. The Division bench of this court by order
dated 17.10.2008 quashed the allotment of 6 acres and
4 acres made in favour of the Trust and the Society and
directed the State Government to allot alternative land
to them. The Trust did not assail the aforesaid order
dated 17.10.2008, whereas, the Society challenged the
order before the Supreme Court by filing a Special Leave
Petition on the ground that the Society was not
impleaded before the division bench and was not heard
before an order was passed by division bench of this
court on 17.10.2008. The aforesaid Special Leave
Petition was disposed of by the Supreme Court by an
order dated 28.01.2011 with the observation that the
review petitioner should seek review of the judgment
under challenge before this court and approach the
Supreme Court only if they do not get relief from this
court. Thereafter, applications for review were filed by
the Society and the Trust. A division bench of this court
by an order dated 07.01.2015 recalled the order dated
17.10.2008 and writ appeals were restored.
8. Learned Senior counsel for the allotees
submitted that lands of Sy.Nos.38 & 39 of
Gidadakonenahalli Village are Gomal and Sarkari Gomal
lands and Hakku Patras have been issued in respect of
land in Sy.Nos.38 & 39 of aforesaid village in pursuance
of Scheme under Government Order dated 30.05.1972.
It is further submitted that allotment of land to Trust
and the Society without canceling the allotment of sites
in favour of the allotees is per se arbitrary and illegal
and Tahsildar had not handed over the possession of the
land to the Authority. It is pointed out that the
statement of objections filed on behalf of the
government indicates that the lands were used for
formation of layout for grant of sites to landless persons
under the 1975 Scheme and sites were allotted to 910
allotees and there was no evidence on record that the
aforesaid allotments were lawfully cancelled. It is also
pointed out that pursuant to the Notification issued
under Section 19(1) and 19(2) of the Act, neither any
award was passed nor possession of the land in question
was handed over by the Authority. It is also contended
that no Notification under Section 16(2) of the Act was
issued. It is also urged that there are no records to
suggest that 910 sites in respect of which allotments
were made were cancelled. It is contended that
cancellation of 910 allotments is based on the
assumption that 794 sites which were later on formed
were cancelled. It is also pointed out that the report
submitted by the CID was not acted upon by the State
Government till 2001 and therefore, the State
Government had not cancelled the allotment atleast on
21.04.2001. It is also submitted that Society has been
allotted alternative site and therefore, it cannot claim
any right in respect of land of Sy.No.38.
9. On the other hand, learned Government
Advocate submitted that allotment of sites under 1975
Scheme was cancelled by Tahsildar vide order dated
07.08.1993. It is contended that since, the allotees of
the site have not challenged the order, therefore, the
allotees have no locus to file the writ petition before the
learned Single Judge challenging the Notification of
acquisition.
10. Learned counsel for the Authority submitted
that acquisition of the land was upheld by this court in
'C.V.SHANTHA AND OTHERS VS. STATE OF
KARNTAKA AND OTHERS', 2006(5) KLJ 361. It is
further submitted that the Authority had formed a layout
in respect of land of Sy.No.38 measuring 19 acres and
36 guntas and had utilized a portion of the land in
Sy.No.39 to form a 100 Square feet road and carved out
a few sites in 5 acres and 13 guntas of Sy.No.39. It is
also submitted that there is no document to establish
that the allotees were placed in possession of the sites,
which were granted to them and that they had
constructed houses on the said sites. Attention of this
court has also been invited to an order passed in
W.P.No.13854/2005 i.e., a Public Interest Litigation, in
which one of the son's of original petitioner in
W.P.No.7756/2006 viz., Smt.Madamma had sought a
direction to allot the site and the aforesaid writ petition
was dismissed. It was also argued that therefore, the
allotees have no locus to file the writ petition before the
learned Single Judge.
11. Learned Senior counsel for the Trust
submitted that the trust was granted 6 acres of land in
Gidadakonehalli Village by the State Government on
21.03.2002 to run the educational institution on
payment of a price. It is further submitted that son of
original petitioner Smt.Madamma had filed an
application to withdraw the writ petition on the ground
that Smt.Madamma had other lands and she is not
interested in prosecuting the writ petition. It is also
pointed out that petitioner in W.P.No.7756/2006 has
contended that size allotted to her and other
beneficiaries lies within the land, which was granted to
the Trust. While the petitioners in W.P.No.7261/2006
submitted that their land lies within 4 acres of land
allotted to Society. It is contended that the allotees who
were granted sites under the 1975 scheme were not
eligible to be granted sites since, they had vast extent of
land. Learned counsel has drawn our attention to the
table, which contains the details of the land, which each
of the grantee's possessed. It is also submitted that
allotees were not entitled to the lands and therefore, the
State Government rightly cancelled the grant of sites in
the year 1993. It is also submitted that Hakku Patras
were relied upon by the allotees were fabricated as
there are no corresponding records and therefore, no
sanctity can be attached to the same in law. In support
of aforesaid submissions, reliance has been placed on
'BHAURAO DAGDU PARALKAR VS. STATE OF
MAHARASHTRA AND OTHERS', (2005) 7 SCC 605,
'Dr. B.R. AMBEDKAR DALITHA AND OTHERS VS
STATE OF KARNATAKA AND OTHERS' 'ILR 2000
KAR 250', 'KUNWAR PAL SINGH (DEAD) BY LRS.
VS. STATE OF U.P AND OTHERS' (2007) 5 SCC 85,
'EUREKA BUILDERS AND OTHERS VS.
GULABCHAND, S/O VELJEE DAND, SINCE
DECEASED BY LEGAL REPRESENTATIVES AND
OTHERS', (2018) 8 SCC 67, 'PRAHLAD PRADHAN
AND OTHERS VS. SONU KUMHAR AND OTHERS',
(2019) 10 SCC 259.
12. Learned Senior counsel for the Society
argued that land was allotted to the Society after
reducing the expense of gomal land as provided under
Karnataka Land Revenue Rules. It was further argued
that no sites were formed in the land allotted to Society
as the authority had formed sites only on an area
measuring 19 acres and 36 guntas of Sy.No.38 and 5.13
acres of Sy.No.39. It is also urged that the Authority had
issued an endorsement dated 22.07.2005, in which it
had stated that it had not formed any sites on the land
allotted to the Society. It is pointed out that one of the
son's of deceased Smt.Madammma failed in his attempt
in a Public Interest Litigation for allotment of site while
other son who was impleaded in the appeal intended to
withdraw the appeal on the ground that he possessed
other lands. Therefore, the original allottee was
ineligible to be allotted any land under the Scheme.
13. Learned Senior counsel for respondent
Nos.17, 21, 48 to 62 submitted that Hakku Patras
referred to as scheme under Government Order which
contemplates that Deputy Commissioner is empowered
to allot land to landless persons and Hakku Patras have
been issued by Tahsildar . it is also submitted that as
per Rule 18(5) of the Land Grant Rules, Tahsildar
cannot allot sites in respect of an area measuring 2
acres. It is also submitted that no layout was formed
and the allotees are not the landless persons and they
were never put in possession of the same. It is also
pointed out that there is neither any Khatha entries in
their name nor they have paid any tax. It is also
contended that the issue involves disputed question of
facts, which cannot be adjudicated in this writ appeal. It
is further submitted that learned Single Judge has
rightly declined to exercise writ jurisdiction for valid
reasons and no case for interference is made out.
14. In reply, learned Senior counsel for the
allottees submitted that the Supreme Court has
permitted reopening of the issue based on an order
passed in Special Leave Petition preferred by the Society
and therefore, finding recorded by division bench by an
order dated 17.10.2008 binds the Trust. It is also
contended that the claim of the appellants for allotment
of sites cannot be adjudicated in proceeding as the
eligibility of the allotees have to be considered by the
State Government.
15. We have considered the submissions made
by learned counsel for the parties and have perused the
record. The seminal issue which arises for consideration
in these appeals is with regard to entitlement of the
allotees for allotment of the house sites under the
scheme. Before proceeding further, we may advert to
the scope of proceedings under Article 226 of the
Constitution of India. It is well settled in law that when
the petition raises complex questions of fact, which may
require oral evidence to be taken for its
determination and if the High Court is of the view that
the dispute should not appropriately be
tried in a writ petition, the High Court may decline to try
a petition. [See Gunwant Kaur v. Bhatinda
Municipality', (1969) 3 SCC 769]. It is well settled in
law that this court in exercise of powers under Article
226 will not enquire into complicated questions of fact.
[Also See: 'SHANKARA COOPERATIVE HOUSING
SOCIETY AND OTHERS VS. M.PRABHAKAR AND
OTHERS (2011) 5 SCC 607 and 'PUNJAB NATIONAL
BANK & ORS VS. ATMANAND SINGH & ORS.',
(2020) 6 SCC 256,].
16. The facts which emerge from the record are
that the State Government by an order dated
13.05.1972 decided to allot house sites to the families of
landless workers in rural areas and persons like the
allotees who were landless persons were the
beneficiaries under the scheme from the State
Government. The allotees were allotted the sites under
the scheme in accordance with the provisions of
Karnataka Land Grant Rules, 1969. Under Rule 18(6) of
the Rules, the Tahsildar was competent authority to allot
sites to the beneficiaries. Rule 18(6) of the Rules is
extracted for the facility of reference:
18(6): Notwithstanding anything stated in
this rule or in the Government Notification
No.RD 26 GNA 69, dated 21st June 1969, it
shall e competent for the Tahsildar of a Taluk
to grant building sites not exceeding two acres
within the limits of any Grama Panchayat in
the Taluk and not exceeding one acre in Town
Panchayat limits, to poor residents without the
Panchayat limits who do not own any house or
a building site.
Provided that in such area the State
Government may, by Notification specify, the
officers specified in such Notification shall be
and the Tahsildar of the Taluk shall not be
competent within their respective jurisdiction
to grant building sites to the extent and
subject to the conditions specified in this sub-
rule.
17. Thus, the Tahsildar was competent to make an
allotment in favour of the allotees. No material has been
placed before us by the State Government in support of
its contention that before cancellation of allotment of
sites in favour of the allotees, the procedure prescribed
under Rule 25 of the Land Grant Rules was followed,
which incorporates the principles of natural justice by
providing that the allotee has to be given notice before
order of cancellation is passed. For the facility of
reference, Rule 25(1) is extracted below:
25. Cancellation of grant: (1) Any grant
of land made under these rules shall be liable
to be cancelled and the land resumed by the
authority which granted it, where the grant has
been obtained by making false or fraudulent
representations or is contrary to these rules:
Provided that no such cancellation shall
be made without giving the grantee an
opportunity of being heard.
The right conferred on the allotees under the
scheme cannot be taken away in the manner not known
to law.
18. It appears that some complaint was made
with regard to irregularities in the allotment of the land
and the matter was investigated by Inspector General of
Police, COD who in its report dated 22.12.1990
addressed to the Commissioner and Secretary to the
Government, Home Department, Government of
Karnataka made the recommendation in the following
terms:
In this context we may mention that the
sites which have been occupied have to be
regularized in many cases. Those occupants
who are in actual possession of the sites and
who qualify as per the norms laid down by the
Government in 1972 and 1983 may be granted
ownership of the sites in a similar way those
occupants who are un-authorisedly staying on
Government land but who come within the
norms laid down by the Government may also
be granted ownership. The occupants of the
sites, who do not come within the prescribed
norms, whether or not their possession is legal
or illegal, may be asked to pay the cost of the
land along with a penal fee. As regards the
persons who stay there on rent, ownership
may be granted to them provided they come
within the norms and provided they are in full
possession of the entire site. In order to
determine the possible beneficiaries an
exhaustive assessment of each and every
occupant has to be taken up by the Revenue
Department. Teams of officers may have to be
constituted for going into the allotment of sites
in detail and to determine the action to be
taken in respect of illegal occupants.
19. Thus from the facts stated supra, it is evident
that a scheme was framed by the State Government
and the allotments were also made. However, in the
opinion of the Inspector General, COD, in order to
decide the eligibility of the claim of the beneficiaries for
allotment, the team of officers of revenue department
had to be constituted so that the eligible beneficiaries
could be identified and action could be taken in respect
of illegal occupants.
20. It is pertinent to note that by order dated
30.05.2008, the learned Single Judge has held that the
Trust and the Society are not entitled to allotment of
sites measuring 4 acres and 6 acres and have been held
entitled for alternative site, no appeal has been
preferred either by the Trust or by the Society against
the order passed by the learned Single Judge despite
the fact that the order passed by the division bench of
this court dated 17.10.2008 has been recalled at the
instance of the Trust and the Society on the ground that
they were not heard. It is also pertinent to mention
here that Society had challenged the order dated
17.10.2008, which was subsequently recalled by a
division bench of this court in SLP (C) No.7408/2009
which has been dismissed. Therefore, the issue with
regard to the entitlement of allotment of land of the
Society stands finally concluded against it. Since, the
Trust has not challenged the order passed by the
learned Single Judge, therefore, the finding recorded by
the learned Single Judge that the Trust is not entitled to
allotment of land and is entitled to alternative site binds
the Trust as the finding on an issue inter parties in a
proceeding bind the parties, in the absence of any
challenge before the higher forum. The Trust cannot be
permitted to agitate the issue with regard to its
entitlement of site measuring 6 acres in this appeal,
which has been preferred by the allotees.
21. For the aforementioned reasons, we are
unable to concur with the view taken by the learned
Single Judge that allotees were never handed over the
possession of the sites and have not constructed the
houses on the sites allotted to them and therefore, it is
open for the State Government to deal with the
properties in question in accordance with law and that
the allotment has rightly been made in favour of the
Trust and the Society, as findings on the aforesaid
issues is findings of fact which cannot be adjudicated in
a summary proceeding under Article 226 of the
Constitution of India. This aspect of the matter requires
factual adjudication and prima facie from the report of
Inspector General, COD it appears that the allotment of
sites was made to the landless persons. The issue
whether the allotees before us are eligible for allotment
of the sites is an issue of fact, which cannot be decided
in a summary proceeding under Article 226 of the
Constitution of India.
22. Therefore, in the fact situation of the case
and in the light of the report submitted by the Inspector
General, COD as well as satellite images of the land in
question from the Government website and layout
formed by the Bangalore Development Authority and
other documents, requires factual adjudication. In the
fact situation of the case, since, the lis is pending before
this court for more than a decade and the rights of the
parties requires factual adjudication, we deem it
appropriate to direct the Commissioner, Bangalore
District to conduct an enquiry whether the allotees were
eligible under the Scheme for allotment of the sites and
whether they are in possession of the same. The
aforesaid exercise shall be conducted by the
Commissioner, Bangalore District after affording an
opportunity of filing of objections to the parties and an
opportunity of hearing to the parties as well as after
recording evidence within a period of six months from
the date of receipt of certified copy of this order. The
parties are directed to appear before the Commissioner,
Bangalore District on 22.04.2021. The Commissioner
shall after conclusion of enquiry shall ascertain the
claims of allottees for allotment of sites and pass
appropriate orders. It is made clear that this Court has
not expressed any opinion on merits of claim of parties.
To the aforesaid extent, the order passed by the learned
Single Judge is modified. Accordingly, the writ appeals
are disposed of in the terms indicated above.
Sd/-
JUDGE
Sd/-
JUDGE
SS
