Citation : 2021 Latest Caselaw 1813 Kant
Judgement Date : 23 March, 2021
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 23RD DAY OF MARCH, 2021
BEFORE
THE HON'BLE MR. JUSTICE N.K. SUDHINDRARAO
R.S.A.No.1724/2005
C/W
R.S.A.No.1725/2005
R.S.A.No.1724/2005:
BETWEEN:
1 . GURANAGOUDA
S/O PARUTGOUDA PARUTGOUDAR
AGE.58 YEARS,
AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
BAGALKOT-587131
2 . SANGANAGOUDA
S/O PARUTGOUDA PARUTGOUDAR
AGE.48 YEARS,
AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
BAGALKOT-587131
SHIVANAGOUDA
S/O.AADANAGOUDA PARUTGOUDAR
SINCE DECEASED BY HIS L.RS
3.NEELAMMA
W/O.SHIVANAGOUDAR PARUTGOUDAR
AGE.48 YEARS,
HOUSEHOLD
2
R/O.NAGUR, TQ.HUNGUND
BAGALKOT-587131
4 . VEERANAGOUDA
S/O.SHIVANAGOUDA PARUTGOUDAR
AGE.29 YEARS,
AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
BAGALKOT-587131
5 . ADANAGOUDA
S/O.SHIVANAGOUDA PARUTGOUDAR
AGE.26 YEARS,
AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
BAGALKOT-587131
6 . BASANAGOUDA
S/O.SHIVANAGOUDA PARUTGOUDAR
AGE.23 YEARS,
OCC:AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
DIST:BAGALKOT-587131
7 . AMBIKA VEERANAGOUDA
CHITTAWADGI
AGE.31 YEARS, OCC:HOUSEHOLD
R/O.HUBLI,
DIST:DHARWAD-581110
8 . SHANKARAGOUDA
S/O.AADANAGOUDA PARUTGOUDAR
AGE.35 YEARS,
AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
DIST:BAGALKOT-587131 ..APPELLANTS
(BY SRI.F.V.PATIL, ADVOCATE)
3
AND:
1 . BASANAGOUDA
S/O GUNDANAGOUDA PARUTGOUDAR
SINCE DECEASED BY HIS LRS
1(a) SMT.NILANGAGAWWA
W/O BASANGOUDA PARUTGOUDAR
AGE: 70 YEARS,
OCC: HOUSEWIFE
R/O NAGUR,
TQ. HUNUGUND,
DIST: BAGALKOT
1(b) SMT.SANGAWWA
W/O NOORONDAPPA BAVIKATTI
AGE: 50 YEARS,
OCC: HOUSEWIFE
R/O NAGUR,
TQ. HUNUGUND,
DIST: BAGALKOT
1(c) SMT.GOURWWA
W/O PARASAPPA ANADAPPANAVAR
AGE: 48 YEARS,
OCC: HOUSEWIFE
R/O NAGUR,
TQ. HUNUGUND,
DIST: BAGALKOT
1(d) SMT.GANGWWA
W/O MALLAPPA YARIYANDIGIRI
AGE: 46 YEARS,
OCC: HOUSEWIFE
R/O NILGUND,
TQ. BADAMI,
DIST: BAGALKOT
1(e)GURUNAGOUDA
4
S/O BASANAGOUDA PARUTAGOUDAR
AGE: 44 YEARS,
OCC: AGRICULTURE
R/O NILGUND,
TQ. BADAMI,
DIST: BAGALKOT
1(f) SRI MALAKAJIGOUDA
S/O BASANAGOUDA PARUTAGOUDAR
AGE: 42 YEARS,
OCC: AGRICULTURE
R/O NILGUND,
TQ. BADAMI,
DIST: BAGALKOT
1(g) SRI ANDANIGOUDA
S/O BASANAGOUDA PARUTAGOUDAR
AGE: 40 YEARS,
OCC: AGRICULTURE
R/O NILGUND,
TQ. BADAMI,
DIST: BAGALKOT
1(h) SMT.MALLAWWA
W/O PRAKASH GOUDAR
AGE: 39 YEARS
OCC: HOUSEWIFE
R/O: TIRWAL,
TQ: HUNUGUND,
DIST: BAGALKOT
1(i)SMT.GUNDAWWA
W/O KALAKAPPA JALIHAL
AGE: 38 YEARS,
OCC: HOUSEWIFE
R/O: KALLIGUDDA
TQ: BADAMI
DIST: BAGALKOT
5
1(j)SMT.AMARAWWA
W/O BASAPPA MUSTIGERI
AGE: 37 YEARS,
OCC: HOUSEWIFE
R/O: NEELGUND,
TQ: BADAMI
DIST: BAGALKOT
2. SANGANAGOUDA
S/O GUNDANAGOUDA PARUTGOUDAR
SINCE DECEASED BY HIS LRS
2(a) GANGAVVA
W/O SANGANAGOUDA PARUTGOUDAR
AGE: 66 YEARS,
OCC: HOUSEHOLD WORK
2(b) AYYANAGOUDA
S/O SANGANAGOUDA
AGE: 35 YEARS
OCC: AGRICULTURE
2(c) MUDUKANAGOUDA
S/O SANGANAGOUDA PARUTGOUDAR
AGE: 30 YEARS,
OCC: AGRICULTURE
2(d) AMARAGOUDA
S/O SANGANAGOUDA PARUTGOUDAR
AGE: 26 YEARS
OCC: AGRICULTURE
ALL ARE RESIDING AT NAGUR,
TQ. HUNAGUND, DIST: BAGALKOT
2(e) AKKAMMA
W/O GIRIYAPPA DORI
AGE: 24 YEARS,
AT:BADAVADAGI
TQ.HUNAGUND,
6
DIST: BAGALKOT
2(f) KAMALAVVA
D/O SANGANAGOUDA PARUTGOUDAR
AGE: 20 YEARS,
R/O NAGUR,
TQ. HUNAGUND,
DIST: BAGALKOT
3. MAHANTAGOUDA
S/O AMARGOUDA PARUTGOUDAR
AGE.46 YEARS
AGRICULTURISTS
R/O.NAGUR, TQ.HUNGUND
DIST:BAGALKOT
4. MALLANAGOUDA
S/O AMARGOUDA PARUTGOUDAR
AGE.43 YEARS
AGRICULTURISTS
R/O.NAGUR, TQ.HUNGUND
DIST: BAGALKOT
5. SHIVANAGOUDA
S/O AMARGOUDA PARUTGOUDAR
SINCE DECEASED BY HIS LRS
5(a) SMT.SHIVAMALLAMMA @ BASAVVA
W/O SHIVANAGOUDA PARUTGOUDAR
AGE: 55 YEARS,
OCC: HOUSEWIFE
R/O NAGUR,
TQ. HUNUGUND,
DIST: BAGALKOT
5(b) SHARANAGOUDA
S/O SHIVANAGOUDA PARUTGOUDAR
AGE: 40 YEARS,
OCC: AGRICULTURE,
7
R/O NAGUR,
TQ: HUNUGUND,
DIST: BAGALKOT
5(c) SMT.JOTEWWA
W/O SURESH TUPPAD
AGE: 38 YEARS,
OCC: HOUSEWIFE
R/O CHINNAPUR
TQ. HUNUGUND,
DIST:BAGALKOT
5(d) KUMARI. BHAGYA
D/O SHIVANAGOUDA PARUTGOUDAR
AGE: 35 YEARS,
OCC: NIL
R/O NAGUR,
TQ. HUNUGUND,
DIST: BAGALKOT. ..RESPONDENTS
(R-1(a) to (j), R-2(b) & R-5(a) to (d) -SERVED,
BY SRI.SHIVAKUMAR BADAWADGI, ADVOCATE FOR R-2(a,
c, d, e and f) & R-3 to 5,
SRI.C.M.DESAI, ADVOCATE FOR R-2(d) (f)
THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE
JUDGMENT & DECREE DATED:02.08.2005 PASSED IN
R.A.NO.48/2002 ON THE FILE OF THE PRL.CIVIL JUDGE
(SR.DN.), BAGALKOT, DISMISSED THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE
DATED:29.07.2002 PASSED IN OS.NO.242/1997 ON THE
FILE OF THE CIVIL JUDGE (JR.DN.), HUNGUND.
RSA No.1725/2005:
BETWEEN:
1 . GURANAGOUDA
S/O PARUTGOUDA PARUTGOUDAR
8
AGE.58 YEARS,
AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
BAGALKOT-587131
2 . SANGANAGOUDA
S/O PARUTGOUDA PARUTGOUDAR
AGE.48 YEARS,
AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
DIST:BAGALKOT-587131
3.SHIVANAGOUDA
S/O.AADANAGOUDA PARUTGOUDAR
SINCE DECEASED BY HIS L.RS
3A.NEELAMMA
W/O.SHIVANAGOUDAR PARUTGOUDAR
AGE.48 YEARS,
HOUSEHOLD
R/O.NAGUR, TQ.HUNGUND
DIST:BAGALKOT-587131
3B. VEERANAGOUDA
S/O.SHIVANAGOUDA PARUTGOUDAR
AGE.29 YEARS,
AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
DIST:BAGALKOT-587131
3C . ADANAGOUDA
S/O.SHIVANAGOUDA PARUTGOUDAR
AGE.26 YEARS,
AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
DIST:BAGALKOT-587131
3D . BASANAGOUDA
S/O.SHIVANAGOUDA PARUTGOUDAR
9
AGE.23 YEARS,
OCC:AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
DIST:BAGALKOT-587131
3E . AMBIKA VEERANAGOUDA
CHITTAWADGI
AGE.31 YEARS, OCC:HOUSEHOLD
R/O.HUBLI,
DIST:DHARWAD-581110
4. SHANKARAGOUDA
S/O.AADANAGOUDA PARUTGOUDAR
AGE.35 YEARS,
OCC:AGRICULTURE
R/O.NAGUR, TQ.HUNGUND
DIST:BAGALKOT-587131 ..APPELLANTS
(BY SRI.F.V.PATIL, ADVOCATE)
AND:
1 . BASANAGOUDA
S/O GUNDANAGOUDA PARUTGOUDAR
SINCE DECEASED BY HIS LRS
1(a) SMT.NILANGAGAWWA
W/O BASANGOUDA PARUTGOUDAR
AGE: 70 YEARS,
OCC: HOUSEWIFE
R/O NAGUR,
TQ. HUNUGUND,
DIST: BAGALKOT
1(b) SMT.SANGAWWA
W/O NOORONDAPPA BAVIKATTI
AGE: 50 YEARS,
OCC: HOUSEWIFE
10
R/O NAGUR,
TQ. HUNUGUND,
DIST: BAGALKOT
1(c) SMT.GOURWWA
W/O PARASAPPA ANADAPPANAVAR
AGE: 48 YEARS,
OCC: HOUSEWIFE
R/O NAGUR,
TQ. HUNUGUND,
DIST: BAGALKOT
1(d) SMT.GANGWWA
W/O MALLAPPA YARIYANDIGIRI
AGE: 46 YEARS,
OCC: HOUSEWIFE
R/O NILGUND,
TQ. BADAMI,
DIST: BAGALKOT
1(e)GURUNAGOUDA
S/O BASANAGOUDA PARUTAGOUDAR
AGE: 44 YEARS,
OCC: AGRICULTURE
R/O NILGUND,
TQ. BADAMI,
DIST: BAGALKOT
1(f) SRI MALAKAJIGOUDA
S/O BASANAGOUDA PARUTAGOUDAR
AGE: 42 YEARS,
OCC: AGRICULTURE
R/O NILGUND,
TQ. BADAMI,
DIST: BAGALKOT
1(g) SRI ANDANIGOUDA
S/O BASANAGOUDA PARUTAGOUDAR
AGE: 40 YEARS,
11
OCC: AGRICULTURE
R/O NILGUND,
TQ. BADAMI,
DIST: BAGALKOT
1(h) SMT.MALLAWWA
W/O PRAKASH GOUDAR
AGE: 39 YEARS
OCC: HOUSEWIFE
R/O: TIRWAL,
TQ: HUNUGUND,
DIST: BAGALKOT
1(i)SMT.GUNDAWWA
W/O KALAKAPPA JALIHAL
AGE: 38 YEARS,
OCC: HOUSEWIFE
R/O: KALLIGUDDA
TQ: BADAMI
DIST: BAGALKOT
1(j)SMT.AMARAWWA
W/O BASAPPA MUSTIGERI
AGE: 37 YEARS,
OCC: HOUSEWIFE
R/O: NEELGUND,
TQ: BADAMI
DIST: BAGALKOT
2. SANGANAGOUDA
S/O GUNDANAGOUDA PARUTGOUDAR
SINCE DECEASED BY HIS LRS
2(a) GANGAVVA
W/O SANGANAGOUDA PARUTGOUDAR
AGE: 66 YEARS,
OCC: HOUSEHOLD WORK
2(b) AYYANAGOUDA
12
S/O SANGANAGOUDA
AGE: 35 YEARS
OCC: AGRICULTURE
2(c) MUDUKANAGOUDA
S/O SANGANAGOUDA PARUTGOUDAR
AGE: 30 YEARS,
OCC: AGRICULTURE
2(d) AMARAGOUDA
S/O SANGANAGOUDA PARUTGOUDAR
AGE: 26 YEARS
OCC: AGRICULTURE
ALL ARE RESIDING AT NAGUR,
TQ. HUNAGUND, DIST: BAGALKOT
2(e) AKKAMMA
W/O GIRIYAPPA DORI
AGE: 24 YEARS,
AT:BADAVADAGI
TQ.HUNAGUND,
DIST: BAGALKOT
2(f) KAMALAVVA
D/O SANGANAGOUDA PARUTGOUDAR
AGE: 20 YEARS,
R/O NAGUR,
TQ. HUNAGUND,
DIST: BAGALKOT
3. MAHANTAGOUDA
S/O AMARGOUDA PARUTGOUDAR
AGE.46 YEARS
AGRICULTURISTS
R/O.NAGUR, TQ.HUNGUND
DIST:BAGALKOT
4. MALLANAGOUDA
S/O AMARGOUDA PARUTGOUDAR
13
AGE.43 YEARS
AGRICULTURISTS
R/O.NAGUR, TQ.HUNGUND
DIST: BAGALKOT
5. SHIVANAGOUDA
S/O AMARGOUDA PARUTGOUDAR
SINCE DECEASED BY HIS LRS
5(a) SMT.SHIVAMALLAMMA @ BASAVVA
W/O SHIVANAGOUDA PARUTGOUDAR
AGE: 55 YEARS,
OCC: HOUSEWIFE
R/O NAGUR,
TQ. HUNUGUND,
DIST: BAGALKOT
5(b) SHARANAGOUDA
S/O SHIVANAGOUDA PARUTGOUDAR
AGE: 40 YEARS,
OCC: AGRICULTURE,
R/O NAGUR,
TQ: HUNUGUND,
DIST: BAGALKOT
5(c) SMT.JOTEWWA
W/O SURESH TUPPAD
AGE: 38 YEARS,
OCC: HOUSEWIFE
R/O CHINNAPUR
TQ. HUNUGUND,
DIST:BAGALKOT
5(d) KUMARI. BHAGYA
D/O SHIVANAGOUDA PARUTGOUDAR
AGE: 35 YEARS,
OCC: NIL
R/O NAGUR,
TQ. HUNUGUND,
14
DIST: BAGALKOT. ..RESPONDENTS
(R-1(a) to (j), R-2(b) & R-5(a) to (d) -SERVED,
BY SRI.SHIVAKUMAR BADAWADGI, ADVOCATE FOR R-2(a,
c, d, e and f) & R-3 to 5,
SRI.C.M.DESAI, ADVOCATE FOR R-2(a) to (f), R-3 & 4)
THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE
JUDGMENT & DECREE DATED:02.08.2005 PASSED IN
R.A.NO.49/2002 ON THE FILE OF THE PRL.CIVIL JUDGE
(SR.DN.), BAGALKOT, DISMISSED THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE
DATED:29.07.2002 PASSED IN OS.NO.20/1998 ON THE
FILE OF THE CIVIL JUDGE (JR.DN.), HUNGUND.
THESE RSAs COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellants prays time.
Matter is of the year 2005 in terms of the present appeal
and of the year 2002 in terms of regular appeal and of the
year 1997 in terms of the original suit. Thus, age of the
matter is 24 years and sufficient opportunity had already
been granted. It is made clear if the matter is not
prosecuted today, appeals shall stand dismissed for non-
prosecution.
Call again.
Case called for the third time, counsel for appellants
absent. No representation in both the appeals.
Both the appeals are dismissed for non-prosecution
as observed in the first session.
Sd/-
JUDGE
SBN
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