Smt. Jayashree W/O Balakrishna ... vs Shalan D/O Raghunath Krishnarao ...
2021 Latest Caselaw 1723 Kant

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        IN THE HIGH COURT OF KARNATAKA
                DHARWAD BENCH


     DATED THIS THE 9 T H DAY OF MARCH, 2021

                    PRESENT

     THE HON'BLE MR. JUSTICE K .SOMASHEKAR

                      AND

        THE HON'BLE MR. JUSTICE M .I.ARUN

      REGULAR FIRST APPEAL NO.100316/ 2018


BETWEEN:

1.   SMT. JAYASHREE
     W/O. BALAKRISHNA NIMBALKAR
     AGE: 75 YEARS, OCC: AGRICULTURE,
     R/O: SAI APARTMENT,
     NEAR YERANDOLE GATE,
     BRAHAMANPURI ,
     TQ: MIRAJ, DIST: SANGALI.

2.   SMT.VAISHALI
     W/O. YASHWANTRAO SAVANT,
     AGED ABOUT 44 YEARS,
     OCC: MEDICAL PRACTITIONER
     AND AGRICULTURE,
     R/O: RATNA HOSPITAL NARWAD ROAD,
     MAISHAL, TALUK MIRAJ,
     DIST: SANGALI .

3.   MISS. RUPALI
     D/O. BALAKRISHNA NIMBALKAR,
     AGED ABOUT 40 YEARS, OCC: NI L,
     R/O: SAI APARTMENT,
     NEAR YERANDOLE GATE,
     BRAHAMANPURI ,
     TQ: MIRAJ, DIST: SANGALI,
     SINCE MENTALLY UNSOUND,
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       REPRESENTED BY HER NEXT FRIEND
       AND GENETIVE MOTHER
       APPELLANT NO.1 HEREIN.

                                     ...APPELLANTS.

(BY MISS.CHITRA M. GOUNDALKAR, FOR
SHRI NEELENDRA.D.GUNDE, ADVOCATE.)


AND:

1.     SHALAN D/O. RAGHUNATH KRISHNARAO PATIL
       CLAIMING HERSELF TO BE THE WIFE
       ANURADHA W/ O BALAKRISHNA NIMBALKAR,
       AGED ABOUT: 64 YEARS, OCC: NIL,
       R/O: BHAT GALLI , NIPPANI ,
       TQ: CHIKK ODI.

2.     SMT.BHARGAVI W/ O. UDAY PATIL
       AGED ABOUT: 45 YEARS, OCC: NIL,
       R/O: DARAWAD, POST NILAPAN,
       TQ: BUDARGAD, DIST: KOLHAPUR.

3.     SMT.PRASANNA W/O. VIJAY SAVANT
       AGED ABOUT: 43 YEARS, OCC: NIL,
       R/O: HIMMAT BHADUR PARISAR,
       SBI COLONY KOLHAPUR,
       DIST: KOLHAPUR.

4.     VEERENDRA BALAKRISHNA NIMBALKAR
       AGED ABOUT: 40 YEARS,
       OCC: AGRICULT URE,
       R/O: BHAT GALLI , NIPPANI ,
       TQ: CHIKK ODI.

5.     PADMAJA W/O. SUSHANT SAWANT
       AGED ABOUT: 36 YEARS, OCC: NIL,
       R/O: SECTOR NO.10,
       NEAR BVA PUBLIC SCHOOL,
       AIROLI NAVI MUMBAI.

                                   ...RESPONDENTS.

(BY SHRI RAMESH I. ZIRALI, ADVOCATE.)
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     THIS REGULAR FI RST APPEAL IS FILED UNDER
SECTION 96 OF THE CODE OF CIVIL PROCEDURE,
PRAYING TO SET ASIDE THE JUDGMENT AND DECREE
DATED 30.6.2018, PASSED IN O.S.NO.11/ 2018, ON
THE FILE OF SENI OR CIVIL JUDGE AND JMFC, NI PANI,
ETC.,.

     THIS APPEAL COMING ON FOR ORDERS THIS
DAY, SRI K.SOMASHEKAR, J, PASSED THE FOLLOWING:


                             ORDER

Learned counsel Miss.Chitra Goundalkar, for

the appellants, is present before the Court

physically and representing the counsel

Shri Neelendra D. Gunde, for the appellants, who

is on record. In this matter, the counsel files a

memo seeking withdrawal of the appeal as not

pressed. The memo is placed on record.

Consequently, the counsel is permitted to

withdraw the appeal as not pressed. Ordered

accordingly.

Sd/-

JUDGE

Sd/-

JUDGE Mrk/-