Mr William Lobo vs Smt Gracy Lobo
2021 Latest Caselaw 865 Kant

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 13TH DAY OF JANUARY, 2021

                       BEFORE

    THE HON'BLE MR. JUSTICE N.K.SUDHINDRARAO

                  R.S.A.No.2759/2010

BETWEEN:

1 . MR. WILLIAM LOBO
AGED ABOUT 41 YEARS
S/O LATE ALEX LOBO

2 . SMT. BINNY LOBO
AGED ABOUT 70 YEARS
W/O LATE ALEX LOBO

BOTH ARE RESIDING AT
KUDUMBLEKODI HOUSE
BELLIPADY VILLAGE,
PUTTUR TALUK,
D.K - 574 201.                          ...APPELLANTS

(BY SRI K CHANDRANATH ARIGA, ADVOCATE)

AND:

1 . SMT. GRACY LOBO
AGED ABOUT 56 YEARS
D/O LATE DAVID LOBO

2 . SRI JOHN LOBO
AGED ABOUT 45 YEARS
S/O LATE DAVID LOBO

BOTH ARE RESIDING AT
                          2


KUDUMBLEKODI HOUSE
BELLIPADY VILLAGE,
PUTTUR TALUK,
D.K - 574 201.                       ...RESPONDENTS

(BY SRI B V KRISHNA, ADVOCATE)

     THIS RSA IS FILED UNDER SECTION 100 OF CPC.,
AGAINST THE JUDGMENT AND DECREE DAGED 6.10.2010
PASSED IN R.A.No.33/2007 ON THE FILE OF THE
PRINCIPAL SENIOR CIVIL JUDGE, PUTTUR, D.K.,
DISMISSINNG THE APPEAL AND CONFIRMING THE
JUDGMENT AND DECREE DAED:27.1.2007 PASSED IN
O.S.No.76/2003 ON THE FILE OF THE PRINCIPAL CIVIL
JUDGE (JR.DN) PUTTUR, D.K.

     THIS RSA COMING ON FOR FINAL ORDERS THIS
DAY, THE COURT DELIVERED THE FOLLOWING:

                    JUDGMENT

Learned counsel for appellants has filed a memo

seeking permission to withdraw the above appeal.

Memo is taken on record.

Appeal is dismissed as withdrawn.

Sd/-

JUDGE

SBN