M/S Street Engineering Private ... vs Workmen Of Steer Engineering ...
2021 Latest Caselaw 854 Kant

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 13TH DAY OF JANUARY, 2021

                          BEFORE

   THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR

                 M.F.A.NO.8 OF 2021(CPC)

BETWEEN

M/S STREET ENGINEERING PRIVATE LIMITED
NO. 290, 4TH MAIN, 4TH PHASE
PEENYA INDUSTRIAL AREA
BENGALURU 560 058
REPRESENTED BY ITS SENIOR MANAGER HR AND IR
MR. SHASHI KUMAR P
                                                 ...APPELLANT
(BY SRI. B.K. PRASHANTH, ADVOCATE)

AND

WORKMEN OF STEER ENGINEERING PRIVATE LIMITED
REPRESENTED BY GENERAL SECRETRY
STEER ENGINEERING EMPLOYEES UNION
NO. 138, GROUND FLOOR , 9TH CROSS
4TH MAIN, CHAMARAJPET
BENGALURU 560 018.
                                         ...RESPONDENT
(BY SRI. T.S ANANTHARAMA, ADVOCATE)


       THIS APPEAL IS FILED UNDER ORDER RULE 1 (r) OF CPC
PRYAING TO SET ASIDE THE ORDER DATED: 18.11.2020 PASSED
ON I.A.NO. 1/2020 IN O.S.NO. 5717/2020 ON THE FILE OF THE XXIV
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU CCH-
NO. 3 AND ETC.

     THIS APPEAL COMING ON FOR ADMISSION THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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                       JUDGMENT

Learned counsel for the appellant submits that the

appeal may be dismissed as not pressed.

In view of the aforesaid submission, the appeal is

dismissed as not pressed.

Sd/-

JUDGE

Bmc