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Sri.A.Chandrashekar vs The Bangalore Development ...
2021 Latest Caselaw 698 Kant

Citation : 2021 Latest Caselaw 698 Kant
Judgement Date : 12 January, 2021

Karnataka High Court
Sri.A.Chandrashekar vs The Bangalore Development ... on 12 January, 2021
Author: N.K.Sudhindrarao
IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 12TH DAY OF JANUARY, 2021

                          BEFORE

       THE HON'BLE MR. JUSTICE N.K.SUDHINDRARAO

                   R.F.A.No.866/2020

BETWEEN:

1 . SRI.A.CHANDRASHEKAR
SON OF LATE P ANJANAPPA
AGED ABOUT 55 YEARS
RESIDING AT No.34
2ND MAIN ROAD
GANGANAGAR LAYOUT
(GANGENAHALLI)
R .T NAGAR POST
BANGALORE-560 032.

2 . SMT. KEMPAMMA
WIFE OF LATE P ANJANAPPA
AGED ABOUT 100 YEARS
RESIDING AT No.34
2ND MAIN ROAD
GANGANAGAR LAYOUT
(GANGENAHALLI)
R .T. NAGAR POST
BANGALORE-560 032.                     ...APPELLANTS

(BY SRI KRISHNA PRATAP SINGH, FOR
 S V GIRIDHAR, ADVOCATE)

AND:

1 . THE BANGALORE DEVELOPMENT
AUTHORITY KUMARA PARK WEST
BANGALORE -560 020.
RERPESENTED BY ITS COMMISSIONER
                              2



2 . SRI V DORAI RAJ
SON OF LATE K VENAKTACHELAM
AGED ABOUT 80 YEARS
RESIDING AT NO.23/1
MEANEE AVANUE ROAD
SHIVACHETTY GARDEN
BANGALORE-560 042.

3 . SRI R RAVINDRANATH
SON OF LATE B RAMEGOWDA
AGED ABOUT 87 YEARS
RESIDING AT FLAT No.305
3RD FLOOR, 58 MARGOA COURT
MARGOSA RAOD
MALLESHWARAM
BANGALORE - 560 055.

4 . SMT. P RAJANI
WIFE OF P HARI RAO
AGED ABOUT 97 YEARS
REPRESENTED BY HER
G P A HOLDER SRI RAJENDRA
BAGLODI, SON OF B SHIVAJI RAO
AGED ABOUT 79 YEARS
RESIDING AT No.J-169
SECTOR-1
H M T OFFICERS
COLONY, JALAHALLI
BANGALORE-560 031.

5 . SRI A MURALIDHAR
SON OF P ARJUNAN
AGED ABOUT 59 YEARS
RESIDING AT No.26
2ND MAIN, VASANTH
NAGAR EAST
BANGALORE -560 052.

6 . SRI SUDARSHAN MURTHY
S/O LATE RAMANUJAM
AGED ABOUT 84 YEARS
RESIDING AT NO.12
                            3


3RD CROSS, B STREET
EAST LINK ROAD
MALLESHWARAM
BANGALORE-560 003.

7 . SRI V S SREERAM
SON OF V R SAMBUKUMAR
AGED ABOUT 71 YEARS
RESIDING AT No.746
10TH MAIN, BASAVESHWARARNAGA
BANGALORE-560 079.

8 . SRI V S GOVINDARAJAN
SON OF LATE V S IYENGAR
AGED ABOUT 89 YEARS
RESIDING AT NO.1133
11TH MAIN, 11TH CROSS
2ND STAGE, WEST
OF CHORD ROAD
BANGALORE-560 086.

9 . SMT. SHAKUNTALA
WIFE OF N RAMASWAMY
AGED ABOUT 79 YEARS
RESIDING AT NO.198
2ND MAIN ROAD
GANGANAGAR LAYOUT
(GANGENAHALLI)
R T NAGAR POST
BANGALORE-560 032.

10 . SMT. SUGUNA
WIFE OF A HARISH
AGED ABOUT 77 YEARS
RESIDING AT NO.8
1ST CROSS, N S IYENGAR
STREET, NEHARU NAGAR
BANGALORE-560 020.

11 . SMT. KANTHA
WIFE OF N V PRASANNA
AGED ABOUT 75 YEARS
RESIDING AT No.23
                             4


2ND CROSS, VINAYAKA LAYOUT
BEHIND CANARA BANK HEBBAL
BANGALORE-560 024.

12 . SMT. GIRIJA
WIFE OF K P KUMAR
AGED ABOUT 69 YEARS
RESIDING AT No.45
2ND MAIN ROAD
A N GUPTA LAYOUT
BANGALORE-560 030.

13 . SMT. GEETHA
DAUGHTER OF LATE P ANJANAPPA
AGED ABOUT 65 YEARS
RESIDING AT NO.34
2ND MAIN ROAD
GANGANAGAR LAYOUT
(GANGENAHALLI)
R T NAGAR POST
BANGALORE-560 032.                     ...RESPONDENTS

      THIS RFA IS FILED UNDER SECTION 96 OF CPC, 1908
AGAINST THE ORDER DATED 04.12.2019 PASSED IN
OS.No.5061/2000 ON THE FILE OF THE XVI ADDITIONAL CITY
CIVIL AND SESSIONS JUDGE, C/C 16TH ADDITIONAL CITY CIVIL
AND SESIONS JUDGE, BENGALURU, DISMISSING THE SUIT FOR
DECLARATION AND INJUNCTION AND REJECTING THE PLAINT.

    THIS RFA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                       JUDGMENT

Learned counsel for appellants has filed a memo

stating that the appeal may be dismissed as

withdrawn.

Memo is placed on record.

Appeal is dismissed as withdrawn.

Sd/-

JUDGE

SBN

 
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