Sri. T.K. Sudheer vs Sri. Vishwa Bhahmachar
2021 Latest Caselaw 1476 Kant

                                  Crl.R.P.No.930/2016

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

    DATED THIS THE 28TH DAY OF JANUARY 2021

                     BEFORE

       THE HON'BLE MRS. JUSTICE K.S.MUDAGAL

    CRIMINAL REVISION PETITION No.930/2016

BETWEEN:

SRI T.K. SUDHEER
S/O T.P. KALASE GOWDA
AGED ABOUT 37 YEARS
AGRICULTURIST
R/O TRIPURA VILLAGE
BETTAGERE POST
CHIKMAGALUR-577 101                 ... PETITIONER

(BY SRI. VINOD GOWDA, ADVOCATE)

AND:

SRI VISHWA BHAHMACHAR
S/O SHAMBAYYACHAR
AGED ABOUT 67 YEARS
COFFEE PLANTER
R/O J.M ROAD
MUDIGERE POST
CHIKMAGALUR-577 101               ... RESPONDENT

(RESPONDENT SERVED AND UNREPRESENTED)

     THIS CRIMINAL REVISION PETITION IS FILED
UNDER SECTION 397 READ WITH SECTION 401 OF
CR.P.C. PRAYING TO SET ASIDE THE JUDGMENT
DATED 01.07.2016 PASSED IN CRL.A.NO.36/2015 BY
THE     II   ADDITIONAL    SESSIONS     JUDGE,
CHIKKAMAGALURU CONFIRMING THE JUDGMENT
DATED 12.02.2015 PASSED IN C.C.NO.353/2012 ON
                                               Crl.R.P.No.930/2016

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THE FILE OF THE PRINCIPAL CIVIL JUDGE AND
J.M.F.C., MUDIGERE.

     THIS CRIMINAL REVISION PETITION COMING ON
FOR ORDERS THIS DAY, THE COURT THROUGH VIDEO
CONFERENCE MADE THE FOLLOWING:

                          ORDER

Learned counsel for the petitioner has filed

memo reporting that the parties have compromised

the matter before the Trial Court and to dispose of

the petition accordingly.

2. Along with the memo, he has produced

the certified copy of the order sheet in

C.C.No.353/2012. The Trial Court's order dated

17.11.2018 shows that subsequent to filing of this

petition, original complainant died and in

enforcement proceeding his legal representatives

were brought on record and they compounded the

matter.

3. In this petition, on the death of the

complainant, his legal representatives are not Crl.R.P.No.930/2016

brought on record. Therefore, this revision petition

stood abated and disposed of accordingly.

Sd/-

JUDGE

KG