Golflinks Software Park (P) vs Income Tax Officer
2021 Latest Caselaw 1351 Kant

                                   1




       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

          DATED THIS THE 22ND DAY OF JANUARY, 2021

                            PRESENT

       THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

                                AND

           THE HON'BLE MR. JUSTICE V.SRISHANANDA

             ITA NO.83/2020 C/W ITA NO.697/2019

ITA NO.83/2020

BETWEEN:

GOLFLINKS SOFTWARE PARK (P)
LIMITED
1ST FLOOR, EMBASSY POINT, 150
INFANTRY ROAD
BANGALORE-560 001
PAN-AABCG7106K
REPRESENTED HEREIN BY ITS
AUTHORIZED REPRESENTATIVE
MR.P.R.RAMAKRISHNAN
                                                  ...APPELLANT

(BY SRI.SURYANARAYANA T., ADV.,)

AND:

1.     INCOME-TAX OFFICER
       WARD 3 (1) (2), BANGALORE
       BMTC BUILDING
       KORAMANGALA 6TH BLOCK
       BENGALURU-560 085

2.     PRINCIPAL COMMISSIONER
       OF INCOME-TAX, BANGALORE
       BMTC BUILDING
                                     2




       KORAMANGALA 6TH BLOCK
       BENGALURU-560 085
                                               ... RESPONDENTS

(BY SRI.ARAVIND K.V., ADV.,)

     THIS APPEAL IS FILED UNDER SECTION 260-A OF INCOME TAX
ACT 1961, ARISING OUT OF ORDER DATED 07/02/2020, PASSED IN ITA
NO.1338/BANG/2018, FOR THE ASSESSMENT YEAR 2014-2015 AND
PRAYING TO (A) FORMULATE THE SUBSTANTIAL QUESTIONS OF LAW
STATE ABOVE (B) ALLOW THE APPEAL AND SET ASIDE THE COMMON
ORDER OF THE TRIBUNAL DATED 07/02/2020 PASSED IN ITA
NO.1338/BANG/2018 (ANNEXURE-C) AND ETC.

ITA NO.697/2019

BETWEEN:

GOLFLINKS SOFTWARE PARK (P)
LIMITED
1ST FLOOR, EMBASSY POINT, 150
INFANTRY ROAD
BANGALORE-560 001
PAN-AABCG7106K
REPRESENTED HEREIN BY ITS
AUTHORIZED REPRESENTATIVE
MR.P.R.RAMAKRISHNAN

                                                   ...APPELLANT
(BY SRI.SURYANARAYANA T., ADV.,)

AND:

1.     DEPUTY COMMISSIONER OF
       INCOME-TAX, CIRCLE 11 (3)
       BANGALORE
       BMTC BUILDING
       KORAMANGALA 6TH BLOCK
       BENGALURU-560 085

2.     PRINCIPAL COMMISSIONER
       OF INCOME-TAX, BANGALORE
       BMTC BUILDING
       KORAMANGALA 6TH BLOCK
       BENGALURU-560 085
                                               ... RESPONDENTS

(BY SRI.JEEVAN J.NEERALGI, ADV.,)
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     THIS APPEAL IS FILED UNDER SECTION 260-A OF INCOME TAX
ACT 1961, ARISING OUT OF ORDER DATED 10.05.2019, PASSED IN ITA
NO.333/BANG/2017, FOR THE ASSESSMENT YEAR 2007-2008, PRAYING
TO (A) FORMULATE THE SUBSTANTIAL QUESTIONS OF LAW STATED
ABOVE. (B) ALLOW THE APPEAL AND SET ASIDE THE COMMN ORDER OF
THE TRIBUNAL DATED 10.05.2019 PASSED IN ITA NO.333/BANG/2017
(ANNEXURE-C), TO THE EXTENT QUESTIONED HEREIN ANNUAL YEAR
2007-2008 AND ETC.,

     THESE APPEALS ARE COMING ON FOR ORDERS THIS DAY,
SATISH CHANDRA SHARMA J., THE COURT DELIVERED THE FOLLOWING:

                              JUDGMENT

Learned counsel for the appellant prays for withdrawal of the

appeals.

The prayer is allowed.

The appeals are dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

TL