Sri. N.P. Jagadeeshaiah vs Smt. B. Mala
2021 Latest Caselaw 1307 Kant

IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 21ST DAY OF JANUARY, 2021

                       BEFORE

    THE HON'BLE MR. JUSTICE N.K.SUDHINDRARAO

                  R.F.A.No.2357/2019

BETWEEN:

SRI. N.P. JAGADEESHAIAH
S/O PANCHAKSHARAIAH
AGED ABOUT 59 YEARS
RESIDING AT No.50,
1ST 'A' CROSS,
ANUBHAVANAGARA,
NAGARABHAVI
BENGALURU - 560 072.                   ...APPELLANT

(BY SRI M S SHANKARA GULLI, ADVOCATE)

AND:

1 . SMT. B. MALA
D/O P. PRABHAKAR
AGED ABOUT 40 YEARS
RESIDING AT No.59,
T. DASARAHALLI,
BENGALURU - 560 057.

2 . SMT. B. HEMALATHA
W/O UPENDRA SINGH
AGED ABOUT 40 YEARS
RESIDING AT NO.56,
3RD BLOCK, SIR M.V. LAYOUT,
BENGALURU - 560 056.
                          2


3 . SMT. RADHAMMA
W/O LATE LINGAPPA
AGED ABOUT 57 YEARS
RESIDING AT NO.110,
1ST MAIN ROAD,
VALMIKI NAGAR,
MYSORE ROAD,
BENGALURU - 560 026.

4 . SMT. GURUSHANTHAMMA
W/O LATE GANGAPPA
AGED ABOUT 61 YEARS
RESIDING AT PILLAGUMPE VILLAGE
HOSAKOTE TALUK,
BENGALURU RURAL
DISTRICT - 562 114.                  ...RESPONDENTS


     THIS RFA IS FILED UNDER SECTION 96 OF THE CPC,
AGAINST THE JUDGMENT AND DECREE DATED:10.07.2019
PASSED IN O.S.No.7160/2014 ON THE FILE OF THE
XXXVII ADDITIONAL CITY CIVIL JUDGE (CCH-38),
BANGALORE, PARTLY DECLARING THE SUIT FOR
PERMANENT INJUNCTION AND DECLARATION.

    THIS RFA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                    JUDGMENT

Counsel for appellant has filed a memo seeking

permission to withdraw the appeal.

Memo is placed on record.

Appeal is dismissed as withdrawn.

Sd/-

JUDGE

SBN