M/S Oikos Apartments Pvt.Ltd., vs The Income-Tax Officer
2021 Latest Caselaw 1210 Kant

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       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

          DATED THIS THE 19TH DAY OF JANUARY, 2021

                           PRESENT

       THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

                              AND

           THE HON'BLE MR. JUSTICE V.SRISHANANDA

                      ITA NO.660/2018
BETWEEN:

M/S.OIKOS APARTMENTS PVT. LTD.,
NO.132, EMBASSY WOODS
6A, CUNNINGHAM ROAD
BENGALURU-560 052
REPRESENTED BY ITS
DIRECTOR
SRI JAGJOT SINGH KAPOOR
AGED ABOUT 76 YEARS
SON OF LATE MELA SINGH KAPOOR
                                                  ...APPELLANT
(BY SRI.S.PARTHASARATHI, ADV.,)

AND:

THE INCOME TAX OFFICER
WARD-5 (1) (2)
ROOM NO.223, BMTC BUILDING
6TH BLOCK, 80 FT ROAD
KORAMANGALA, BANGALORE-560 095
                                               ... RESPONDENT
(BY SRI.DILIP M., ADVOCATE FOR
    SRI.K.V.ARAVIND, ADVOCATE)

     THIS APPEAL IS FILED UNDER SEC.260-A OF INCOME TAX ACT
1961, ARISING OUT OF ORDER DATED 31.05.2018 PASSED IN ITA
NO.1384/BANG/2017 FOR THE ASSESSMENT YEAR 2012-2013, PRAYING
TO (A) FORMULATE THE SUBSTANTIAL QUESTIONS OF LAW STATED
ABOVE (2) ALLOW THE APPEAL AND SET-ASIDE THE ORDER OF THE
INCOME-TAX APPELLATE TRIBUNAL DATED 31.05.2018 BEARING ITA
NO.1384/BANG/2017 FOR THE ASSESSMENT YEAR 2012-2013 AND ETC.,
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     THIS APPEAL  COMING    ON   FOR   ORDERS   THIS              DAY,
SATISH CHANDRA SHARMA J., DELIVERED THE FOLLOWING:


                            JUDGMENT

Memo for withdrawal of income tax appeal is allowed

with liberty to file fresh appeal, if need so arises in future.

Sd/-

JUDGE

Sd/-

JUDGE

TL