Sri H V Jayaram vs The Special Land Acquisiton ...
2021 Latest Caselaw 1162 Kant

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 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 18TH DAY OF JANUARY, 2021

                      BEFORE

     THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR

             M.F.A.NO.5163 OF 2020(LAC)

BETWEEN

SRI H V JAYARAM
S/O LATE VELAPURIGOWDA
AGED 55 YEARS,
R/AT HULIGERE VILLAGE,
MATTANAVILE POST,
SHRAVANABELAGULA HOBLI,
CHANNARAYAPATNA TALUK,
HASSAN DISTRICT.
                                          ...APPELLANT
(BY SMT.D.J. RAKSHITHA, ADVOCATE)

AND

1.    THE SPECIAL LAND ACQUISITON OFFICER
      BANGALORE HASSAN
      RAILWAY PROJECT,
      OFFICE OF DISTRICT OFFICER,
      1ST FLOOR, HASSAN.

2.    THE DEPUTY ENGINEER
      SOUTH WESTERN
      RAILWAY(CONSTRUCTION)
      NEAR MYSORE RAILWAY STATION,
      MYSORE.
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3.    THE DEPUTY CHIEF ENGINEER
      (CONSTRUCTION) SOUTH WESTERN RAILWAY
      MILLERS ROAD, CONTONMENT,
      BANGALORE-560 046.
                                   ...RESPONDENTS

     THIS APPEAL IS FILED UNDER SECTION 54(1) OF LAND
ACQUISITION ACT,AGAINST THEJUDGMENT AND AWARD
DATED: 10.03.2020 PASSED IN LAC NO. 215/2018 ON THE FILE
OF THE 4TH ADDITIONAL DISTRICT AND SESSIONS JUDGE,
HASSAN DISTRICT CHANNARAYAPATNA, DISMISSING THE
APPEAL FILED UNDER ORDER 43 RULE 1 OF CPC READ WITH
SECTION 54 OF LAND ACQUISITION ACT, 1894.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel for the appellant has filed a memo

seeking leave of this Court to convert miscellaneous first

appeal (MFA) into miscellaneous second appeal (MSA). The

aforesaid memo is taken on record.

Accordingly, registry is directed to convert this

miscellaneous first appeal (MFA) into miscellaneous second

appeal (MSA). Registry is also directed to permit the appellant

to carry out necessary corrections for the purpose of enabling

miscellaneous first appeal (MFA) to be converted into

miscellaneous second appeal (MSA).

Accordingly, appeal is disposed of for statistical

purpose.

Sd/-

JUDGE

Mds.