M/S Vijayalakshmi Silk And Sarees vs The Bruhat Bangalore Mahanagara ...
2021 Latest Caselaw 1049 Kant

                            -1-



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 16TH DAY OF JANUARY, 2021

                        BEFORE

       THE HON'BLE MR.JUSTICE B.M.SHYAM PRASAD

           REGULAR FIRST APPEAL NO.228/2012

BETWEEN:

M/S. VIJAYALAKSHMI SILK & SAREES
A REGISTERED PARTNERSHIP FIRM
REGISTERED UNDER THE PROVISIONS OF
INDIAN PARTNERSHIP ACT
HAVING ITS OFFICE AT NO.20J/61
BLUE MOON COMPLEX, M.G.ROAD
BENGALURU-560 001
REP. BY ITS PARTNER
SHRI C.V.GOVARDHAN
S/O. LATE C.S.VENKATARAM
AGED ABOUT 58 YEARS                    ... APPELLANT
(BY SRI V.B.SHIVAKUMAR, ADVOCATE)

AND:

1.     THE BRUHAT BANGALORE
       MAHANAGARA PALIKE
       CORPORATON OFFICES
       N.R.SQUARE, J.C.ROAD
       BENGALURU-560 002
       REP. BY ITS COMMISSIONER

2.     THE JOINT COMMISSIONER
       (ADVERTISEMENT)
       BRUHAT BENGALURU MAHANAGARA
       PALIKE, CORPORATION OFFICES
                                   -2-



     N.R.SQUARE, J.C.ROAD
     BENGALURU-560 002

3.   THE DEPUTY COMMISSIONER
     (ADVERTISEMENT)
     BRUHAT BENGALURU MAHANAGARA
     PALIKE, CORPORATION OFFICES
     N.R.SQUARE, J.C.ROAD
     BENGALURU-560 002           ... RESPONDENTS


(BY SRI N.R.JAGADEESHWARA, ADVOCATE FOR R1-R3)

     THIS   REGULAR       FIRST   APPEAL    IS   FILED    UNDER
SECTION 96(1) OF CPC., AGAINST THE JUDGMENT AND
DECREE DATED 04.01.2012 PASSED IN O.S.NO.3354/2009
ON THE FILE OF THE XL ADDITIONAL CITY CIVIL JUDGE,
BENGALURU, DISMISSING THE SUIT FOR DECLARATION AND
INJUNCTION.


     THIS   REGULAR       FIRST   APPEAL    COMING       ON    FOR
HEARING     THIS   DAY,    THE     COURT     DELIVERED         THE
FOLLOWING:

                          JUDGMENT

Sri. V.B.Shivakumar, learned counsel for the

appellant submits that memo is filed on behalf of the

appellant to withdraw the appeal.

Perused the memo. The prayer is to withdraw the

appeal unconditionally and as such, the appeal is

dismissed as withdrawn.

SD/-

JUDGE

RB