Tukaram S/O Satappa Horatti vs Rukmawwa W/O Mallappa ...
2021 Latest Caselaw 1666 Kant

            IN THE HIGH COURT OF KARNATAKA
                    DHARWAD BENCH

       DATED THIS THE 26 T H DAY OF FEBRUARY, 2021

                         BEFORE

THE HON'BLE MR.JUSTICE SREENIVAS HARISH KUMAR

                R.P. NO. 100079/2017 IN
               R.S.A. NO. 5551/2012 (PAR)

BETWEEN:

TUKARAM S/O SATAPPA HORATTI,
AGE: 66 YEARS, OCC: AGRICULTURE,
R/O KAPPALAGUDDI VILLAGE,
TAL: RAIBAG - 590001.
                                            ...PETITIONER
(BY SRI RAHUL R. AND
 SMT.BHARATHI G.BHAT, ADVOCATES)

AND:

1.     RUKMAWWA W/O MALLAPPA BHADRASHETTI,
       AGE: 68 YEARS, OCC: HOUSEHOLD WORK,
       R/O PALBHAVI VILLAGE, TQ: RAIBAG-590001.

2.     YAMANAWWA W/O GURUBASAPPA KADASHETTI,
       AGE: 63 YEARS, OCC: AGRICULTURE AND
       HOUSEHOLD WORK, R/O PALBHAVI VILLAGE,
       TQ: RAIBAG-590001.

3.     PARAWWA W/O BASAPPA SAPTASAGE,
       AGE: 61 YEARS, OCC: AGRICULTURE AND
       HOUSEHOLD WORK, R/O MARAKUDI,
       TQ: RAIBAG - 590001.

4.     KALPANA W/O REVAPPA KAPSI,
       AGE: 61 YEARS, OCC: AGRICULTURE AND
                            :2:


      HOUSEHOLD WORK, R/O MARAKUDI,
      TQ: RAIBAG - 590001.
                                          ...RESPONDENTS

    THIS REVIEW PETITION IS FILED UNDER SECTION
144 READ WITH ORDER XLVII RULE 1 OF C.P.C., PRAYING
TO REVIEW JUDGMENT DATED 08.06.2017 IN RSA
NO.5551/2012 (PAR) ON THE FILE OF HON'BLE HIGH
COURT OF KARNATAKA, DHARWAD BENCH AT DHARWAD.

      THIS REVIEW PETITION COMING ON FOR HEARING
I.A. THIS DAY, THE COURT MADE THE FOLLOWING:

                         ORDER

On the last date of hearing i.e. on 19.02.2021, the

petitioner and his counsel were absent. Today also they

are absent. Therefore, the petition is dismissed for non-

prosecution.

SD/-

JUDGE CLK