Smt Prema vs Sri Chikkathimmaiah
2021 Latest Caselaw 7176 Kant

                                     1




      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 23RD DAY OF DECEMBER, 2021

                          PRESENT

         THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR

                               AND
          THE HON'BLE MR. JUSTICE P. KRISHNA BHAT

 MISCELLANEOUS FIRST APPEAL NO.3977 OF 2021(MV-D)

 BETWEEN:

 1.    SMT PREMA
       W/O CHIKKANNA
       AGED ABOUT 59 YEARS

 2.    SRI CHIKKANNA
       S/O LATE JAVAREGOWDA
       AGED ABOUT 66 YEARS

 3.    SMT. KANYAKUMARI
       D/O CHIKKANNA
       AGED ABOUT 34 YEARS

       ALL ARE R/AT NO.145,
       K R MILL COLONY
       MYSURU-BENGALURU ROAD
       MYSURU - 570 003.
                                          ...APPELLANTS

 (BY SRI. G.K.YOGESHA, ADVOCATE-ABSENT)

 AND :


1.     SRI CHIKKATHIMMAIAH
       S/O THIMMAIAH
       AGED 61 YEARS
       SOMANAHALLI VILLAGE
       MADDUR TALUK
       MANDYA DIST - 571 605
                                   2




2.    THE NEW INDIA ASSURANCE CO LTD
      REPRESENTED BY ITS MANAGER
      J.L.B. ROAD
      CHAMUNDIPURAM,
      MYSURU-570004.
                                           ...RESPONDENTS


      THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
 JUDGMENT AND AWARD DATED 21.11.2020 PASSED IN MVC
 NO.1098/2016 ON THE FILE OF THE JUDGE, PRL. COURT OF SMALL
 CAUSES, MACT, AS A PRESIDING OFFICER, MYSURU, DISMISSING
 THE CLAIM PETITION FOR COMPENSATION.


       THIS MFA COMING ON FOR ADMISSION THIS          DAY,
 P.S. DINESH KUMAR J, DELIVERED THE FOLLOWING:-


                        JUDGMENT

None appears for appellants. Hence, Appeal is

dismissed for non-prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

RU