Karnataka High Court
Sri Parthasarathi vs The State Of Karnataka on 23 December, 2021
Bench: Krishna S.Dixit
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 23RD DAY OF DECEMBER, 2021
BEFORE
THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT
WRIT PETITION NO.23699 OF 2021 (GM-RES)
BETWEEN:
1.
SRI PARTHASARATHI,
S/O LATE RAMULU,
AGED ABOUT 67 YEARS,
R/AT # 6-2 5TH CROSS,
4TH MAIN, NEAR MALLESHWARAM,
RAILWAY STATION,
MARUTHI EXTENSION, SRIRAMPURAM,
BENGALURU - 560 021.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
2. SRI NATARAJ M,
S/O MUNISWAMAPPA,
AGED ABOUT 62 YEARS,
R/AT NO 300, NEAR SHACRED SCHOOL,
KEMPEGOWDA LAYOUT,
LAGGERE BENGALURU - 560 058.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
3. SMT JAYANTHI G,
W/O S K RAGHU ,
AGED ABOUT 63 YEARS,
R/AT NO.J-105, 1ST MAIN,
8TH A CROSS, J.C. NAGAR,
MAHALAKSHMIPURAM LAYOUT
BANGALORE - 560 086.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
4. SMT. RUKUMINI,
W/O NARAYANASWAMY,
AGED ABOUT 63 YEARS,
R/AT 11TH CROSS, 5TH MAIN,
CHOWDAPPA LAYOUT, BAPUJI NAGARA,
BANGALORE - 560 026.
5. SMT DHANALAKSHMI,
W/O DORAIRAJ,
AGED ABOUT 65 YEARS,
R/AT NO 1/24 VST ROAD,
LINGARAJAPURAM,
ST THOMAS TOWN,
BENGALURU NORTH,
BENGALURU - 560 084.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED
6. SRI GANGARAJU K,
S/O LATE DODDAIAH,
AGED ABOUT 60 YEARS,
R/AT NO.99, 3RD CROSS,
'B' BLOCK, 9TH PHASE,
SUBRAMANYA NAGARA,
RAJAJINAGARA, SRIRAMPURAM,
BENGALURU - 560 021.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
7. SMT SANJEEVAMMA,
W/O. MARAPPA,
AGED ABOUT 73 YEARS,
R/AT KODIHALLI, KONAGHATTA,
BENGALURU RURAL
BENGALURU - 561 203.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
8. SMT. RATHNAMMA,
W/O HANUMANTHARAYAPPA,
AGED ABOUT 65 YEARS,
NO.3584/A, 8TH CROSS,
1ST MAIN ROAD, GAYATHRI NAGARA,
SRIRAMPURA, BENGALURU-560 021.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
9. SMT. JAYAMMA,
W/O BHEEMANNA,
AGED ABOUT 70 YEARS,
R/AT NO.3954, B BLOCK,
GAYATHRI NAGARA, SRIRAMPURAM,
BENGALURU-560 021.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
10 . SRI MAHADEVAPPA M
S/O MALLAPPA
AGED ABOUT 57 YEARS,
R/AT NO.3622, 9TH CROSS,
GAYATHRINAGARA,
BENGALURU-560 021.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
11 . SRI MANJUNATHA,
S/O HONNURAPPA,
AGED ABOUT 58 YEARS,
R/AT NO 259 , 2ND MAIN ROAD,
PANCHASHEEL NAGARA,
MUDALAPALYA, NAGARABHAVI
BANGALORE - 560 072.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
12 . SMT. H.T. SEETHALAKSHMI,
W/O TLN RAJAPPA,
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED) R/AT
13 . SRI T.L. NINGARAJAPPA,
S/O NINGAIAH,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
NOS.12 AND 13 ARE R/AT
SURVEY NOS.38 AND 39,
GIDADAKONENAHALLI VILLAGE,
YESHWANTHPURA HOBLI,
BENGALURU-560 022.
14 . MR. MOHAMMED ARSHAD,
S/O AMEER JAN,
AGED ABOUT 46 YEARS,
RESIDING AT NO.13,
12TH CROSS, CHANDRA LAYOUT,
ARUNDATHI NAGARA,
BENGALURU - 560 072.
15 . MR. R.P. ABDUL KHADAR,
S/O FARUK SAB,
AGED ABOUT 55 YEARS,
R/AT SURVEY NOS.38 AND 39,
GIDADAKONENAHALLI VILLAGE,
YESHWANTHPURA HOBLI,
BENGALURU - 560 022.
16 . MR. CHAND PEER,
S/O SHAIK AHMED,
AGED ABOUT 56 YEARS,
R/AT NO.552, ILIYAS NAGAR,
BENGALURU SOUTH,
BANGALORE - 560 078.
17 . MR. SYED ISTHAK AHMED,
S/O SYED PEER SAB,
AGED ABOUT 57 YEARS,
R/AT NO.160, 5TH CROSS,
S.R. LAYOUT, VIDYASAGAR,
BENGALURU NORTH,
BENGALURU - 560 077.
18 . SMT. NUSRATHNUNNISSA,
C/O SYED ABDUL MUSTAK,
AGED ABOUT 68 YEARS,
R/AT NO.19/1, 1ST FLOOR,
6TH CROSS, BSK II STAGE,
B.T. STREET, BENGALURU - 560 070.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
19 . SMT. B. JAYALAKSHMI,
W/O C. LOKESH,
AGED ABOUT 40 YEARS,
R/AT NO.74, II D MAIN ROAD,
8TH BLOCK, KORAMANGALA,
BENGALURU - 560 095.
20 . SMT. HANUMAMMA,
W/O VENKATESH,
AGED ABOUT 58 YEARS,
R/AT SURVEY NOS.38 AND 39,
GIDADAKONENAHALLI VILLAGE,
YESHWANTHPURA HOBLI,
BENGALURU - 560 022.
21 . MR. SYED JAFFAR,
S/O SYED GAFFER,
AGED ABOUT 45 YEARS,
R/AT NO.68, 6TH CROSS,
7TH MAIN ROAD, RAJENDRA NAGARA,
KORAMANGALA, BENGALURU - 560 047.
22 . SRI RAVI V,
S/O LATE BORAIAH,
AGED ABOUT 55 YEARS,
R/AT NO.61, BANASHANKARI
3RD STAGE, KAVERY NAGARA,
KATHARIGUPPE, BENGALURU - 560 085.
23 . SMT. REKHA J.B,
W/O SRI. RAVI,
AGED ABOUT 61 YEARS
R/AT 2ND MAIN ROAD,
NEAR BIG BAZAR,
KATHARIGUPPE,
BENGALURU - 560 085.
24 . SRI. M.B. VENKATESH,
AGED ABOUT 50 YEARS,
R/AT NEAR TO RAJARAJESHWARI TEMPLE,
KATHARIGUPPE,
BENGALURU - 560 085.
25 . SMT. SHOBHA .P,
AGED ABOUT 37 YEARS,
R/AT NO.61, NEAR RAJARAJESHWARI TEMPLE,
BENGALURU - 560 085.
26 . SMT. SHUBHA .H
W/O LOKESHA .J.B
AGED ABOUT 34 YEARS
R/AT NO.21, 2ND MAIN,
RAGHAVENDRA LAYOUT,
HOSKEREHALLI, BENGALURU SOUTH,
BENGALURU - 560 085.
27 . SMT. HEMAVATHI .K.R,
W/O T.D. HANUMANTHAIAH,
AGED ABOUT 46 YEARS
R/AT NO.102, 3RD MAIN ROAD,
PROMODH LAYOUT, MYSORE ROAD,
BANGALORE - 560 039.
28 . SMT. M. JAYAMMA,
D/O MUNISWAMY,
AGED ABOUT 44 YEARS,
R/AT NO.321, 6TH BLOCK,
KORAMANGALA,
BANGALORE - 560 095.
29 . SRI. SRINIVASALU,
S/O VENKATAIAH, ,
AGED ABOUT 64 YEARS
R/AT NO.377/A, SRIRAM TEMPLE STREET,
NELLOREPURAM,
BANGALORE - 560 075.
30 . SRI. RAVICHANRA BABU,
S/O VEERANARAYANA
AGED ABOUT 69 YEARS
R/AT NO.479, NELLOREPURAM
NEW THIPPASANDRA,
BANGALORE - 560 075.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
31 . SMT. SHARADAMMA,
W/O VEERANARAYANA,
AGED ABOUT 70 YEARS,
R/AT NO.479/A,
NEAR RAMA TEMPLE,
NEW THIPPASANDRA,
BANGALORE 560 075.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
32 . SRI. PULLARAO,
S/O K .THIRUPALA,
AGED ABOUT 72 YEARS
R/AT NO.6, MUTHASANDRA MAIN ROAD,
MADHURA NAGARA III STAGE,
VARTHUR, BENGALURU-560 087.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
33 . SRI. DEVADASU,
S/O CHINNAIAH,
AGED ABOUT 65 YEARS,
R/AT NO.380,
NEW THIPPASANDRA,
BANGALORE - 560 075.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
34 . SMT. SUBBAMMA,
W/O SINGARAIAHA,
AGED ABOUT 64 YEARS,
R/AT NO.380/1, NELLURIPURAM,
NEW THIPPASANDRA,
BANGALORE - 560 075.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
35 . SRI. R. HALAGAPPA,
S/O RUDRAPPA
AGED ABOUT 70 YEARS
R/AT NO.139/A,
10TH CROSS, SHIVANANDA NAGARA,
BANGALORE 560 075.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
36 . SMT. A. KANTHIMATHI,
W/O CHALLATHURAI
AGED ABOUT 62 YEARS
R/AT NO.139, 10TH CROSS,
NEAR RAMA TEMPLE,
NEW THIPPASANDRA,
BANGALORE - 560 075.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
37 . SMT. ABIDUNNISA,
D/O ABDUL KAREEM,
AGED ABOUT 60 YEARS
R/AT NO.186/2, 8TH CROSS,
GANGONDANAHALLI,
BANGALORE - 560 039.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
38 . MR. SYED FAROOQ,
S/O SYED AHMED,
AGED ABOUT 65 YEARS
R/AT NO.20/4, 5TH CROSS,
GANGONDANAHALLI
BANGALORE - 560 039.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
39 . SMT. JABEEN TAJ,
D/O ALLA BAKASH,
AGED ABOUT 62 YEARS,
R/AT NO.5, 12TH CROSS,
PILLANNA GARDEN, 1ST PHASE,
SAGAYAPURAM,
BANGALORE - 560 084.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
40 . SMT. HAMEEDA BEE,
D/O SYED ABDUL SATTAR,
AGED ABOUT 65 YEARS
R/AT NO.B39, 12TH CROSS,
1ST MAIN ROAD, NAYANDAHALLI POST,
BANGALORE - 560 039.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
41 . SMT. ASMATHUNNISA,
D/O ABDUL HAI
AGED ABOUT 64 YEARS
R/AT NO.3032, 3RD MAIN ROAD,
SIR M.V LAYOUT,
21ST BLOCK, DODDABASTHI,
BANGALORE - 560 056.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
42 . SMT. SYED UMMAIR,
D/O SYED ABDUL GAFFAR,
AGED ABOUT 65 YEARS
R/AT NO.1, 5TH CROSS,
MYSORE ROAD, CHAMARAJAPET,
BENGALURU-560 018.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
43 . SMT. SYED SADEEYA BANU,
D/O SYED IRSHAD AHMED,
AGED ABOUT 65 YEARS
R/AT NO.49, 5TH CROSS,
MYSORE ROAD,
CHAMARAJAPETE
BANGALORE - 560 018.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
44 . SMT. ASMA JABEEN,
D/O KHAJI ABDUL RASHEED,
AGED ABOUT 65 YEARS
R/AT SSM LAYOUT,
5TH STAGE, J.P NAGAR,
BANGALORE.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
45 . MR. AZAZ AHMED,
S/O KHAJI ABDUL RASHEED,
AGED ABOUT 67 YEARS
R/AT SSM LAYOUT,
5TH STAGE, J.P NAGAR,
BANGALORE.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
46 . MR.KUTHETHUL KHUBRA,
S/O SHAIK MOHAMMED BASHEER,
AGED ABOUT 62 YEARS
R/AT NO.30, 6TH CROSS,
PILLANNA GARDEN, 2ND STAGE,
BANGALORE - 560 045.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
47 . MR. RAHAMATHULLA SHARIFF
S/O ZILAN SHARIFF
AGED ABOUT 66 YEARS
R/AT NO.14, 10TH CROSS,
1ST MAIN ROAD, KUSHAL NAGAR,
BANGALORE - 560 045.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
48 . MR.MUNEER AHMED,
S/O SYED YOUSUFF SAHEB,
AGED ABOUT 65 YEARS
R/AT NO.57, 2ND FLOOR,
3RD CROSS, BISMILLA NAGAR,
DRC POST, BANGALORE - 560 029.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
49 . MR.SYED USMAN,
S/O SYED ABDUL KHUDDUS,
AGED ABOUT 62 YEARS
R/AT NO.5, 2ND CROSS,
PILLANNA GARDEN, 1ST STAGE,
BANGALORE - 560 084.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
50 . MRS. JABEEN TAJ,
D/O ALLA BAKASH,
AGED ABOUT 62 YEARS
R/AT NO.202, 7TH CROSS,
GANGONDANAHALLI,
BANGALORE - 560 039.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
51 . MRS. SHAJIYA SHABANAM,
D/O RASOOL BAIG,
AGED ABOUT 65 YEARS
R/AT NO.30, 6TH CROSS,
PADARAYANAPURA,
BANGALORE - 560 026.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
52 . MR. MOHAMMED HAYATH,
S/O DARIYA SAB,
AGED ABOUT 66 YEARS
R/AT NO.44/A, 3RD CROSS,
RAMDAS LAYOUT, MAGADI ROAD,
BANGALORE - 560 023.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
53 . MRS. VASEEMUNISA,
D/O IBRAHIM SAB,
AGED ABOUT 65 YEARS,
R/AT NO.17/9, 11TH CROSS,
PADARAYANAPURA
BANGALORE - 560 026
(BENEFT OF SENIOR CITIZENSHIP NOT CLAIMED)
54 . MRS. MUBEEN TAJ,
D/O ABDUL SHAKOOR,
AGED ABOUT 65 YEARS
R/AT NO.17/10, 11TH CROSS,
PADARAYANAPURA,
BANGALORE-560 026.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
55 . MRS. RAHAMATHUNNSA
D/O H. NISSAR AHMED
AGED ABOUT 63 YEARS
R/AT NEW PETNULPET,
KALASIPALYA,
BANGALORE - 560 002.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
56 . MRS. ABIDABEE,
W/O JABEEDULLA
AGED ABOUT 65 YEARS,
R/AT NO.11/2, SIDDEGOWDA ROAD,
DODDAMAVALLI,
BANGALORE - 560 004.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
57 . MR. YOSUFF ALI,
W/O JABEEDULLA,
AGED ABOUT 65 YEARS
R/AT NO.11/2, SIDDEGOWDA ROAD,
DODDAMAVALLI,
BANGALORE - 560 004.
58 . MRS. SUMA R,
W/O LOKESH,
AGED ABOUT 52 YEARS,
R/AT NO.17, 2ND MAIN ROAD,
8TH BLOCK, KORAMANGALA,
BANGALORE - 560 095.
59 . MRS. RATHNAVVA,
W/O BASAVANNAPPA,
AGED ABOUT 67 YEARS,
R/AT NO.125, 1ST MAIN ROAD,
8TH CROSS, MANJUNATHA NAGARA,
BANGALORE - 560 010.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
60 . MRS. CHANDRAMMA,
W/O BASAVANNA,
AGED ABOUT 66 YEARS,
R/AT NO.378, 1ST MAIN ROAD,
8TH CROSS, MANJUNATHA NAGARA,
BENGALURU - 560 010.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
61 . MRS. LALITHA N,
W/O LAKSHMIPRASANNA,
AGED ABOUT 60 YEARS,
R/AT NO.951/1, 5TH CROSS,
1ST MAIN ROAD,
VIJAYANANDA NAGARA,
NANDINI LAYOUT,
BANGALORE -560 096.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
62 . MR. GANGARAJU,
S/O GANGAPPA,
AGED ABOUT 65 YEARS
R/AT NO.173, 1ST MAIN ROAD,
3RD CROSS, 3RD MAIN,
MANJUNATHA NAGARA,
BANGALORE - 560 010.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
63 . MRS. UMA A.G.,
W/O NARASIMHA RAJU,
AGED ABOUT 67 YEARS,
R/AT NO.243, 5TH MAIN ROAD,
RPC LAYOUT, VIJAYANAGARA,
BANGALORE - 560040.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
64 . MR. N.R. NARASIMHA RAJU,
S/O N.K. RAMAKRISHNAIAH,
AGED ABOUT 72 YEARS,
R/AT NO.390, 3RD CROSS,
KVK LAYOUT, DEEPANJALI NAGARA,
BANGALORE - 560 026.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
65 . MR. P GOPAL,
S/O PACHAPPA,
AGED ABOUT 60 YEARS,
R/AT NO.8, 1ST MAIN ROAD,
7TH CROSS, DEEPANJALI NAGARA,
BANGALORE - 560 023.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
66 . MRS. KENGAMMA,
W/O KALASHETTI,
AGED ABOUT 65 YEARS
R/AT NO.100, 4TH CROSS,
MEENAKSHINAGARA,
KAMAKSHIPALYA,
BANGALORE - 560 023.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
67 . MRS. SUSHEELA R,
W/O VENKATESH .K,
AGED ABOUT 62 YEARS,
R/AT C/O NO.74, 2ND D CROSS,
8TH BLOCK, KORAMANGALA,
BANGALORE - 560 095.
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
68 . MRS. KAMALAMMA,
W/O YOGANARASIMHA MURTHY,
AGED ABOUT 60 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
69 . MR.YOGANARASIMHA MURTHY,
S/O NARASEGOWDA,
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
70 . MRS. ESHWARI,
W/O RAMASWAMY,
AGED ABOUT 62 YEARS,
71 . MRS. KAMALAMMA,
W/O. KRISHNAPPA,
AGED ABOUT 66 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
72 . MRS. MAYAMMA,
W/O. NARASEGOWDA,
AGED ABOUT 67 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
73 . MRS. NINGAMMA
W/O. RAMEGOWDA,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
74 . MRS. MANJULA
D/O. BELLAPPA,
AGED ABOUT 62 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
75 . MR. SHIVANNA,
S/O. HUCHUMAYEGOWDA,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
76 . MR. JAVAREGOWDA,
S/O. CHANNAIAH,
AGED ABOUT 72 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
77 . MRS. HUCHAMMA,
W/O. CHANNAPPA,
AGED ABOUT 68 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
78 . MR. KRISHNAPPA,
S/O. MAYANNA,
AGED ABOUT 62 YEARS,
79 . MR. BOREGOWDA,
S/O. KEMPEGOWDA,
AGED ABOUT 67 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
80 . MR. SUBRAMANI,
S/O GEDDAPPA
AGED ABOUT 64 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
81 . MR. SURESH BABU,
S/O DODDAMARIYAPPA
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
82 . MRS. SUMITHRAMMA,
W/O THIMMESH,
AGED ABOUT 67 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
83 . MR. CHETHAN,
S/O THIMMESH,
AGED ABOUT 50 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
84 . MRS. SHIVAMMA,
W/O RAMACHANDRAPPA,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
85 . MRS. THAYAMMA,
W/O JAYARAMU,
AGED ABOUT 72 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
86 . MRS. SUSHEELAMMA,
W/O SHIVANNA,
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
87 . MR. SHIVANNA,
S/O HUCHUMAYEGOWDA,
AGED ABOUT 75 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
88 . MR. K. KAMALAKARA REDDY,
S/O APPIREDDY,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
89. MR. K. CHANDRASHEKAR REDDY,
S/O APPIREDDY,
AGED ABOUT 73 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
90. MR. SHEETHAL,
S/O LAKSHMAN MANDOLKAR,
AGED ABOUT 60 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
91. MR. K. LOKANATH REDDY,
S/O APPIREDDY,
AGED ABOUT 64 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
92. MRS. LAKSHMI,
W/O NINGEGOWDA,
AGED ABOUT 60 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
93. MR. NINGEGOWDA,
S/O KENGEGOWDA,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
94. MR. SOMASHEKAR,
S/O RANGASWAMY,
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
95. MR. RAJAMUDI,
S/O CHALUVEGOWDA,
AGED ABOUT 60 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
96. MR. RAMESH RAJ,
S/O MOHAN SINGH,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
97. MR. G. UMAPATHI,
S/O GOVINDAPILLAI,
AGED ABOUT 62 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
98. MR. G. SRINIVAS,
S/O GANGADHAR,
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
99. MR. N.RAGHU,
S/O SHAMBAIAH,
AGED ABOUT 60 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
100. MR. G.GANGARAJU,
S/O GURUVEBHOVI,
AGED ABOUT 70 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
101. MRS. L.VARALAKSHMI,
W/O N.D.LAKHMINARYANA,
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
102. MRS. J.BHANUMATHI,
W/O JAGADISHAN,
AGED ABOUT 60 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
103. MR. KATHAVARAYAN,
S/O GOVINDAPILLAI,
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
104. MR. M.SUREBABU,
S/O MANIKYAM,
AGED ABOUT 64 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
105. MR. A.KANNAN,
S/O ANNAMALAI,
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
106 MRS. RATHINAM,
W/O RAMASWAMY,
AGED ABOUT 64 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
107. MRS. N.PUSHPAMMA,
W/O SUBRAMANI,
AGED ABOUT 72 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
108. MR. JAYAPALAN,
S/O RAMACHANDRA,
AGED ABOUT 66 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
109. MRS. DHANALAKSHMI,
W/O MUNIRAJU,
AGED ABOUT 64 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
110. MRS. SUDHAMATHI,
W/O N.D.VISHWANATH,
AGED ABOUT 65 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
111. MR. L.GOPINATH,
S/O LAKSHMAN,
AGED ABOUT 65 YEARS,
112. MRS. MARY,
W/O SYMAN,
AGED ABOUT 66 YEARS,
(BENEFIT OF SENIOR CITIZENSHIP NOT CLAIMED)
PETITIONERS NO.68 TO 112 ARE
R/AT SURVEY NO.38 AND 39,
GIDADAKONENAHALLI VILLAGE,
YESHWANTHPURA HOBLI,
BENGALURU - 560 072.
...PETITIONERS
(BY SRI. NARYANA SWAMY V.K., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REP BY ITS SECRETARY
REVENUE DEPARTMENT VIDHANA SOUDHA
BENGALURU - 560 001.
2. THE SPECIAL DEPUTY COMMISSIONER
(REVENUE), BENGALURU DISTRICT
BENGALURU - 560 009.
3. THE TAHASILDAR,
BENGALURU NORTH TALUK,
BENGALURU - 560 009
4. THE DEPUTY COMMISSIONER
BENGALURU URBAN, BENGALURU - 560 009.
...RESPONDENTS
(BY SRI. SHRIDHAR HEGDE, HCGP)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT TO THE
RESPONDENTS CONCERNED HEREIN, ASMADE IN WRIT APPEAL
NO.997/2008 C/W W.A.NO.1022/2008 (LA-BDA) AND
W.A.NO.1023/2008 (LA-BDA) DTD 26.03.2021, TO HEAR THEM IN
THE PROPOSED ENQUIRY BY THE COMMISSIONER, BENGALURU
DISTRICT TO CONDUCT AN ENQUIRY ABOUT THE ELIGIBILITY OF
THE PETITIONERS FOR THE ALLOTMENT OF SITES AS PER
HAKKUPATHRAS VIDE ANNX-A, A1 TO A111 BY AFFORDING THEM
AN OPPORTUNITY OF FILING OF OBJECTIONS AND HEARING
THEM, AS WELL AS RECORDING THEIR EVIDENCE ALONG WITH
THE APPALLANTS IN THE ABOVE APPEALS, TO ENABLE THE
PETITIONERS TO SUBMIT THEIR CASE.
THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
The subject matter of this writ petition is substantially
similar to the one in W.A.No.997/2008 (LA-BDA) & connect
matters between Smt. Madamma & others vs The State of
Karnataka & Others, disposed off by a Division Bench of this
Court on 26.03.2021; petitioners have produced a copy of the
said Judgment at Annexure-B.
2. Learned counsel for the petitioners also banks
upon a judgment of this Court in W.P.No.19787/2021 (GM-
RES) between Sri. H.M.Jayakumar & others vs The State of
Karnataka & others disposed off on 10.11.2021 in terms of
above Division Bench decision. Therefore, he seeks similar
relief at the hands of this Court. This assertion of learned
counsel for the petitioners is not disputed nor it is disputable
by the learned HCGP on the request appearing for the official
respondents of this Court.
4. A Division Bench of this Court in W.A.Nos.932-
933/1974 between A.V.VINODA & ANOTHER Vs. STATE OF
KARNATAKA BY ITS COMMISSIONER & SECRETARY
disposed off on 11.12.1974, has held that like cases should
be treated alike and if relief is granted to a litigant, similar
relief cannot be denied to other similarly circumstanced
litigants, subject to all just exceptions. No case is made out
to fit the petition into any exception.
In the above circumstances, this writ petition too is
disposed off in terms of decision in cognate
W.P.No.19787/2021.
All contentions are kept open.
No costs.
Sd/-
JUDGE
DS
