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P Gurunath S/O Late P Subbarayudu vs Gangamma W/O Late Manappa
2021 Latest Caselaw 6869 Kant

Citation : 2021 Latest Caselaw 6869 Kant
Judgement Date : 20 December, 2021

Karnataka High Court
P Gurunath S/O Late P Subbarayudu vs Gangamma W/O Late Manappa on 20 December, 2021
Bench: Ravi V.Hosmani
  IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH

      DATED THIS THE 20 T H DAY OF DECEMBER, 2021

                         BEFORE

        THE HON'BLE MR.JUSTICE RAVI V.HOSMANI


             R.S.A.No.5184/2013(DEC.& INJ.)

BETWEEN:

SRI. P. GURUNATH,
S/O LAT E P. SUBBRAYUDU,
AGE: 69 YEARS ,
OCC: MERCHANT CUM AGRICULTURE,
R/O: PATEL NAGA R, 2 N D CROSS,
BELLARY- 583101.
                                              ... APPELLANT

(BY SRI.SRINAND A. PACHHAPURE A ND
SRI. RAJ ENDRA R. PATIL, ADVOCATE)

AND

1 .   SMT.GANGAMMA W /O LAT E MANAPPA,
      AGE: 95 YEARS , OCC: HOUS EHOLD,

2 .   SMT.RATHNAMMA W/O VANNURA PPA
      AGE: 82 YEARS , OCC: HOUS EHOLD,

3 .   SMT.SAKAMMA W/O DURGA PPA ,
      AGE: 77 YEARS , OCC: HOUS EHOLD,

4 .   SMT.MANIKYAMMA W/O DEVADAS
      AGE: 74 YEARS , OCC: HOUS EHOLD,

5 .   SMT.KAMALAMMA W/O ANDRAIAH,
      SINCE DECASED BY HER L.R'S
                              2




5A)   P. DEVI PRA SAD S/O LATE KAMALAMMA
      AGE: 62 YEARS , OCC: HOUS EHOLD,

5B)   P. JOS EPH S/ O LA TE KAMALAMMA
      AGE: 57 YEARS , OCC: HOUS EHOLD,

6 .   SRI.SHANTHARJ S /O LAT E MANAPPA
      AGE: 72 YEARS , OCC: HOUS EHOLD,

7 .   SMT.MAREMMA W/O PADMAKAR,
      AGE: 68 YEARS , OCC: HOUS EHOLD,

8 .   SMT.SATYAMMA W/O YALLA PPA
      AGE: 66 YEARS , OCC: HOUS EHOLD,

9 .   SRI.CHANDRASHEKHAR
      S/O LATE MANAPPA , A GE: 62 YEARS,

10 . SMT.RAJAMMA D/O LATE MANAPPA ,
      AGE: 58 YEARS , OCC: HOUS EHOLD,

11. SRI .RAJAKUM AR, S/ O LATE MAN APPA
    AGE:58 YEA RS,

      ALL ARE RESIDEN TS OF BELLARY-583101.

12 . SMT. ERAMMA
     W/O KOLAGA LLU DODDA MANAPPA ,
     AGE: 82 YEARS , OCC: HOUS EHOLD,
     R/O KOLAGA LLU V ILLAGE,
     TALUK AND DISTRICT:BELLARY- 583101

                                           ... RES PONDENTS

(BY SRI.HARS H DESAI, ADV OCATE F OR C/ R 12)

     THIS RFA IS FI LED UNDER SECTION 173( 1) OF MOT OR
VEHICLES ACT , 1988, PRAYING TO S ET ASIDE THE JUDGMENT
AND DECREE DA TED 20.10.2010 PASSED BY THE I ADDL.
SENIOR   CIVI L   JUDGE,    BELLARY  IN R.A . No .42/ 2010
CONFIRMING THE JUDGMENT AND DECREE DATED 14.10.2009
PASSED BY THE COURT OF THE PRL. CIVIL J UDGE (JR.DN .)
BELLARY IN O.S . N o.225/1996 AND ETC.
                              3




       THIS APPEA L COM ING ON FOR ORD ERS THIS DAY, THE
COURT , D ELIVERED THE F OLLOWING:


                          ORDER

Appellant has filed a memo seeking permission to

withdraw appeal as matter is settled between the parties.

Memo is taken on record.

In view of the memo, appeal is dismissed as not

pressed.

Sd/-

JUDGE

H MB

 
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