Md.Jaleel S/O Allaha Baksh vs Manikrao S/O Nagamurtheppa ...
2021 Latest Caselaw 6306 Kant

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          IN THE HIGH COURT OF KARNATAKA
                 KALABURAGI BENCH

       DATED THIS THE 16TH DAY OF DECEMBER, 2021

                        BEFORE

        THE HON'BLE MR.JUSTICE M.G.S.KAMAL


              MFA.No.200372/2016 (CPC)


Between:
MD.JALEEL S/O ALLAHA BAKSH
AGE 45 YEARS, OCC: AGRICULTURE
R/O YADGIRI AND MUMBAI
NOW AT PRESENT RESIDING AT
MOLKERA VILLAGE, TQ:HUMNABAD,
DIST:BIDAR - 585330.

                                       ... APPELLANT

(BY SRI. J AUGUSTINC., ADVOCATE)

And:

1 . MANIKRAO S/O
   NAGAMURTHEPPA POTDAR
   AGE 66 YEARS, OCC:AGRICULTURE
   R/O H.NO.4-601/71/B/11,
   MANJUNATH KRUPA
   MAHATHMA BASAVESHWAR NAGAR,
   (M.B.NAGAR) EXTENSION,
   KALABURAGI - 585 105.

2 . MD. MANSOOR AHMED,
   S/O BASHEER AHEMAD
                         2




  AGE 46 YRS, OCC:AGRICULTURE
  R/O YADGIRI TQ & DIST:YADAGIRI,
  NOW AT PRESENT RESIDING AT
  MOLKERA VILLAGE,
  TQ:HUMNABAD DIST.BIDAR - 585 330.

3 . SIDDARAMAPPA S/O SANGAPPA LADDE
   AGE 67 YRS, OCC:AGRICULTURE
   MOLKERA VILLAGE, TQ:HUMNABAD
   DIST:BIDAR 585330.
   NOW RESIDING AT
   MAHANTHA SAMITHI OFFICE
   KALABURGI - 585101.


                                  ... RESPONDENTS

(BY SRI. SHARANABASAPPA M. PATIL ADVOCATE FOR R1)


     THIS MISCELLANEOUS FIRST     APPEAL   IS   FILED

UNDER ORDER 43 RULE 1(r) OF CPC, PRAYING TO SET

ASIDE THE IMPUGNED ORDER DATED 05.01.2016 PASSED

ON I.A NO.1 IN O.S.NO.53/2015 BY THE SENIOR CIVIL

JUDGE AT HUMNABAD, VIDE ANNEXURE-G


     THIS MFA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:-
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                        JUDGMENT

The learned counsel for the appellant files a memo

seeking dismissal of the appeal as having become

infructuous.

The memo is taken on record.

Accordingly, the appeal is dismissed as having

become infructuous.

Sd/-

JUDGE Mkm