Shobha vs Vasantha
2021 Latest Caselaw 6304 Kant

                           1

     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 16TH DAY OF DECEMBER, 2021

                       PRESENT

       THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR

                         AND

        THE HON'BLE MR.JUSTICE P.KRISHNA BHAT

          REGULAR FIRST APPEAL NO.833 OF 2015

BETWEEN:

1.   SHOBHA
     W/O NAGARAJU
     D/O BOREGOWDA
     AGED ABOUT 36 YEARS
     R/AT BORE ANANDUR
     YELAVALA HOBLI
     MYSOROE TALUK-573 204.

2.   SHUBA
     W/O RAMESHA
     D/O BOREGOWDA
     AGED ABOUT 34 YEARS
     R/AT JARAGANAHALLI VILLAGE
     SRINIVASA KALYANA MANTAPA
     KANAKAPURA ROAD
     BANGALORE-560 078.

                                         ...APPELLANTS
(BY SHRI HANUMANTHAPPA B.HARAVI
 GOWDAR, ADVOCATE - ABSENT)

AND:

1.   VASANTHA
     W/O BYREGOWDA
     D/O RAMEGOWDA
     AGED 32 YEARS.
                             2


2.   MANJUNATHA @ MANJUNATH
     RAMEGOWDA @ CHIKKARAMA
     AGED 30 YEARS.

3.   MADHU
     S/O RAMEGOWDA @ CHIKKARAMA,
     AGED ABOUT 28 YEARS.

4.   VARALAKSHMI
     D/O LOKESHA,
     AGED ABOUT 25 YEARS,

5.   NAGENDRA
     S/O LOKESHA,
     AGED ABOUT 23 YEARS,

RESPONDENT NOS.1 TO 5
ARE R/AT HULIKERE VILLAGE,
BELAGOLA VILLAGE,
BELAGOLA HOBLI,
SRIRANGAPATNA TALUK-577305.

6.   BOREGOWDA
     S/O LATE ANGADI SIDDEGOWDA
     AGED ABOUT 62 YEARS.

7.   RAMEGOWDA @ CHIKKARAMA
     S/O LATE ANGADI SIDDEGOWDA
     AGED ABOUT 58 YEARS.

8.   NINGEGOWDA
     S/O LATE ANGADI SIDDEGOWDA
     AGED ABOUT 56 YEARS.

9.   RAJEGOWDA
     S/O LATE ANGADI SIDDEGOWDA
     AGED ABOUT 54 YEARS.

10. BYREGOWDA
    S/O LATE ANGADI SIDDEGOWDA
    AGED ABOUT 52 YEARS,
                           3

11. LOKESHA
    S/O LATE ANGADI SIDDEGOWDA
    AGED ABOUT 42 YEARS.

      RESPONDENT NOS.6 T 11
      ARE R/AT HULIKERE VILLAGE
      BELAGOLA HOBLI,
      SRIRANGAPATNA TALUK.

12. DEVASSAI PUDUSSERY
    S/O LATE PAUL PADUSSERY
    AGED ABOUT 56 YEARS,
    R/AT DE PAUL SEMINARY
    AVARAHALLI VILALGE,
    BELAGOLA HOBLI,
    SRIRANGAPATNA.

13.   FA-VARGIS PADINTURE
      VADAKEKAR,
      S/O VARGI VIN SATIYAN,
      R/AT DE-PAUL SEMINARY,
      AVERAHALLI VILLAGE,
      BELAGOLA HOBLI,
      SRIRANGAPATNA.

14. BORAMMA
    W/O SINGEGOWDA
    AGED ABOUT 60 YEARS,
    R/AT HULIKERE VILALGE,
    BELAGOLA HOBLI,
    SRIRANGAPATNA TALUK.
                                          ...RESPONDENTS

      THIS REGULAR FIRST APPEAL IS FILED UNDER
SECTION 96, CPC PRAYING TO SET ASIDE THE JUDGMENT
AND     DECREE    ADDL.SENIOR     CIVIL     JUDGE   AT
SRIRANGAPATNA IN O.S. NO.100/2008 DATED 17.1.2015
AND CONSEQUENTLY ALLOW THIS APPEAL..
                               4

         THIS RFA COMING ON FOR ORDERS, THIS DAY,
P.S. DINESH KUMAR J, DELIVERED THE FOLLOWING:


                        JUDGMENT

There is no representation for the appellants even

when the matter is called for the second time. This appeal

is of the year 2015. Office objections are still not complied

with.

2. We find no grounds to grant further adjournment.

The appeal is dismissed for non-prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

vgh*