Bassayya S/O Rachayya vs Shivalingamma W/O Revansiddayya ...
2021 Latest Caselaw 6217 Kant

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       IN THE HIGH COURT OF KARNATAKA
               KALABURAGI BENCH

  DATED THIS THE 15TH DAY OF DECEMBER, 2021

                     BEFORE

      THE HON'BLE MR.JUSTICE M.G.S.KAMAL

              RSA No.200437/2019

BETWEEN

BASSAYYA S/O RACHAYYA
AGE: 51 YRS, OCC: AGRICULTURE,
R/O: ANAKASUGUR, TQ: SHAHAPUR,
NOW RESIDING AT VILLAGE DORANHALLI,
TQ: SHAHAPUR, DIST: YADGIRI.
                                        ...APPELLANT

(BY SRI GANESH NAIK, ADVOCATE)

AND

SHIVALINGAMMA
W/O REVANSIDDAYYA HIREMATH
AGE: 71 YEARS, OCC: HOUSE-HOLD,
R/O: VILLAGE DORANHALLI,
TQ: SHAHAPUR, DIST: YADGIRI.
                                      ...RESPONDENT

     THIS APPEAL IS FILED UNDER SECTION 100 OF CPC
PRAYING TO ALLOW THE APPEAL AND SET ASIDE THE
JUDGMENT AND DECREE DATED 12.02.2019 PASSED BY
THE   SENIOR   CIVIL    JUDGE  AT   SHAHAPUR    IN
R.A.NO.26/2017 AND CONFIRMING IN O.S.NO.120/2014
JUDGMENT AND DECREE PASSED BY THE PRL. CIVIL
JUDGE AND JMFC AT SHAHAPUR DATED 17.06.2017.
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     THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:-

                       JUDGMENT

The learned counsel for the appellant files a memo

seeking withdrawal of the appeal.

The memo is taken on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

Srt