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Smt. Indira vs Mr.Suresh Kumar Ramsisaria
2021 Latest Caselaw 6023 Kant

Citation : 2021 Latest Caselaw 6023 Kant
Judgement Date : 13 December, 2021

Karnataka High Court
Smt. Indira vs Mr.Suresh Kumar Ramsisaria on 13 December, 2021
Bench: P.S.Dinesh Kumar, P.Krishna Bhat
                              1




IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 13TH DAY OF DECEMBER, 2021

                         PRESENT

     THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR

                            AND
      THE HON'BLE MR. JUSTICE P. KRISHNA BHAT

      REGULAR FIRST APPEAL NO. 1657 OF 2015 (MON)

BETWEEN :
1.     SMT. INDIRA
       W/O. MR. M.A. VENKAT
       PROPRIETRIX
       AGED ABOUT 48 YEARS
       M/S. ARUTHJYOTHI WOVEN BAG INDUSTRIES
       HAVING OFFICE AT:
       NO.55-E, ASHTALAKSHMI APARTMENTS
       1ST AVENUE, 100 FEET ROAD
       ASHOK NAGAR
       CHENNAI-600 083.

2.     MR. M.A. VENKAT
       GENERAL MANAGER
       AGED ABOUT 55 YEARS
       M/S. ARUTHJYOTHI WOVEN BAG INDUSTRIES
       HAVING OFFICE AT:
       NO.55-E ASHTALAKSHMI APARTMENTS
       1ST AVENUE, 100 FEET ROAD, ASHOK NAGAR
       CHENNAI-600 083.                     ...APPELLANTS

[BY SHRI. M.S. NAGARAJA, ADVOCATE (ABSENT)]


AND :
1.     MR. SURESH KUMAR RAMSISARIA
       S/O. BASUDEO RAMSISARIA
       AGED ABOUT 45 YEARS
                               2




      PROPRIETOR
      M/S. SHYAM PLASTICS CONSULTANTS
      37/12-1, ARCHANA COMPLEX
      4TH CROSS, LALBAGH ROAD
      BENGALURU-560 027.

      ALSO HAVING AN OFFICE AT:
      NO.6, 1ST CROSS STREET
      SYLBAN LODGE COLONY
      KILPAUK, CHENNAI-600 010.

2.    UNION BANK OF INDIA
      BRANCH AT:
      T. NAGAR BRANCH
      NO. 96, G.N. CHETTY ROAD
      CHENNAI-600 017
      (REPRESENTED BY THE CHIEF MANAGER
      AND AUTHORIZED SIGNATORY)

3.    THE SOUTH INDIAN BANK LTD.
      CTS NO. 11, 1ST FLOOR
      KEMPEGOWDA-MAHARAJA COMPLEX
      K.G. ROAD
      BENGALURU-560 009
      REP BY ITS MANAGER.

4.    THE TAMIL NADU MERCANTILE BANK LTD.
      BANGALORE CITY BRANCH
      19-F, ABHINAY THEATRE COMPLEX
      B.V.K. IYENGAR ROAD
      BANGALORE-560 009.
      REP BY ITS MANAGER.                 ...RESPONDENTS

(BY SHRI. PARASMAL B, ADVOCATE FOR R1)


      THIS RFA IS FILED UNDER SECTION 96 OF CPC, FILED
AGAINST THE JUDGMENT AND DECREE DATED 12.8.2015 PASSED IN
OS.NO. 5661/2009 ON THE FILE OF THE XIX ADDL. CITY CIVIL AND
SESSIONS JUDGE, BANGALORE CITY, DECREEING THE SUIT FOR
RECOVERY OF MONEY.

      THIS  RFA  COMING    ON   FOR    ORDERS  THIS    DAY,
P.S. DINESH KUMAR J, DELIVERED THE FOLLOWING:-
                             3




                      JUDGMENT

This appeal is of the year 2015. There is no

representation on behalf of the appellants. Hence, appeal

is dismissed for non-prosecution.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

Yn

 
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