Lakhpati Kumar Saw vs The State Of Jharkhand Through The ...
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Jharkhand High Court

Lakhpati Kumar Saw vs The State Of Jharkhand Through The ... on 24 March, 2026

Author: Rajesh Shankar

Bench: Rajesh Shankar

                                                         Neutral Citation No. 2026:JHHC:8264-DB




                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            W.P. (PIL) No. 6518 of 2025
                Lakhpati Kumar Saw, Age 44 years, Son of Mouji Lal Saw, Resident
                of New Karamtoli, P.O.- Morabadi, P.S. Lalpur, District - Ranchi
                (Jharkhand).                               ...      ...    Petitioner
                                        Versus
                1. The State of Jharkhand through the Secretary, Urban Development
                   and Housing Department, Government of Jharkhand, Project
                   Building, 4th Floor, Dhurwa, P.O. and P.S. Dhurwa, District -
                   Ranchi.
                2. The Election Commissioner, Jharkhand State Election
                   Commission, Nirwachan Bhawan, New Market Chowk, Ratu Road,
                   Ranchi, P.O. GPO, P.S. Kotwali and District - Ranchi (Jharkhand).
                                                                  ...   Respondents
                                        ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner: Mr. Samrat Sinha, Advocate Ms. Ankita Toppo, Advocate For the State: Mr. Piyush Chitresh, A.C. to A.G. For the JSEC: Mr. Sumeet Gadodia, Advocate Mrs. Shilpi Sandil Gadodia, Advocate Mr. Prakhar Harit, Advocate Mr. Anish Lal, Adv

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02/Dated: 24.03.2026

1. Learned counsel for the petitioner, on instructions, seeks leave

to withdraw this petition, since the election process is already

concluded.

2. Accordingly, leave is granted to withdraw this petition and this

petition is disposed of as withdrawn. No costs.

(M. S. Sonak, C.J.)

(Rajesh Shankar, J.) March 24, 2026 N.A.F.R. Manoj/ Sharda/Cp.2 Uploaded on 24.03.2026