[Cites 1, Cited by 0]
Jharkhand High Court
Principal vs Shiv Kumar Pal Son Of Late Mangal Pal on 18 March, 2026
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
2026:JHHC:7417
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No. 437 of 2010
Principal, Carmel School, Samlong P.O. & P.S. Namkum, District
Ranchi namely M. Alzira Principal residing at Carmel Convent
Samlong P.O. & P.S. Namkum District Ranchi ....... Petitioner
Versus:
1. Shiv Kumar Pal son of Late Mangal Pal
2. Abhimanyu Mahto son of Late Ram Mahto
3. Rashmi Tiru wife of late Manoj Kumar Tiru
4. Brijnandan Singh son of Khyali Singh
5. Ashok Ram son of late Mohan Ram
6 Praveen Singh son of R.B. Singh
7 Sanjeet Kumar son of S.N. Singh
8. Dayal Mahto son of Ram Briksh Mahto
All residing at Village Samlong - Lowadih, P.O. & P.S. Namkum
District- Ranchi. ..... Respondents
With
W.P. (C) No. 434 of 2010
Principal, Carmel School, Bokaro Thermal P.O. & P.S. Bokaro Thermal
District- Bokaro namely Carmine Marie Principal residing at Carmel
Convent, Bokaro Thermal P.O. & P.S. Bokaro Thermal District-Bokaro
..... Petitioner
Versus
1 Munna Sao son of Bhutuk Sao resident of village Govindpur Bazar
Tand P.O & P.S Bokaro Thermal District- Bokaro,
2. State of Jharkhand through Director, Secondary Education,
Government of Jharkhand, Project Bhawan, Dhurwa, Ranchi.
3. Deputy Commissioner, Bokaro.
4. District Education Officer, Bokaro ... Respondents.
With
W.P. (C) No. 435 of 2010
Principal, Carmel School, Digwadih, P.O. & P.S. F.R.I. Dhanbad through
Sister Maria Kirti Principal residing at Carmel Convent, Digwadih, P.O.
& P.S.-F.R.I. Dhanbad District- Dhanbad. ... Petitioner
Versus
1. Satpal Singh Broka fathers name not known to the petitioner resident
of H.G. Mazumdar Road Purana Bazar, P.O.& P.S. Bank More District
Dhanbad
2. State of Jharkhand through Director, Secondary Education,
Government of Jharkhand, Project Bhawan, Dhurwa, Ranchi.
3. Deputy Commissioner, Dhanbad
4. District Education Officer, Dhanbad .... Respondents
With
W.P. (C) No. 436 of 2010
Principal, Carmel School, Bokaro Thermal P.O. & P.S. Bokaro Thermal
District- Bokaro through Carmine Marie Principal residing at Carmel
Convent, Bokaro Thermal P.O. & P.S. Bokaro Thermal District- Bokaro
.... Petitioner
versus:
1 Devendra Prasad Singh son of late Gaya Singh resident of E-11, New
1
2026:JHHC:7417
Colony DVC Bermo Mines, P.O. Bermo, P.S. Gandhi Nagar, District -
Bokaro
2. State of Jharkhand through Director, Secondary Education,
Government of Jharkhand, Project Bhawan, Dhurwa, Ranchi.
3. Deputy Commissioner, Bokaro.
4. District Education Officer, Bokaro. ... ... Respondents
With
W.P. (C) No. 438 of 2010
Principal, Carmel School, Dhanbad, Opposite Circuit House, P.O. & P.S.
Jharudih Dhanbad, through Margret Marry, Principal residing at Carmel
Convent, Opposite Circuit House, P.O. & P.S. Jharudih Dhanbad.
Versus
1. Shri Narayan Singh, son of not known to the petitioner, Residing at -
C-5, Amrapali Apartments, P.O. -G.P.O., P.S. - Sadar, District - Dhanbad
2. State of Jharkhand through Director, Secondary Education,
Government of Jharkhand, Project Bhawan, Dhurwa, Ranchi.
3. Deputy Commissioner, Dhanbad.
4. District Education Officer, Dhanbad. .... Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
------
For the Petitioners : Mr. Alok Lal, Advocate.
For the Respondents : M/s. Anuj Kumar, Micky Kumari,
Mr. Manoj Kumar, Mr. Rakesh Roy, Mr.
Indrajit Sinha, Sanjoy Kr. Pandey,
(Advocates in respective cases)
------
18/18.03.2026 Mr. Alok Lal, learned counsel appearing for the petitioners on
instruction seeks permission to withdraw these petitions with liberty to
file AC(SB) as the cases are arising out of Jharkhand Education
Tribunal Act and the appeal will lie.
2. Learned counsel appearing for the respondents appearing in
respective cases have got no objection.
3. In view of the above, these petitions are dismissed as withdrawn
with the aforesaid liberty.
(Sanjay Kumar Dwivedi, J.)
18.03.2026
R.Kumar
