Central Coalfields Limited vs Umesh Kumar Gupta And Others
2026 Latest Caselaw 554 Jhar

Jharkhand High Court

Central Coalfields Limited vs Umesh Kumar Gupta And Others on 30 January, 2026

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                     F.A. No. 4 of 2014

                   Central Coalfields Limited, Ranchi ...       ...     Appellant
                                            Versus
                   Umesh Kumar Gupta and Others ... ...            ...    Respondents
                                            With
                                       F.A. No. 5 of 2014

                   Union of India through Chief of Revenue, Central Coalfields Limited
                                                         ...    ...      Appellant
                                            Versus
                   Soharai Manjhi and Others      ...            ... Respondents
                                            With
                                      F.A. No. 6 of 2014

                   Union of India through Chief of Revenue, Central Coalfields Limited
                                                         ...    ...      Appellant
                                            Versus
                   Chandmuni Devi and Others ...                 ... Respondents
                                            With
                                      F.A. No. 7 of 2014

                   Union of India through Chief of Revenue, Central Coalfields Limited
                                                        ...     ...      Appellant
                                           Versus
                   Parwati Devi and Another       ...            ... Respondents

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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellants : Ms. Swati Shalini, A.C. to Mr. A.K. Das Mr. Kanishka Deo, A.C. to Mr. A.K. Das ( In all cases) For the Resp. No. 2 : Mr. P.P.N. Roy, Senior Advocate : Ms. Sakshi Charu, Advocate : Miss Kavita Kumari, Advocate (In F.A. No. 7 of 2014) For the Respondent : Mr. B.R. Rochan, Advocate (F.A. No. 7 of 2014)

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19/30.01.2026 Hearing of these cases have commenced.

2. Post these cases for further hearing on 03.02.2026 to be taken up at 4 P.M.

(Anubha Rawat Choudhary, J.) Binit