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Gupteshwar Singh @ Gupta Singh vs The State Of Jharkhand
2026 Latest Caselaw 515 Jhar

Citation : 2026 Latest Caselaw 515 Jhar
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Jharkhand High Court

Gupteshwar Singh @ Gupta Singh vs The State Of Jharkhand on 30 January, 2026

Author: Rongon Mukhopadhyay
Bench: Rongon Mukhopadhyay
   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    Cr. A. (DB) No. 219 of 2024
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Gupteshwar Singh @ Gupta Singh, aged about 56 years son of Late Ram Sarikha Singh, resident of village-Naugarha, P.O. & P.S.-Bishrampur, District-Palamau. ... ... Appellant Versus The State of Jharkhand ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mr. Jitendra S. Singh, Advocate For the State : Mr. Sanjay Kumar Srivastava, APP

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th Order No. 12/ Dated: 30 January, 2026

I.A. No. 1409 of 2026

1. Heard Mr. Jitendra S. Singh, learned counsel for the appellant and

learned A.P.P.

2. This interlocutory application has been preferred by the appellant

for extending the provisional bail which was granted to the appellant on

06.08.2025 and extended further till 06.02.2026.

3. It has been submitted by learned counsel for the appellant that the

treatment of the mother of the appellant who is aged about 93 years is

still continuing in PGI, Chandigarh. It has been stated that though the

Doctors have suggested for renal transplantation but considering the age

of the mother of the appellant, at the present moment, she is on dialysis.

4. On consideration of the aforesaid facts, the provisional bail which

was extended vide order dated 05.12.2025 in I.A. No. 15749 of 2025 is

extended for a further period of 45 days from today. The appellant is

directed to surrender before the learned trial Court on or before 18th

March, 2026.

5. Let this case be listed on 24th March, 2026, by which date, a

supplementary affidavit shall be filed annexing the copy of the surrender certificate.

6. Let a copy of this order be sent through F.A.X.

7. The aforesaid I.A. stands disposed of.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.)

30.01.2026 Basant Uploaded on 05.02.2026

 
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