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Santanu Kumar Chandra vs The State Of Jharkhand & Ors
2026 Latest Caselaw 201 Jhar

Citation : 2026 Latest Caselaw 201 Jhar
Judgement Date : 14 January, 2026

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Jharkhand High Court

Santanu Kumar Chandra vs The State Of Jharkhand & Ors on 14 January, 2026

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       W.P. (C) No. 7296 of 2025
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Santanu Kumar Chandra ... Petitioner Versus The State of Jharkhand & Ors. ... Respondents

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Petitioner : Mr. Binod Singh, Advocate For the State : Mr. Rajiv Ranjan, A.G. For the SEC : Mr. Sumeet Gadodia, Advocate

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04/Dated: 14th January, 2026

1. Heard arguments.

2. Reserved for Judgment.

(M.S. Sonak, C.J.)

(Sujit Narayan Prasad, J.)

14th January, 2026 Birendra/Samarth

 
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