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Sandeep Pramanik vs Jyotsna Paramanik
2026 Latest Caselaw 129 Jhar

Citation : 2026 Latest Caselaw 129 Jhar
Judgement Date : 8 January, 2026

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Jharkhand High Court

Sandeep Pramanik vs Jyotsna Paramanik on 8 January, 2026

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
           IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      F.A. No. 123 of 2022
                                                   -----

Sandeep Pramanik ... ... ... Appellant

Versus Jyotsna Paramanik ... ... ... Respondent

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant :Mr. Kalyan Banerjee, Advocate For the Respondent :Mr. Anjani Kumar, Advocate

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Order No.13/Dated 08th January, 2026

1. Argument is concluded.

2. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

08.01.2026 Umesh/Abhishek

Page 1

 
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