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Radha Kumari vs The State Of Jharkhand & Another ... ...
2026 Latest Caselaw 996 Jhar

Citation : 2026 Latest Caselaw 996 Jhar
Judgement Date : 11 February, 2026

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Jharkhand High Court

Radha Kumari vs The State Of Jharkhand & Another ... ... on 11 February, 2026

Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              Criminal Revision No. 897 of 2023
               Radha Kumari                                      ... Petitioner
                                         -Versus-
               The State of Jharkhand & another                  ... Opposite Parties
                                               -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

-----

For the Petitioner : Mr. Raj Nandan Chatterjee, Advocate For the State : Mr. Vijoy Kumar Sinha, A.P.P. For O.P. No.2 : Mr. Suraj Singh, Advocate

-----

06/11.02.2026 With consent of the parties, let this matter be sent for mediation in

light of "Mediation for the Nation Drive 2.0".

(Sanjay Kumar Dwivedi, J.) Dated: 11th February, 2026 Ajay/

 
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