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Jharkhand High Court
Nirmal Kumar vs The State Of Jharkhand Through The ... on 9 February, 2026
Author: Ananda Sen
Bench: Ananda Sen
2026:JHHC:3337
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No.2415 of 2021
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1.Nirmal Kumar, S/o Late Ramdeni Ram, R/o Village- Dali, P.O. Kosiara, P.S.
Haidarnagar, District- Palamau (Jharkhand)
2. Surendra Ram, Son of Sita Ram, Resident of Village and P.O.-Kamgarpur, P.S.-
Hussainabad, District-Palamau (Jharkhand).
3. Bihari Rajak, Son of Bhulu Rajak, Resident of Baur, P.O.-Jakhim, P.S.-Rafiganj,
District-Aurangabad (Bihar).
4. Surendra Kumar, Son of Sukhdeo Ram, Resident of Village and P.O.-Karhasi,
P.S.-Natwar, District-Rohtas (Bihar).
5. Binod Kumar Ram, Son of Jaigovind Ram, Resident of Village-Bhudwa, Р.О.-
Belhat, P.S.-Kandi, District-Garhwa (Jharkhand).
6. Kailash Ram, Son of Jagdish Ram, Resident of Village-Ghorhabasa, P.O. and
P.S.-Beldor, District-Khagaria (Bihar).
7. Umesh Kumar Paswan, Son of Raghu Paswan, Resident of Village-Patrakhurd,
P.O.-Jhargara, P.S.-Hussainabad, District-Palamau (Jharkhand).
8. Anil Kumar, Son of Sheopujan Ram, Resident of Village-Kharharia, P.O.-
Deokhota, P.S.-Karhagar, District-Rohtas (Bihar).
9. Gyan Prakash Das, Son of Vinay Das, Resident of Village-Roh, P.O. and P.S.-
Roh, District-Nawada (Bihar).
10. Ram Lal Ram, Son of Raghu Ram, Village-Jamua Tola, Amahi, P.O.-
Kamgarpur, P.S.-Hussainabad, District-Palamau (Jharkhand).
11. Udeshwar Ram, aged about 50 years, Son of Ghuran Ram, Resident of Village-
Marhatola, Bhatodia, P.O.-Boldih, Jagdishpur, P.S.-Hussainabad, District-Palamau
(Jharkhand).
12. Dipnarayan Singh, Son of Briksh Singh, Resident of Village-Shankarpur, P.O.-
Sinduria Karma, P.S.-Barun, District-Aurangabad (Bihar).
13. Maheshwar Narayan Lal, Son of Bishnudeo Narayan Lal, Resident of Village
and P.O.-Pansa, P.S.-Haidar Nagar, District-Palamau (Jharkhand).
14. Vijay Choudhary, Son of Jeut Ram, Resident of Village-Sewahi, P.O.-Sewahi,
P.S.-Tillothu, District-Rohtas (Bihar).
15. Abdul Rahim, Son of Abdul Rahman, Resident of Village-Haidarnagar, P.O.
and P.S.-Haidarnagar, District-Palamau (Jharkhand).
16. Yogendra Prasad, Son of Sheodas Ram, Resident of Village-Balma, P.O.-Babu
Amona, (Bihar). P.S.-Daudnagar, District-Aurangabad (Bihar)
17. Rajendra Kumar, Son of Madhuban Ram, Resident of Village and P.O.-Ratnad,
P.S.-Agiaon, District-Bhojpur (Bihar).
18. Kamarjabi Khatun, Wife of Syed Farul Islam, Resident of Village-Kila Road,
Japala, P.O.-Japala, P.S.-Hussainabad, District-Palamau (Jharkhand).
19. Sanjay Kumar Paswan, Son of Dharikshan Ram, Resident of Village-
Dharharapur, P.O.-Arrah, P.S.-Agiaon, District-Bhojpur (Bihar).
20. Shankar Ram, Son of Lakshman Ram, Resident of Village-Sinduria, P.O.-
Kushanarayanpur, P.S.-Hussainabad, District- Palamau (Jharkhand).
21. Yashwant Kumar, Son of Rameshwar Choudhary, Resident of Village-
Barwadih, P.O.-Karimandih, P.S.-Mohamadganj, District-Palamau (Jharkhand)
22. Vijay Ram, Son of Deonarayan Ram, Resident of Village-Patarkala, P.O.-
Jhargara, P.S.-Hussainabad, District-Palamau (Jharkhand).
23. Diwakar Kumar, Son of Nawal Prasad, Resident of Village-Mojafara Bardih,
Р.О.-Bardih, P.S.-Islampur, District-Nalanda (Bihar).
24. Rajnandan Ram, Son of Sita Ram, Resident of Village-Kusuadeori Road, P.O.-
Cement Factory, Japla, P.S.-Hussainabad, District-Palamau (Jharkhand).
25. Awadhesh Ram, Son of Saguni Ram, Resident of Village-Sarhu, P.O.-Bilaspur,
P.S.-Haidarnagar, District-Palamau (Jharkhand).
26. Anil Kumar Ram, Son of Ram Bilas Ram, Resident of Village-Aurian, P.O.-
Kajhai, P.S.-Sanjhaul, District-Rohtas (Bihar).
27. Sunil Kumar, Son of Faujdar Prasad, Resident of Sakroli Kathrain, P.S.-
Kochas, District-Rohtas (Bihar).
28. Ganga Bisun Paswan, Son of Anandi Paswan, Resident of Village-Gaura,
P.O.-Kaliachak, P.S.-Hilsa, District-Nalanda (Bihar).
.... Petitioner(s).
Versus
1 The State of Jharkhand through the Director, School Education and Literacy
Department (Primary Education), Government of Jharkhand, Project Building,
Dhurwa, P.O.-Dhurwa, P.S.-Jagnnathpur, District-Ranchi (Jharkhand)
2.District Superintendent of Education (D.S.E.), Palamau, P.O. and P.S.-
Daltonganj, District-Palamau (Jharkhand).
3. The Treasury Officer, Palamau, P.O. and P.S.-Daltonganj, District-Palamau
(Jharkhand).
4. The Headmaster-cum-Drawing and Disbursing Officer, Government Middle
School, Hussainabad, P.O. and P.S.-Hussainabad, District-Palamau (Jharkhand).
... Opp. Party(s)
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CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Shree Krishna Pandey, Advocate
Mr. Niladri S. Mukharjee, Advocate
Md. Ashraf Ansari, Advocate
For the Resp-State : Mr. Kishore Kr. Singh, S.C.-V
.........
05/ 09.02.2026: Learned counsel for the petitioners submits that grievance of the
petitioner has been redressed.
2. Prayer is allowed.
3. Since the grievance of the petitioners have been redressed
accordingly, the instant writ petition is disposed of as infructuous.
(ANANDA SEN, J.)
09th February, 2026
R.S./
Uploaded on 10.02.2026
