Court On Its Own Motion vs The State Of Jharkhand And Others
2026 Latest Caselaw 874 Jhar

Jharkhand High Court

Court On Its Own Motion vs The State Of Jharkhand And Others on 9 February, 2026

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    W.P.(PIL) No.1073 of 2014
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Court on its Own Motion Versus The State of Jharkhand and others ... ... Respondents

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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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Amicus Curiae : Mr. Abhay Prakash, Advocate For the State : Ms. Sunita Kumari, AC to Sr.SC-II For the TVNL, HCL, : Mr. Anoop Kumar Mehta, Advocate; UML & BCCL Mr. Pratyush, Advocate;

Mr. Praveen Tirkey, Advocate; Mr. Shubham Malviya, Advocate For Resp. Nos. 7, 8 & 39 : Mr. Prashant Pallav, ASGI;

Ms. Shivani Jaluka, AC. to ASGI For Resp. 9, 34 & 35 :Mr. Srijit Choudhary, Advocate;

Mr. Aayush Ojha, Advocate;

Ms. Tanya Rai, Advocate For Resp. Nos. 11 & 12 : Mr. Sumeet Gadodia. Advocate;

Mrs. Shilpi Sandil Gadodia, Advocate; Ms. Shruti Shekhar, Advocate; Ms. Nidhi Lall, Advocate For Resp. Nos. 13, 24, : Mr. Indrajit Sinha, Advocate 25, 30, 31, 323, 36, 37, Mr. Bibhash Sinha, Advocate 38, 40 and 41 Mr. Ajay Kumar Sah, Advocate Mr. Ankit Vishal, Advocate For Resp. No. 16 : Mr. Vijay Kumar Roy, Advocate For Resp. No.26-BHL : Mr. Chitranjan Kumar Jha, Advocate;

Mr. Pratyush Kumar Jha, Advocate; Mr. T.K Mahato, Advocate For Resp. No.27/JNAC : Mr. Suvendu Jaipuriar, Advocate

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th Order No.62/Dated: 9 February, 2026

1. Learned Amicus Curiae has submitted that most of the parties have

filed their respective affidavits but some of the respondents have not

complied with the parameters in term of the observation made by the

Committee in its report. He has further submitted that he needs two

weeks' time to go through the affidavits.

2. List this case on 10.3.2026.

3. In the meantime, the parties who have not filed their affidavit(s) are directed to file the same.

(Sujit Narayan Prasad, J.)

Date: 9th February, 2026 (Arun Kumar Rai, J.) KNR/