Citation : 2026 Latest Caselaw 856 Jhar
Judgement Date : 9 February, 2026
2026:JHHC:3329
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 6049 of 2025
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1. Yudhishthir Goswami aged about 50 years Son of: Shyam Lal
Goswami Resident of: Vill+P.O.+P.S:Balidih, District:Bokaro,
State: Jharkhand-827014
2. Juliana Hansdak aged about 40 years W/o: Narayan Chandra
Murmu Resident of: Vill+POGhatiyari, P.S: Sundarpahari
District:Godda, State: Jharkhand-814156
3. Vijay Kumar aged about 49 years Son of: Babun Ravidas
Resident of: Vill-Behradih, P.O.-Pathaldiha P.S: Koderma
District: Koderma, State: Jharkhand-825410
4. Shalini Kumari aged about 38 years W/o: Birendra Bhagat
Resident of: Vill-Bejwali, P.O.-Bhatkhijri P.S:Lohardaga District:
Lohardaga, State: Jharkhand-835302
5. Md. Shah Alam aged about 44 years Son of: Late Md Salim
Resident of: Vill-Nmudag, P.O.+ P.S:Manika District:Latehar,
State: Jharkhand-822126
6. Md Isteyak Alam, aged 41 years, son of Md. Satar Ansari,
resident of Vill-Kelhar, P.O.+ P.S: Patan District: Palamu, State:
Jharkhand.
7. Mohammad Mohsin aged about 42 years Son of: Sheikh Ghulam
Nezamuddin Resident of: At-Quila Road, Hussainabad, P.O.-
Japla P.S: Hussainabad District: Palamu, State: Jharkhand-
822116
8. Gulnaz Khatoon, aged 41 years. W/o: Toufik Ansari. Resident
of: At-Ward No. 08, Vill+PO-Kurse, P.S.: Lohardaga. District:
Lohardaga, State: Jharkhand-835302
9. Kumari Kiran aged about 43 years W/o: Babulal Sao Resident
of: At-Jamribakaspura, P.O.-Peltol Kalan P.S:Rajpur
District:Chatra, State: Jharkhand-825408
10. Amit Kumar aged about 37 years Son of: Baldeo Prasad
Resident of: Vill-Churchu, P.O.-Ichak P.S:Sadar
District:Hazaribag. State: Jharkhand-825402.
11. Mangra Tudu aged about 38 years Son of: Shikhar Tudu
Resident of: Vill-Bagdaha, P.O.-Shikharjee P.S:Madhuban
District:Giridih, State: Jharkhand-825329
12. Dileep Kumar Nayak aged about 39 years Son of: Ranthu Dayal
Nayak Resident of: Vill-Nayatand, P.O.-Gosain Baliya P.S:
Barkagaon District: Hazaribagh, State: Jharkhand-825311
13. Chandradeep Paswan aged about 42 years Son of Lagnu
Paswan Resident of: Vill+ P.O.-Chakla P.S:Chandwa District:
Latehar, State: Jharkhand-829203
14. Bipin Kumar aged about 40 years S/o: Rammohan Mahto R/o:
Vill-Sarla Kalan PO-Sangrampur PS-Gola, Dist- Ramgarh State-
Jharkhand-829110
15. Baijnath Paswan aged about 49 years Son of: Mahabir Dusadh
Resident of: Vill-Darjichak, P.O.-Rampur P.S: Chouparan
District: Hazaribag, State: Jharkhand-825406
16 Brihaspati Kumar Majhi aged about 40 years Son of: Late Kiriti
Kumr Majhi Resident of: Vill Kumardih, P.O.-Jhalbarda P.S:
Chandankiyari District: Bokaro, State: Jharkhand-828134
17. Sitaram Rabidas, aged 56 years, son of Late Basit Rabidas, R/o
Vill+PO Barkipona, PS-Rajrappa District-Ramgarh, State-
Jharkhand-825101.
18. Nutan Kumar aged about 39 years Son of: Ramcharitra Prasad
Resident of: Vill+ P.O.-Chak P.S:Manatu District: Palamu, State:
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2026:JHHC:3329
Jharkhand-822123
19. Digambar Mahto aged about 41 years Son of: Late Ratan Mahto
Resident of: Vill-Peraidih, P.O.-Janumpiri, P.S:Tamar,
District:Ranchi, State: Jharkhand-835225
20. Rajiv Kumar aged about 44 years Son of: Rama Vallabh
Upadhyay Resident of: Vill+PO-Jori, P.S: B.N Jori District:
Chatra, State:Jharkhand-825403
21. Prakash Kumar Bakshi @ Prakash Kumar aged about 53 years
Son of: Sarveshwar Prasad Bakshi Resident of: At+PO+PS-
Gola, District: Ramgarh, State: Jharkhand-829110
22. Santosh Singh aged about 48 years Son of: Badri Narayan
Singh Resident of: Vill-Barsotiyabar PO+PS-Koderma, District:
Koderma, State: Jharkhand-825410
23. Amit Kumar Sonu aged about 42 years S/o: Late Sushil Kumar
Sahu R/o: At-Friends Colony, Near Subham General Store,
Lower Compound, PO+PS-Lalpur, Dist-Ranchi, Burdwan
State-Jharkhand-834001
24. Mamta Minj aged about 41 years D/o: Theodor Minj R/o: Vill-
Bara Ghaghra, PO+PS-Doranda Dist-Ranchi State Jharkhand-
834002
25. Binod Kumar aged about 47 years S/o: Ruplal Pandit R/o:
Vill+PO-Roshna Tunda, PS- Nimiyaghat Dist-Giridih State-
Jharkhand-825167.
26. Anil Kumar Pathak aged about 48 years S/o: Dayanand Pathak
R/o: AT-Bahera PO+PS- Balumath Dist-Latehar State-
Jharkhand-829202.
27. Upendra Mahto aged about 50 years S/o: Pushnath Mahto R/o:
Vill-Huhuwa PO-Kaitha, PS- Ramgarh Dist- Ramgarh State-
Jharkhand-829122.
28. Umesh Kumar Mahto aged about 40 years S/o: Lalbabu Mahto
R/o: Vill+PO- Kumhardaga PS-Gola, Dist-Ramgarh State-
Jharkhand-829110.
29. Sushil Kumar aged about 40 years S/o: Late Kishun Mahto R/o:
Vill-Chetar PO-Gosa, PS- Ramgarh Dist- Ramgarh State-
Jharkhand-829122
30. Tuleshwar Kumar aged about 48 years S/o Arath Mahto R/o:
Vill-Priyatu PO-Potamdaga, PS- Rajrappa Dist- Ramgarh State-
Jharkhand-825101.
31. Rajni Beck aged about 45 years D/o: John Beck R/o: Vill-Bara
PO-Marangloiya, PS-Balumath Dist-Latehar State-Jharkhand-
829202.
32. Agnes Kerketta aged about 38 years D/o: John Kerketta R/o:
Vill-Vijaypur PO-Kottam, PS- Garu Dist- Latehar State-
Jharkhand-829204
33. Bimla Xalxo aged about 43 years D/o: Late Danial Xalxo R/o:
Vill-Bijaypur PO-Kottam, PS- Garu Dist- Latehar State-
Jharkhand-829204
34. Sukhlal Oraon aged about 44 years S/o: Late Bombra Oraon
R/o: Vill+ PO-Murpa, Bhageya, PS- Balumath Dist- Latehar
State-Jharkhand
35. Anima Xalxo aged about 48 years D/o: Late Dhansai Xalxo R/o:
At-Bahera toli PO-Rajdanda, PS- Mahuadanr Dist- Latehar
State-Jharkhand-822119
36. Reema Rose Xaxa aged about 35 years D/o: Manuel Xaxa R/o:
Vill-Hami Mahua Toli PO-Hami, PS- Mahuadanr Dist- Latehar
State Jharkhand-822119
37. Sandeep Oraon aged about 44 years S/o: Ladhu Oraon R/o:
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2026:JHHC:3329
Vill-Bejwali PO-Bhatkhijri, PS+Dist- Lohardaga State-
Jharkhand-835302
38. Sartu Oraon aged about 35 years S/o: Dahru Oraon R/o: Vill-
Dhamnatanr PO-Saradhu PS-Tandwa, Dist- Chatra State-
Jharkhand-825321
39. Md Azam aged about 55 years S/o: Md Sahab Ali R/o: Vill+PO-
PS-Sisai, Dist- Gumla State Jharkhand-835324
40. Md Naim Akhtar aged about 45 years S/o: Md Jamil Akhtar R/o:
Vill-PO- Jangalpur PS-Govindpur, Dist- Dhanbad State-
Jharkhand-828109
41. Sarita Kumari Rana aged about 44 years W/o: Sanjay Kumar
Rana R/o: Vill-Suggasar PO-Ranikhawa PS-Pachamba, Dist
Giridih State Jharkhand-815316
42. Karmdeo Oraon aged about 49 years S/o: Pragas Oraon R/o:
Vill-Pratappur, PO-Belchampa PS+Dist- Garhwa State-
Jharkhand-822124.
43. Punai Oraon aged about 42 years D/o: Biriya Oraon R/o: Vill-
Kherra PO-Shivnathpur PS-Sisai, Dist- Gumla State-Jharkhand-
835324
44. Neli Prema Chermako aged about 40 years D/o: Contantinus
Chermako R/o: At-Sidra Dhawaitoli PO+PS-Mahuadahr, Dist-
Latehar State- Jharkhand-822119.
45. Chhote Lal Saw aged about 39 years S/o: Jageshwar Saw R/o:
Vill-Beltu PO:Kandaber PS-Keredari, Dist- Hazaribag State-
Jharkhand-825311.
46. Md Ekram aged about 40 years 8/o: Md Abdul Razzaque R/o
AL+PO+PS-Markacho, Dist-Koderma State Jharkhand-825318.
47. Anil Kumar aged about 48 years S/o: Ramchadra Lohra R/o:
Vill-Umda, Telaidih PO-Baghima, PS-Palkot, Dist Gumla State
Jharkhand-825318
48. Deepak Kumar Ranjan aged about 38 years S/o: Suresh Ram
R/o: Vill-Vidyapuri, PO- Jhumri Telaiya, PS- Telaiya, Dist
Koderma State Jharkhand-825409
49. Md Perwej Hasmi aged about 52 years S/o: Md Quayoum Hasmi
R/o: At-Main Road, Latehar, Opposite Bazar School, PO-
Latehar, PS- Latehar, Dist- Latehar State- Jharkhand-829206
50. Rashid Ansari aged about 44 years S/o: Md Sabir Ansari R/o:
At-Ichak, PO- Kura, PS- Latehar, Dist- Latehar State-Jharkhand-
829206
51. Md Imran Alam aged about 45 years S/o:Late Md Izrail R/o:
Vill-Kodhansh, PO- Kaima, PS Latehar, Dist- Latehar State-
Jharkhand-829206
52. Arun Kumar Prasad aged about 40 years S/o:Nunuchand Prasad
R/o: Vill-Dhendhe, PO- Hosir, PS Gomia, Dist- Bokaro State
Jharkhand-829111.
53. Haleema Sadia aged about 43 years, S/o Md. Shamrul Haque,
R/o: Vill-Dihi, PO-Murup, PS-Latehar, Dist-Latehar, State-
Jharkhand-829206. ... ... Petitioner(s)
Versus
1. The State of Jharkhand through the Secretary, Primary
Education and Literacy Department, Ranchi having its office at
Project Building, Dhurwa, P.O. & P.S.: Jagarnathpur, District-
Ranchi (Jharkhand)-834004.
2. The Director, Primary Education and Literacy Department,
Ranchi having its office at Project Building, Dhurwa, P.O. & P.S.:
Jagarnathpur, District-Ranchi (Jharkhand)-834004.
3
2026:JHHC:3329
3. The Deputy Commissioner, Ranchi, PO, PS & Dist.: Ranchi.
4. The District Superintendent of Education, Ranchi PO, PS & Dist.:
Ranchi.
5. The Deputy Commissioner, Lohardaga, PO, PS & Dist.:
Lohardaga.
6. The District Superintendent of Education, Lohardaga PO, PS &
Dist.: Lohardaga.
7. The Deputy Commissioner, Gumla, PO, PS & Dist.: Gumla.
8. The District Superintendent of Education, Gumla PO, PS & Dist.:
Gumla.
9. The Deputy Commissioner, Simdega PO, PS & Dist.: Simdega.
10. The District Superintendent of Education, Simdega, PO, PS &
Dist.: Simdega.
11. The Deputy Commissioner, Palamu PO, PS & Dist.: Palamu.
12. The District Superintendent of Education, Palamu, PO, PS &
Dist.: Palamu.
13. The Deputy Commissioner, Latehar PO, PS & Dist.: Latehar.
14. The District Superintendent of Education, Latehar, PO, PS &
Dist.: Latehar.
15. The Deputy Commissioner, Garhwa PO, PS & Dist.: Garhwa.
16. The District Superintendent of Education, Garhwa, PO, PS &
Dist.: Garhwa.
17. The Deputy Commissioner, West Singhbhum, Chaibasa PO+PS:
Chaibasa Dist.: West Singhbhum.
18. The District Superintendent of Education, West Singhbhum,
Chaibasa, PO+PS: Chaibasa Dist.: West Singhbhum.
19. The Deputy Commissioner, East Singhbhum, Jamshedpur PO+
PS: Jamshedpur Dist.: East Singhbhum
20. The District Superintendent of Education, East Singhbhum,
Jamshedpur PO+ PS: Jamshedpur Dist.: East Singhbhum
21. The Deputy Commissioner, Dumka PO, PS & Dist.: Dumka
22. The District Superintendent of Education, Dumka, PO, PS &
Dist.: Dumka
23. The Deputy Commissioner, Jamtara PO, PS & Dist.: Jamtara
24. The District Superintendent of Education, Jamtara, PO, PS &
Dist.: Jamtara
25. The Deputy Commissioner, Sahebganj PO, PS & Dist.:
Sahebganj
26. The District Superintendent of Education, Sahebganj, PO, PS &
Dist.: Sahebganj
27. The Deputy Commissioner, Pakur PO, PS & Dist.: Pakur
28. The District Superintendent of Education, Pakur, PO, PS & Dist.:
Pakur
29. The Deputy Commissioner, Godda PO, PS & Dist.: Godda
30. The District Superintendent of Education, Godda, PO, PS &
Dist.: Godda
31. The Deputy Commissioner, Hazaribagh PO, PS & Dist.:
Hazaribagh
32. The District Superintendent of Education, Hazaribagh, PO, PS
Dist.: Hazaribagh
33. The Deputy Commissioner, Chatra PO, PS & Dist.: Chatra
34. The District Superintendent of Education, Chatra, PO, PS &
Dist.: Chatra
35. The Deputy Commissioner, Koderma PO, PS & Dist.: Koderma
36. The District Superintendent of Education, Koderma, PO, PS &
Dist.: Koderma
4
2026:JHHC:3329
37.
The Deputy Commissioner, Giridih PO, PS & Dist.: Giridih
38.
The District Superintendent of Education, Giridih, PO, PS &
Dist.: Giridih
39. The Deputy Commissioner, Dhanbad PO, PS & Dist.: Dhanbad
40. The District Superintendent of Education, Dhanbad, PO, PS &
Dist.: Dhanbad
41. The Deputy Commissioner, Bokaro PO, PS & Dist.: Bokaro
42. The District Superintendent of Education, Bokaro, PO, PS &
Dist.: Bokaro
43. The Deputy Commissioner, Deoghar PO, PS & Dist.: Deoghar
44. The District Superintendent of Education, Deoghar, PO, PS &
Dist.: Deoghar
45. The Deputy Commissioner, Khunti PO, PS & Dist.: Khunti
46. The District Superintendent of Education, Khunti, PO, PS &
Dist.: Khunti
47. The Deputy Commissioner, Ramgarh PO, PS & Dist.: Ramgarh
48. The District Superintendent of Education, Ramgarh, PO, PS &
Dist.: Ramgarh. ... ... Respondent(s)
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CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Ranjan Kumar, Advocate For the Respondent(s) : Mr. Suraj Prakash, Advocate
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th 03/ 09 February, 2026
1. Heard the parties.
2. The petitioners pray to transfer them to their choice place of posting as per the policy framed by the respondents.
3. Learned counsel appearing on behalf of the respondents submits that now the petitioners have to apply online and represent then only their case can be considered. He submits that the case of the petitioners has not been rejected but can only be considered after the petitioners fulfill all the formalities.
4. Considering the said submission, I direct the petitioners to file their application online and also represent before respondent-2 who will consider the case of the petitioners and will pass an appropriate order as per law and the policy formulated by the State after scrutinizing all the documents of the petitioners.
5. With the aforesaid observation, this writ application is disposed of.
(ANANDA SEN, J.) 09.02.2026 S.K.D/Cp-2
Uploaded on 10.02.2026
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