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Gopal Turi vs Central Coalfields Limited And Others
2026 Latest Caselaw 1497 Jhar

Citation : 2026 Latest Caselaw 1497 Jhar
Judgement Date : 24 February, 2026

[Cites 0, Cited by 0]

Jharkhand High Court

Gopal Turi vs Central Coalfields Limited And Others on 24 February, 2026

Author: Ananda Sen
Bench: Ananda Sen
                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   WP(S) No.1521 of 2024
                                             -----
                  Gopal Turi                                  ... Petitioner(s).
                                        Versus
                  Central Coalfields Limited and Others      ... Respondent(s).

                  CORAM        :    SRI ANANDA SEN, J.

------

For the Petitioner(s) : Mr. Kumar Harsh, Advocate For the CCL : Mr. Amit Kr. Das, Advocate .........

04 /24.02.2026: The respondents are directed to file counter-affidavit within eight weeks.

2. List this case after eight weeks under the heading for "Admission".

(ANANDA SEN, J.) 24.02.2026 Tanuj

 
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