Principal Commissioner Of Income Tax vs Kamlesh Kumar Singh
2026 Latest Caselaw 1493 Jhar

Jharkhand High Court

Principal Commissioner Of Income Tax vs Kamlesh Kumar Singh on 24 February, 2026

Author: Rajesh Shankar

Bench: Rajesh Shankar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           Tax Appeal No.06 of 2024
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Principal Commissioner of Income Tax, Ranchi.

.......... Appellant.

-Versus-

Kamlesh Kumar Singh .......... Respondent.

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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Appellant : Mr. Kumar Vaibhav, Sr. S.C. Mr. Anurag Vijay, Jr. S.C. For the Respondent: Ms. Amrita Sinha, Advocate

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Order No.07 Date: 24.02.2026

List this appeal on 25th February, 2026 along with T.A.

No.04 of 2024.

(M. S. Sonak, C.J.)

(Rajesh Shankar, J.) 24th February, 2026 Sanjay/Rohit Uploaded on 24.02.2026