Citation : 2026 Latest Caselaw 1492 Jhar
Judgement Date : 24 February, 2026
IN THE HIGH COURT OF JHARKHAND, RANCHI
Criminal Revision No. 136 of 2026
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Savita Devi .... Petitioner
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The State of Jharkhand & Anr. .... Opposite Parties
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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06/24.02.2026 Let this matter appear tomorrow i.e. on 25.02.2026.
(Sanjay Kumar Dwivedi, J.) Dated 24.02.2026 Sangam/
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