Suresh Sharma vs The State Of Jharkhand & Ors
2026 Latest Caselaw 1485 Jhar

Jharkhand High Court

Suresh Sharma vs The State Of Jharkhand & Ors on 24 February, 2026

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     L.P.A. No. 43 of 2023
                                              .....

Suresh Sharma --- Appellant Versus The State of Jharkhand & Ors. --- --- Respondents

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CORAM: Hon'ble Mr. Justice Rongon Mukhopadhyay Hon'ble Mr. Justice Pradeep Kumar Srivastava

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For the Appellant : Mr. Ankit Vishal, Advocate For the State : Mr. Mukul Kr. Singh, AC to GP-III For the NHAI : Mrs. Sweety Topno, Adv.

Mr. Amrit Raj Kisku, Adv.

13/24.02.2026 As prayed, list this case on 23rd March 2026.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.) Shamim/ Uploaded on : 24 /02/2026