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Nasim Khan vs The State Of Jharkhand
2026 Latest Caselaw 1480 Jhar

Citation : 2026 Latest Caselaw 1480 Jhar
Judgement Date : 24 February, 2026

[Cites 0, Cited by 0]

Jharkhand High Court

Nasim Khan vs The State Of Jharkhand on 24 February, 2026

Author: Rongon Mukhopadhyay
Bench: Rongon Mukhopadhyay
            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      Cr. Appeal (DB) No. 90 of 2025
       Nasim Khan                           --- ---          Appellant
                                   Versus
       The State of Jharkhand               --- ---      Respondent
                                        ---

CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

----

For the Appellant : Mr. Nawin Kumar, Adv.

            For the State       : A.P.P.
                                      ---
06/24.02.2026    Learned A.P.P. is directed to file an objection to I.A.
           No. 2809 of 2026.

List this case on 18.03.2026.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.)

Dated- 24th February 2026. Preet/-

Uploaded on: 24 /02/2026.

 
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