Victim vs The State Of Jharkhand & Anr
2026 Latest Caselaw 1479 Jhar

Jharkhand High Court

Victim vs The State Of Jharkhand & Anr on 24 February, 2026

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 Acquittal Appeal (DB) No. 61 of 2025
                                               .....

            Victim                                                         --- Appellant
                                               Versus
            The State of Jharkhand & Anr.                           --- --- Respondents
                                                 ---
                  CORAM:          Hon'ble Mr. Justice Rongon Mukhopadhyay

Hon'ble Mr. Justice Pradeep Kumar Srivastava

---

For the Appellant : Mr. Pradeep Kumar, Adv.

                          For the State      :      A.P.P.
                          For the Resp.No.2 :       Mr. Nitish Parth Sarthi, Adv.

 05/24.02.2026              As prayed, list this matter on 19th March 2026.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.) Shamim/ Uploaded on : 24 /02/2026